Asst. Commissioner of Income Tax, Central Circle-3(2), Hyderabad vs. Ascend Telecom Infrastructure Private Limited, Hyderabad
In the result, the appeal filed by the Revenue is allowed for statistical purposes while the corresponding C
ITA 556/HYD/2020[2017-18]Status: DisposedITAT Hyderabad30 Nov 2022AY 2017-18
Bench: Shri R.K. Panda & Shri Laliet Kumar
For Respondent: Shri Rajendra Kumar, CIT(DR)
Section 153A
…ITA Nos 508 and others Ascend Telcom Infrastructure P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA No Appellant Respondent A.Y 508/Hyd/2020 ACIT, Ascend Telcom 2011-12 Central Circle 3(2), Infrastructure (P) Hyderabad. Ltd, Hyderabad PAN:AAECA2381H 553/Hyd/2020 -do- -do- 2012-13 554/Hyd/2020 -do- -do- 2013-14 555/Hyd/2020 -do- -do- 2014-15 509/Hyd/2020 -do- -do- 2015-16 510/Hyd/2020 -do- -do- 2016-17 556/Hyd/2020 -do- -do- 2017-18 C.O 10/Hyd/2020 Ascend Telcom ACIT,…