Badri Prasad Bhagvandas and Co. v. CIT (82 Taxmann 109)

M/S.Asit Dixit, Jabalpur vs. Income Tax Officer Ward2(2), Jabalpur

In the result, the assessee’s appeal is partly allowed for statistical purposes

ITA 19/JAB/2020[2005-06]Status: DisposedITAT Jabalpur07 Oct 2021AY 2005-06

Bench: Sh. Sanjay Arora, Hon'Bleassessment Year : 2005-06 Asit Dixit, Income Tax Officer, Vs. Ward-2(2), Jabalpur (M.P.) Jabalpur [Pan: Aanfm 5798A] (Appellant) (Respondent) Appellant By Sh. Sanjay Seth, Ca Respondent By Sh. S.K. Halder, Sr. Dr Date Of Hearing 16/09/2021 Date Of Pronouncement 07/10/2021

Section 142(1)Section 143(2)Section 144Section 145(3)

…ITA No. 19/Jab/2020 (AY 2005-06) Asit Dixit v. ITO IN THE INCOME TAX APPELLATE TRIBUNAL, JABALPUR BENCH, JABALPUR (SMC) (through Video Conferencing) BEFORE SH. SANJAY ARORA, HON'BLE ACCOUNTANT MEMBER Assessment Year : 2005-06 Asit Dixit, Income Tax Officer, vs. Ward-2(2), Jabalpur (M.P.) Jabalpur [PAN: AANFM 5798A] (Appellant) (Respondent) Appellant by Sh. Sanjay Seth, CA Respondent by Sh. S.K. Halder, Sr. DR Date of hearing 16/09/2021 Date of pronouncement 07/10/2021 ORDER Per Sanjay Arora, AM This is an Appeal by the Assessee directed against the Order by the Commissioner of Income Tax (Appeals)-28, Mumbai…

M/S Shivhare Associates, Gwalior vs. A.C.I.T., Range-1, Gwalior

In the result, the appeals of the assessee are partly allowed

ITA 48/AGR/2015[2011-12]Status: DisposedITAT Agra16 May 2018AY 2011-12

Bench: Shri A.D. Jain & Dr. Mitha Lal Meenam/S Shivhare Associates, Jcit, Range-1, 44, Sindh Bihar, Nadi Gate, Vs. Gwalior Gwalior Pan Abbfs 6377 G

For Appellant: Shri K.C. Agarwal, AdvocateFor Respondent: Shri Waseem Arshad, Sr. DR And

Section 145(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH, AGRA BEFORE SHRI A.D. JAIN, JUDICIAL MEMBER AND DR. MITHA LAL MEENA, ACCOUNTANT MEMBER M/s Shivhare Associates, JCIT, Range-1, 44, Sindh Bihar, Nadi Gate, Vs. Gwalior Gwalior PAN ABBFS 6377 G ITA No. 48 /AGR/2015 (Assessment Year 2011-12) M/s Shivhare Associates, ACIT, Circle-1, 44, Sindh Bihar, Nadi Vs. Gwalior Gate, Gwalior PAN ABBFS 6377 G ITA No. 71 /AGR/2015 (Assessment Year 2010-11) ACIT, Circle-1, M/s Shivhare Associates, Gwalior Vs. Jinsi Nala No.1, Chhaparwala Pul, Lashkar Gate, Gwalior PAN ABBFS 6377 G ITA No. 72 /AGR/2015 (Assessment Year 2011-12)…

M/S Shivhare Associates, Gwalior vs. J.C.I.T., Range-1, Gwalior

In the result, the appeals of the assessee are partly allowed

ITA 47/AGR/2015[2010-11]Status: DisposedITAT Agra16 May 2018AY 2010-11

Bench: Shri A.D. Jain & Dr. Mitha Lal Meenam/S Shivhare Associates, Jcit, Range-1, 44, Sindh Bihar, Nadi Gate, Vs. Gwalior Gwalior Pan Abbfs 6377 G

For Appellant: Shri K.C. Agarwal, AdvocateFor Respondent: Shri Waseem Arshad, Sr. DR And

Section 145(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH, AGRA BEFORE SHRI A.D. JAIN, JUDICIAL MEMBER AND DR. MITHA LAL MEENA, ACCOUNTANT MEMBER M/s Shivhare Associates, JCIT, Range-1, 44, Sindh Bihar, Nadi Gate, Vs. Gwalior Gwalior PAN ABBFS 6377 G ITA No. 48 /AGR/2015 (Assessment Year 2011-12) M/s Shivhare Associates, ACIT, Circle-1, 44, Sindh Bihar, Nadi Vs. Gwalior Gate, Gwalior PAN ABBFS 6377 G ITA No. 71 /AGR/2015 (Assessment Year 2010-11) ACIT, Circle-1, M/s Shivhare Associates, Gwalior Vs. Jinsi Nala No.1, Chhaparwala Pul, Lashkar Gate, Gwalior PAN ABBFS 6377 G ITA No. 72 /AGR/2015 (Assessment Year 2011-12)…