Babulal S. Solanki v. ITO

104 Taxmann.com 155Income Tax Appellate Tribunal2019#14661 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2024.

Issues it is cited on

malabar industrial speaking order section 263 section 26 section 143 section 14 section 143(3)india business interest

Judgments citing Babulal S. Solanki v. ITO

Twara Diam, Bhavnagar vs. PCIT Ahmedabad-1, Ahmedabad

In the result, the appeal filed by the assessee is dismissed

ITA 90/AHD/2022[2017-18]Status: DisposedITAT Ahmedabad15 May 2024AY 2017-18

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmed

For Appellant: Shri Tushar Hemani, Sr. Adv., Shri Parimalsinh BFor Respondent: Shri Karun K Ojha, CIT D.R

Section 115BSection 133ASection 143(3)Section 263Section 69A

…आयकरअपील"यअ"धकरण, अहमदाबाद"यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’C’’ BENCH, AHMEDABAD BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.90/AHD/2022 ("नधा"रणवष"/Asstt. Year: 2017-18) Twara Diam, Vs. PCIT Plot No. 1593/A, Marine Society, Ahmedabad-1, B/H. Gurukul, Sardarnagar, Ahmedabad Bhavnagar, Gujarat-364002 PAN: AAJFT3313N (Applicant) (Respondent) Assessee by : Shri Tushar Hemani, Sr. Adv., Shri Parimalsinh B. Parmar, A.R. Revenue by : Shri Karun K Ojha, CIT D.R. सुनवाईक"तार"ख/Date of Hearing : 06/03/2024 घोषणाक"तार"ख/Date of Pronouncement: 15/…

Nahar Colours and Coatinhgs Private Limited, Udaipur vs. Principal Commissioner Ofincometax, Udaipur

In the result, appeal of the assessee is allowed

ITA 140/JODH/2023[2018-19]Status: DisposedITAT Jodhpur09 Aug 2023AY 2018-19

Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 263Section 801ASection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR VIRTUAL HEARING BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM Nahar Colours and Coatings Vs Principal Private Ltd., Commissioner of G-1, 90-93, Udyog Vihar, Income Tax, Suker, Udaipur Udaipur (Appellant) (Respondent) PAN NO. AAACN 6942 K Assessee By Sh. Gautam Chand Baid, CA Revenue By Sh. Lovish Kumar, CIT-DR Date of hearing 14/07/2023 Date of 09/08/2023 Pronouncement O R D E R PER: RATHOD KAMLESH JAYANTBHAI, AM This appeal is filed by assessee and is arising out of the order of the Principal Commissioner of Income Tax, Ud…

Pawansut Media Services Pvt Ltd, New Delhi vs. Pr. CIT - 7, New Delhi

In the result, appeal of the assessee is allowed

ITA 534/DEL/2021[2015-16]Status: DisposedITAT Delhi14 Oct 2021AY 2015-16

Bench: Shri R.K. Panda & Shri Amit Shukla

For Appellant: Shri Kapil Goel, Advocate &For Respondent: Smt. Sushma Singh, CIT-DR

Section 143(3)Section 263Section 56(2)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “F” : DELHI [THROUGH VIDEO CONFERENCING] BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER ITA.No.534/Del./2021 Assessment Year 2015-2016 Pawansut Media Services Pvt. Ltd., Delhi – 110019. The Principal PAN AAECP2155J Commissioner of Income vs. C/o. Shri Kapil Goel, Tax-7, C.R. Building, Advocate, F-26/124, ITO, I.P. Estate, New Delhi - 110 002. Sector-7, Rohini, Delhi – 110 085. (Appellant) (Respondent) For Assessee : Shri Kapil Goel, Advocate & Shri Sandeep Goel, Advocate For Revenue : Smt. Sushma Singh, CIT-DR Date of Hearing : 19…

Synthesis Developers Pvt. Ltd, Ahmedabad vs. The Principal CIT-4, Ahmedabad

In the result, appeal filed by the assessee is dismissed

ITA 550/AHD/2019[2014-15]Status: DisposedITAT Ahmedabad20 Feb 2020AY 2014-15

Bench: Shri Pradip Kumar Kedia & Smt. Madhumita Roy

For Appellant: Shri S. N. Soparkar & Shri Parin

Section 143(3)Section 263

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘B’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SMT. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 550/Ahd/2019 ("नधा"रण वष" / Assessment Year : 2014-15) Synthesis Developers Pvt. Principal Commissioner बनाम/ Ltd. of Income Tax-4(PCIT) Vs. 311, C Wing, 3rd Floor, 701, Safal Pegasus, Nr. Auda Garden, Pratyakshkar Bhavan, Prahladnagar, Ahmedabad Ambawadi, Ahmedabad - 380015 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAMCS3092D .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से /Appe…

Syscom Corporation Private Limited, Mumbai vs. Pr.CIT-3, Mumbai

ITA 1608/MUM/2018[2012-13]Status: DisposedITAT Mumbai10 Jan 2020AY 2012-13

Bench: Shri S. Rifaur Rahman, Am & Shri Ravish Sood, Jm आयकरअपीलसं./ I.T.A. No. 1608/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2012-13)

For Appellant: Shri Hariom TulsyanFor Respondent: Ms. Sunita Billa, DR

Section 10ASection 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, AM & SHRI RAVISH SOOD, JM आयकरअपीलसं./ I.T.A. No. 1608/Mum/2018 (निर्धारणवर्ा / Assessment Year: 2012-13) PCIT-3, M/s Syscom Corporation Pvt. Room No. 612, Ltd. 507, 5th floor, A, Sharda बिधम/ Aayakar Bhavan, M. K. Road, Chamber, Plot No. 31, Narsi Vs. Natha Street, Bhat Bazar Masjid, Mumbai-400 020 Chinchbunder, Mumbai-400 009 स्थायीलेखासं./जीआइआरसं./PAN No. AABCS2000C (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant by : Shri Hariom Tulsyan, AR प्रत्यथीकीओरसे/Respondentby : Ms. Sunita Billa, DR सुनवाईकीता…

Udit Prasad Babu, Sambalpur vs. CIT, Sambalpur

In the result, the appeal of the assessee is dismissed

ITA 239/CTK/2015[2010-11]Status: DisposedITAT Cuttack31 Jul 2019AY 2010-11

Bench: Shri Chandra Mohan Garg, Jm & Shri L.P. Sahu, Am आयकर अऩीऱ सं./Ita No.239/Ctk/2015 (नििाारण वषा / Assessment Year :2010-2011) Udit Prasad Babu, Vs. Pr. Cit, Sambalpur New Colony, Budharaja, Sambalpur स्थायी ऱेखा सं./ Pan No. : Aaypb 0331 K (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) .. यनधागररती की ओर से /Assessee By : Shri B.Panda, Senior Advocate With Shri B.R. Panda, Advocate राजस्व की ओर से /Revenue By : Shri S.M.Keshkamat, Citdr

For Appellant: Shri B.Panda, Senior Advocate with Shri B.R. Panda, AdvocateFor Respondent: Shri S.M.Keshkamat, CITDR

Section 143(1)Section 143(3)Section 2Section 263Section 264

…आयकर अपीऱीय अधिकरण, कटक न्यायपीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH, CUTTACK श्री चन्द्र मोहन गगग, न्द्याययक सदस्य एवं श्री एऱ.ऩी.साहु, ऱेखा सदस्य के समऺ । BEFORE SHRI CHANDRA MOHAN GARG, JM AND SHRI L.P. SAHU, AM आयकर अऩीऱ सं./ITA No.239/CTK/2015 (नििाारण वषा / Assessment Year :2010-2011) Udit Prasad Babu, Vs. Pr. CIT, Sambalpur New Colony, Budharaja, Sambalpur स्थायी ऱेखा सं./ PAN No. : AAYPB 0331 K (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) .. यनधागररती की ओर से /Assessee by : Shri B.Panda, Senior Advocate with Shri B.R. Panda, Advocate राजस्व की ओर से /Revenue by : Shri S.M.Keshkamat, C…