B.Vijaya Bharathi v. P.Savitri and Others

Shri. Jagannath S Shetty vs. The Additional Commissioner of Income Tax

The appeal is allowed

Bench: The Hon'Ble Mr. Justice H.P. Sandesh

…that he has performed or has always been ready and willing to perform his part of the agreement the specific performance whereof he seeks. 24. Thee counsel also relied upon the judgment in B. VIJAYA BHARATHI VS. P. SAVITRI AND OTHERS reported in (2018) 11 SCC 761 and brought to notice of this Court Para No.17, wherein the Apex Court has observed that it must also be noted that though aware of two conveyances of the same property, the plaintiff did not ask for their cancellation. This again, would stand in the way of a decree of specific performance for unless the sale made by Defendant 1 to Defendan…

M/S. Rdb Textiles Ltd vs. Commissioner of Central Excise and Service Tax, Kolkata-IV Commissionerate

The appeals are allowed and the judgment of the

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

…elting and Wire Industries, 2008 (231) ELT 22 (SC).” 17. The very definition of “brand name”, which has been referred to 13 hereinabove, has come up for consideration in several judgments of this Court. In CCE v. Stangen Immuno Diagnostics, (2015) 11 SCC 761 at 763, this Court, in paragraph 3, set out the definition of brand name, which is the same as the definition in the present case. This Court then went on to hold: “12. The central idea contained in the aforesaid definition is that the mark is used with the purpose to show connection of the said goods with some person who is using the name or mark…

The Principal Commissioner of Income Tax vs. M/S Kittur Rani Chennamma Urban Credit

Bench: H.BILLAPPA,P.S.DINESH KUMAR

…1 IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH DATED THIS THE 20TH DAY OF JULY, 2021 PRESENT THE HON’BLE MR. JUSTICE R.DEVDAS AND THE HON’BLE MS. JUSTICE J.M.KHAZI RFA NO.100200/2015(SP) BETWEEN: 1 . P MAMATHA W/O P.RAMAKRISHNA AGE:36 YEARS VIANNEY VIDHYALAYA ROAD, INNA REDDY COMPOUND NEAR VASAVI SCHOOL, CANTONMENT BELLARY-583104 2 . P.NIRMALA W/O P.SREENIVASAULU AGE:44 YEARS 2ND CROSS, SOUDAGAR COLONY, OPP TO PARK, VIDHYA NAGAR CANTONMENT BELLARY-583104 ..APPELLANTS (BY SRI.HARSH DESAI, ADV.) AND: 1 . P RAMASUBBAMMA W/O P.NARAYANAPPA AGE:58 YEARS REP BY HER HUSBAND a…