Bagri Impex (P.) Ltd. v. Asst. CIT

214 Taxmann 305High Court2013#11284 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2022.

Judgments citing Bagri Impex (P.) Ltd. v. Asst. CIT

Income-Tax Officer, Ward - 5(2), Pune vs. Subhash Krishnarao Saptarshi, Pune

ITA 125/PUN/2018[2011-12]Status: DisposedITAT Pune06 Dec 2022AY 2011-12

Bench: Shri S.S. Godara & G.D. Padmahshali

For Appellant: Shri Kishor B. PhadkeFor Respondent: Shri Pankaj Kumar
Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI S.S. GODARA, JUDICIAL MEMBER AND G.D. PADMAHSHALI, ACCOUNTANT MEMBER ITA No.125/PUN/2018 with Cross Objection No.47/PUN/2022 Assessment Year : 2011-12 Income Tax Officer, Vs. Subhash Krishnarao Ward-5(2), Pune Saptarshi, Flat No.3, Plot No.58, Nivant Appartment, Tulshibagwale Colony, Sahakar Nagar No.2, Pune 411 009 PAN : ABEPS0783R Appellant Respondent/Cross Objector Assessee by : Shri Kishor B. Phadke Revenue by : Shri Pankaj Kumar Date of hearing 28-11-2022 : Date of pronouncement : 06-12-2022 आदेश / ORDER PER S.S. GODARA, JM : This Rev…

Natural Remedies Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle-3(1)(1), Bangalore

In the result, the assessee’s appeal is allowed

ITA 755/BANG/2022[2011-12]Status: DisposedITAT Bangalore20 Oct 2022AY 2011-12

Bench: Shri George George K. & Ms. Padmavathy Sassessment Year : 2011-12

For Appellant: Shri Sandeep Chalapathy, CAFor Respondent: Shri Gudimella V P Pavan Kumar
Section 115JSection 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBER AND Ms. PADMAVATHY S, ACCOUNTANT MEMBER Assessment year : 2011-12 Natural Remedies Pvt. Ltd., Vs. The Deputy Commissioner of Plot No.5-B, Veerasandra Income Tax, Industrial Area, Veerasandra, Circle 3(1)(1), Bangalore – 560 100. Bengaluru. PAN: AAACN 6990N APPELLANT RESPONDENT Appellant by : Shri Sandeep Chalapathy, CA Respondent by : Shri Gudimella V P Pavan Kumar, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 20.10.2022 Date of Pronouncement : 20.10.2022 O R D E R Per Padmavathy S., Accountant Member T…

Income Tax Officer, Ward-2 (3), Jabalpur vs. Shri Vinod Kumar Chate, Jabalpur

ITA 134/JAB/2018[2012-13]Status: DisposedITAT Jabalpur30 Mar 2022AY 2012-13
Section 1Section 139Section 143(3)Section 147Section 148(1)

…ITA No. 134 & CO 4/Jab/2018, ITA 60/Jab/2017 Vinod Kumar Chate (Asst. Yr. 2012-13) IN THE INCOME TAX APPELLATE TRIBUNAL, JABALPUR BENCH, JABALPUR (Through Virtual Hearing) BEFORE SH. SANJAY ARORA, HON’BLE ACCOUNTANT MEMBER & SH. MANOMOHAN DAS, HON’BLE JUDICIAL MEMBER Assessment Year:2012-2013 Income Tax Officer, Ward-2(3), Vinod Kumar Chate, vs. Dhamman Singh Ka Bada, Jabalpur. Gorakhpur, Jabalpur. [PAN: ARRPC 6363Q] (Appellant) (Respondent) CO No.4/JAB/2018 (arising out of ITA No.134/JAB/2018) Assessment Year : 2012-2013 Vinod Kumar Chate, Income Tax Officer, Ward-2(3) Dhamman Singh Ka Bada, vs. Jabalpur. Gora…

Shri Vinod Kumar Chate, Jabalpur vs. Commissioner of Income Tax-2, Jabalpur

ITA 60/JAB/2017[2012-13]Status: DisposedITAT Jabalpur30 Mar 2022AY 2012-13
Section 1Section 139Section 143(3)Section 147Section 148(1)

…ITA No. 134 & CO 4/Jab/2018, ITA 60/Jab/2017 Vinod Kumar Chate (Asst. Yr. 2012-13) IN THE INCOME TAX APPELLATE TRIBUNAL, JABALPUR BENCH, JABALPUR (Through Virtual Hearing) BEFORE SH. SANJAY ARORA, HON’BLE ACCOUNTANT MEMBER & SH. MANOMOHAN DAS, HON’BLE JUDICIAL MEMBER Assessment Year:2012-2013 Income Tax Officer, Ward-2(3), Vinod Kumar Chate, vs. Dhamman Singh Ka Bada, Jabalpur. Gorakhpur, Jabalpur. [PAN: ARRPC 6363Q] (Appellant) (Respondent) CO No.4/JAB/2018 (arising out of ITA No.134/JAB/2018) Assessment Year : 2012-2013 Vinod Kumar Chate, Income Tax Officer, Ward-2(3) Dhamman Singh Ka Bada, vs. Jabalpur. Gora…

Nikhil Mohine, Parasia vs. Commissioner of Income Tax (Appeals), Jabalpur

In the result, the assessee’s appeals are allowed

ITA 38/JAB/2021[2019-20]Status: DisposedITAT Jabalpur18 Nov 2021AY 2019-20

Bench: Sh. Sanjay Arora, Hon'Ble

Section 139(1)Section 143(1)Section 154Section 2Section 36(1)(va)Section 43B

…ITA Nos. 37& 38/Jab/2021 (AY 2018-19& 2019-20) Nikhil Mohinev. Dy. CIT/Asst. DIT IN THE INCOME TAX APPELLATE TRIBUNAL, JABALPUR BENCH, JABALPUR (SMC) (through Video Conferencing) BEFORE SH. SANJAY ARORA, HON'BLE ACCOUNTANT MEMBER ITA No. 37&38/Jab/2021 Assessment Years : 2018-19& 2019-20 Nikhil Mohine, Deputy Commissioner of vs. Income Tax, Ward No. 11, CPC, Income Tax Department, 128,Gandhi Ward, Bengaluru, Karnataka -560500 Parasia, Chhindwara, Chhindwara(M.P.)-480441 [PAN: AUMPM9207F] (Appellant) (Respondent) Appellant by Sh. JancyBiju , Advocate Respondent by Sh.S.K.Halder, DR Date of hearing 26/10/2021 Da…

Nikhil Mohine, Chhindwara vs. DCIT, CPC, Benguluru

In the result, the assessee’s appeals are allowed

ITA 37/JAB/2021[2018-19]Status: DisposedITAT Jabalpur18 Nov 2021AY 2018-19

Bench: Sh. Sanjay Arora, Hon'Ble

Section 139(1)Section 143(1)Section 154Section 2Section 36(1)(va)Section 43B

…ITA Nos. 37 & 38/Jab/2021 (AY 2018-19 & 2019-20) Nikhil Mohine v. Dy. CIT/Asst. DIT IN THE INCOME TAX APPELLATE TRIBUNAL, JABALPUR BENCH, JABALPUR (SMC) (through Video Conferencing) BEFORE SH. SANJAY ARORA, HON'BLE ACCOUNTANT MEMBER ITA No. 37 & 38/Jab/2021 Assessment Years : 2018-19 & 2019-20 Nikhil Mohine, Deputy Commissioner of vs. Income Tax, Ward No. 11, CPC, Income Tax Department, 128,Gandhi Ward, Bengaluru, Karnataka -560500 Parasia, Chhindwara, Chhindwara (M.P.)-480441 [PAN: AUMPM9207F] (Appellant) (Respondent) Appellant by Smt. Jancy Biju , Advocate Respondent by Sh. S.K.Halder, Sr. DR Date of hearing…

Tapan Kayal, Kolkata vs. I.T.O., Ward-63(3), Kolkata

In the result, the appeal of the assessee is treated as allowed for statistical purposes

ITA 537/KOL/2019[2014-15]Status: DisposedITAT Kolkata09 Sept 2019AY 2014-15

Bench: Shri P.M. Jagtap, Vice-(Kz)

Section 50CSection 56(2)Section 56(2)(b)

…and no such supporting documents were produced before me. Also, no evidence was produced before me that the issue of valuation was contested by the appellant before the stamp duty authorities. Certain case law of the jurisdictional High Court has been cited (214 Taxmann 305 Cal). I have examined this case law. It pertains to sec. 50C which falls under the head Capital Gains and carries special deeming provision. The instant case pertains to addition vi] s 56 which falls under the head Income from other sources. Accordingly, a blind import of adjudication pertaining to one section will not be applicable to anothe…

ACIT Non Corporate Circle 7(1), Chennai vs. Subhadra Ramamoorthy, Chennai

In the result, appeals of the Revenue are allowed for 12

ITA 1629/CHNY/2017[2009-10]Status: DisposedITAT Chennai07 Dec 2017AY 2009-10

Bench: Shri Abraham P.George & Shri George Mathan

For Appellant: Shri. G. Baskar, AdvoocateFor Respondent: Dr. S. Pandian, IRS, JCIT
Section 269USection 50C

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ B’ BENCH : CHENNAI "ी अ"ाहम पी. जॉज", लेखासद"य एवं "ी जॉज" माथन, "या"यक सद"य के सम" BEFORE SHRI ABRAHAM P.GEORGE, ACCOUNTANT MEMBER AND SHRI GEORGE MATHAN, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 1628/Mds/2017 & C.O. No.123/Mds/2017 (in ITA No.1628/Mds/2017) "नधा"रण वष" /Assessment year : 2009-2010. The Assistant Commissioner of Vs. Shri. TAS Ramamurthy, Income Tax, A-1, AK Block No.55, 10th Main Road, Non Corporate Circle 7(1) 16th Street, Anna Nagar, Chennai 600 034. Chennai 600 040. [PAN AADPR 0477M] (अपीलाथ"/Appellant) (""यथ…

ACIT Non Corporate Circle 7(1), Chennai vs. Tas Ramamurthy, Chennai

In the result, appeals of the Revenue are allowed for 12

ITA 1628/CHNY/2017[2009-10]Status: DisposedITAT Chennai07 Dec 2017AY 2009-10

Bench: Shri Abraham P.George & Shri George Mathan

For Appellant: Shri. G. Baskar, AdvoocateFor Respondent: Dr. S. Pandian, IRS, JCIT
Section 269USection 50C

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ B’ BENCH : CHENNAI "ी अ"ाहम पी. जॉज", लेखासद"य एवं "ी जॉज" माथन, "या"यक सद"य के सम" BEFORE SHRI ABRAHAM P.GEORGE, ACCOUNTANT MEMBER AND SHRI GEORGE MATHAN, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 1628/Mds/2017 & C.O. No.123/Mds/2017 (in ITA No.1628/Mds/2017) "नधा"रण वष" /Assessment year : 2009-2010. The Assistant Commissioner of Vs. Shri. TAS Ramamurthy, Income Tax, A-1, AK Block No.55, 10th Main Road, Non Corporate Circle 7(1) 16th Street, Anna Nagar, Chennai 600 034. Chennai 600 040. [PAN AADPR 0477M] (अपीलाथ"/Appellant) (""यथ…