BanarsiDass& Co. (P) Ltd. v. CIT (2008) 170 Taxman 419 (P&H) JRD Stock Brokers (P) Ltd. v. CIT

230 Taxmann 272Supreme Court of India2015#19987 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2019 to 2019.

Judgments citing BanarsiDass& Co. (P) Ltd. v. CIT (2008) 170 Taxman 419 (P&H) JRD Stock Brokers (P) Ltd. v. CIT