Balrampur Chini Mills Ltd. v. CIT

246 Taxmann 373Supreme Court of India#13835 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing Balrampur Chini Mills Ltd. v. CIT

Sanjeev Jain, New Delhi vs. DCIT, Central Circle, Ghaziabad

In the result, the appeals of the assessee are allowed

ITA 6886/DEL/2018[2013-14]Status: DisposedITAT Delhi03 Jul 2019AY 2013-14

Bench: Shri H. S. Sidhu & Dr. B. R. R. Kumar

Section 143(3)Section 153ASection 271Section 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Shri H. S. Sidhu, Judicial Member and Dr. B. R. R. Kumar, Accountant Member ITA Nos. 6880 & 6881/Del/2018 Assessment Years: 2011-12 & 2013-14 Rishabh Buildwell P. Ltd., vs. DCIT, Central Circle 196, Ram Vihar, New Delhi. Ghaziabad. PAN: AACCR9776R (Appellant) (Respondent) ITA Nos. 6882, 6883, 6884, 6885, 6886 & 7139/Del/2018 Assessment Years: 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 Sanjeev Jain, 196, Ram vs. DCIT, Central Circle Vihar, New Delhi. Ghaziabad. PAN: ACFPJ3817P (Appellant) (Respondent) Appellants by Sh. Kapil Go…

Sanjeev Jain, New Delhi vs. DCIT, Central Circle, Ghaziabad

In the result, the appeals of the assessee are allowed

ITA 6885/DEL/2018[2012-13]Status: DisposedITAT Delhi03 Jul 2019AY 2012-13

Bench: Shri H. S. Sidhu & Dr. B. R. R. Kumar

Section 143(3)Section 153ASection 271Section 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Shri H. S. Sidhu, Judicial Member and Dr. B. R. R. Kumar, Accountant Member ITA Nos. 6880 & 6881/Del/2018 Assessment Years: 2011-12 & 2013-14 Rishabh Buildwell P. Ltd., vs. DCIT, Central Circle 196, Ram Vihar, New Delhi. Ghaziabad. PAN: AACCR9776R (Appellant) (Respondent) ITA Nos. 6882, 6883, 6884, 6885, 6886 & 7139/Del/2018 Assessment Years: 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 Sanjeev Jain, 196, Ram vs. DCIT, Central Circle Vihar, New Delhi. Ghaziabad. PAN: ACFPJ3817P (Appellant) (Respondent) Appellants by Sh. Kapil Go…

Sanjeev Jain, New Delhi vs. DCIT, Central Circle, Ghaziabad

In the result, the appeals of the assessee are allowed

ITA 6884/DEL/2018[2011-12]Status: DisposedITAT Delhi03 Jul 2019AY 2011-12

Bench: Shri H. S. Sidhu & Dr. B. R. R. Kumar

Section 143(3)Section 153ASection 271Section 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Shri H. S. Sidhu, Judicial Member and Dr. B. R. R. Kumar, Accountant Member ITA Nos. 6880 & 6881/Del/2018 Assessment Years: 2011-12 & 2013-14 Rishabh Buildwell P. Ltd., vs. DCIT, Central Circle 196, Ram Vihar, New Delhi. Ghaziabad. PAN: AACCR9776R (Appellant) (Respondent) ITA Nos. 6882, 6883, 6884, 6885, 6886 & 7139/Del/2018 Assessment Years: 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 Sanjeev Jain, 196, Ram vs. DCIT, Central Circle Vihar, New Delhi. Ghaziabad. PAN: ACFPJ3817P (Appellant) (Respondent) Appellants by Sh. Kapil Go…

Sanjeev J Ain, New Delhi vs. DCIT, Central Circle, Ghaziabad

In the result, the appeals of the assessee are allowed

ITA 6883/DEL/2018[2010-11]Status: DisposedITAT Delhi03 Jul 2019AY 2010-11

Bench: Shri H. S. Sidhu & Dr. B. R. R. Kumar

Section 143(3)Section 153ASection 271Section 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Shri H. S. Sidhu, Judicial Member and Dr. B. R. R. Kumar, Accountant Member ITA Nos. 6880 & 6881/Del/2018 Assessment Years: 2011-12 & 2013-14 Rishabh Buildwell P. Ltd., vs. DCIT, Central Circle 196, Ram Vihar, New Delhi. Ghaziabad. PAN: AACCR9776R (Appellant) (Respondent) ITA Nos. 6882, 6883, 6884, 6885, 6886 & 7139/Del/2018 Assessment Years: 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 Sanjeev Jain, 196, Ram vs. DCIT, Central Circle Vihar, New Delhi. Ghaziabad. PAN: ACFPJ3817P (Appellant) (Respondent) Appellants by Sh. Kapil Go…

Sanjeev J Ain, New Delhi vs. DCIT, Central Circle, Ghaziabad

In the result, the appeals of the assessee are allowed

ITA 6882/DEL/2018[2009-10]Status: DisposedITAT Delhi03 Jul 2019AY 2009-10

Bench: Shri H. S. Sidhu & Dr. B. R. R. Kumar

Section 143(3)Section 153ASection 271Section 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Shri H. S. Sidhu, Judicial Member and Dr. B. R. R. Kumar, Accountant Member ITA Nos. 6880 & 6881/Del/2018 Assessment Years: 2011-12 & 2013-14 Rishabh Buildwell P. Ltd., vs. DCIT, Central Circle 196, Ram Vihar, New Delhi. Ghaziabad. PAN: AACCR9776R (Appellant) (Respondent) ITA Nos. 6882, 6883, 6884, 6885, 6886 & 7139/Del/2018 Assessment Years: 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 Sanjeev Jain, 196, Ram vs. DCIT, Central Circle Vihar, New Delhi. Ghaziabad. PAN: ACFPJ3817P (Appellant) (Respondent) Appellants by Sh. Kapil Go…

Rishabh Buildwell P.Ltd, New Delhi vs. DCIT, Central Circle, Ghaziabad

In the result, the appeals of the assessee are allowed

ITA 6881/DEL/2018[2013-14]Status: DisposedITAT Delhi03 Jul 2019AY 2013-14

Bench: Shri H. S. Sidhu & Dr. B. R. R. Kumar

Section 143(3)Section 153ASection 271Section 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Shri H. S. Sidhu, Judicial Member and Dr. B. R. R. Kumar, Accountant Member ITA Nos. 6880 & 6881/Del/2018 Assessment Years: 2011-12 & 2013-14 Rishabh Buildwell P. Ltd., vs. DCIT, Central Circle 196, Ram Vihar, New Delhi. Ghaziabad. PAN: AACCR9776R (Appellant) (Respondent) ITA Nos. 6882, 6883, 6884, 6885, 6886 & 7139/Del/2018 Assessment Years: 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 Sanjeev Jain, 196, Ram vs. DCIT, Central Circle Vihar, New Delhi. Ghaziabad. PAN: ACFPJ3817P (Appellant) (Respondent) Appellants by Sh. Kapil Go…

Rishabh Buildwell P.Ltd, New Delhi vs. DCIT, Central Circle, Ghaziabad

In the result, the appeals of the assessee are allowed

ITA 6880/DEL/2018[2011-12]Status: DisposedITAT Delhi03 Jul 2019AY 2011-12

Bench: Shri H. S. Sidhu & Dr. B. R. R. Kumar

Section 143(3)Section 153ASection 271Section 271(1)(c)Section 271ASection 274

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘G’, NEW DELHI Before Shri H. S. Sidhu, Judicial Member and Dr. B. R. R. Kumar, Accountant Member ITA Nos. 6880 & 6881/Del/2018 Assessment Years: 2011-12 & 2013-14 Rishabh Buildwell P. Ltd., vs. DCIT, Central Circle 196, Ram Vihar, New Delhi. Ghaziabad. PAN: AACCR9776R (Appellant) (Respondent) ITA Nos. 6882, 6883, 6884, 6885, 6886 & 7139/Del/2018 Assessment Years: 2009-10, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 Sanjeev Jain, 196, Ram vs. DCIT, Central Circle Vihar, New Delhi. Ghaziabad. PAN: ACFPJ3817P (Appellant) (Respondent) Appellants by Sh. Kapil Go…

Balrampur Chini Mills Ltd. v. CIT (246 Taxmann 373) — Cited in 7 Judgments | BharatTax