Balbir Singh v. CIT P&H High Court

196 Taxmann 339Reported decision2011#19676 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2020 to 2020.

Also reported as

8 Taxmann.com 202

Judgments citing Balbir Singh v. CIT P&H High Court

Sudhir Jain HUF, New Delhi vs. ITO, Ward- 25(1), New Delhi

In the result, all the 04 appeals of different assesses are dismissed

ITA 1741/DEL/2018[2005-06]Status: DisposedITAT Delhi03 Feb 2020AY 2005-06

Bench: Sh. H.S. Sidhuassessment Year: 2005-06 Smt. Meenu Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aagpj6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Adrpj4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (Huf), Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) (Appellants) (Respondents)

Section 143(1)Section 143(2)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’, NEW DELHI BEFORE SH. H.S. SIDHU, JUDICIAL MEMBER Assessment Year: 2005-06 Smt. Meenu Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AALPJ5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AAGPJ6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: ADRPJ4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (HUF), ITO, 158, Rajdhani…

Daya Jain, New Delhi vs. ITO, Ward- 25(1), New Delhi

In the result, all the 04 appeals of different assesses are dismissed

ITA 1740/DEL/2018[2005-06]Status: DisposedITAT Delhi03 Feb 2020AY 2005-06

Bench: Sh. H.S. Sidhuassessment Year: 2005-06 Smt. Meenu Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aagpj6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Adrpj4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (Huf), Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) (Appellants) (Respondents)

Section 143(1)Section 143(2)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’, NEW DELHI BEFORE SH. H.S. SIDHU, JUDICIAL MEMBER Assessment Year: 2005-06 Smt. Meenu Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AALPJ5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AAGPJ6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: ADRPJ4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (HUF), ITO, 158, Rajdhani…

Sushma Jain, New Delhi vs. ITO, Ward- 25(1), New Delhi

In the result, all the 04 appeals of different assesses are dismissed

ITA 1739/DEL/2018[2005-06]Status: DisposedITAT Delhi03 Feb 2020AY 2005-06

Bench: Sh. H.S. Sidhuassessment Year: 2005-06 Smt. Meenu Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aagpj6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Adrpj4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (Huf), Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) (Appellants) (Respondents)

Section 143(1)Section 143(2)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’, NEW DELHI BEFORE SH. H.S. SIDHU, JUDICIAL MEMBER Assessment Year: 2005-06 Smt. Meenu Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AALPJ5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AAGPJ6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: ADRPJ4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (HUF), ITO, 158, Rajdhani…

Meenu Jain, New Delhi vs. ITO, Ward- 25(1), New Delhi

In the result, all the 04 appeals of different assesses are dismissed

ITA 1738/DEL/2018[2005-06]Status: DisposedITAT Delhi03 Feb 2020AY 2005-06

Bench: Sh. H.S. Sidhuassessment Year: 2005-06 Smt. Meenu Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aagpj6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Adrpj4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (Huf), Ito, 158, Rajdhani Enclave, Vs. Ward : 25 (1), Pitampura, New Delhi – 34 New Delhi (Pan: Aalpj5836E) (Appellants) (Respondents)

Section 143(1)Section 143(2)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘SMC’, NEW DELHI BEFORE SH. H.S. SIDHU, JUDICIAL MEMBER Assessment Year: 2005-06 Smt. Meenu Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AALPJ5836E) A N D Assessment Year: 2005-06 Smt. Sushma Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: AAGPJ6675A) A N D Assessment Year: 2005-06 Smt. Daya Jain, ITO, 158, Rajdhani Enclave, Vs. WARD : 25 (1), Pitampura, NEW DELHI – 34 NEW DELHI (PAN: ADRPJ4409L) A N D Assessment Year: 2005-06 Shri Sudhir Jain (HUF), ITO, 158, Rajdhani…

Balbir Singh v. CIT P&H High Court (196 Taxmann 339) — Cited in 4 Judgments | BharatTax