B.A. Balasubramaniam & Bros. Co. v. CIT

20 Taxmann 215High Court#15281 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2019.

Judgments citing B.A. Balasubramaniam & Bros. Co. v. CIT

PUNEET SALUJA,NEW DELHI vs. ITO, NEW DELHI

The appeal of the assessee is dismissed

ITA 3497/DEL/2016[2006-07]Status: DisposedITAT Delhi13 Jun 2019AY 2006-07

Bench: : Shri H.S. Sidhu & Shri B.R.R. Kumarassessment Year: 2007-08

Section 133ASection 271Section 271(1)(c)

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘G’, New Delhi Before : Shri H.S. Sidhu, Judicial Member And Shri B.R.R. Kumar, Accountant Member Assessment Year: 2007-08 Puneet Saluja, C/o Vipin Jain & vs. Income-tax Officer, Associates, CAs, Flat No. 915, 9th Ward 30(4), New Delhi. Floor, Indraprakash Building, 21, Barakhamba Road, New Delhi. PAN- AIGPS2924P (Appellant) (Respondent) Appellant by None Respondent by Sh. N.K. Bansal, Sr. DR Date of Hearing 12.06.2019 Date of Pronouncement 13.06.2019 ORDER Per B.R.R. Kumar, A.M.: The appeal was filed 13.06.2016 and notice has been issued to the assessee by…

ZILA SAHKARI BANK LTD,JHANSI vs. DCIT -2(3)(1), JHANSI

In the result, both the appeals filed by the assessee, are allowed

ITA 193/AGR/2017[2013-14]Status: DisposedITAT Agra07 Aug 2018AY 2013-14

Bench: Shri A. D. Jain & Dr. Mitha Lal Meena

Section 143(3)Section 271(1)Section 271(1)(c)Section 274Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH: AGRA BEFORE SHRI A. D. JAIN, JUDICIAL MEMBER AND DR. MITHA LAL MEENA, ACCOUNTANT MEMBER I.T.A No. 192/Agra/2017 (ASSESSMENT YEAR- 2012-13) Zila Sahkari Bank Ltd., DCIT, -2(3) (1), Jhansi. Civil Lines Jhansi PAN No.AAALZ0007C (Assessee) (Revenue) I.T.A No. 193/Agra/2017 (ASSESSMENT YEAR- 2013-14) Zila Sahkari Bank Ltd., ACIT, -Circle-6, Jhansi. Civil Lines Jhansi PAN No.AAALZ0007C (Assessee) (Revenue) Assessee by Shri R.C. Tomar, AR Revenue by Shri Inderjit Singh, CIT. DR. Date of Hearing 04.06.2018 Date of Pronouncement 07.08.2018 ORDER I.T.A No. 192/Agra…

SMT. GARIMA MEHTA,GWALIOR vs. I.T.O., WARD-1(2), GWALIOR

In the result, the appeal is partly allowed

ITA 343/AGR/2013[2009-10]Status: DisposedITAT Agra11 Jul 2018AY 2009-10

Bench: Shri A. D. Jain & Dr. Mitha Lal Meena

Section 10ASection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH: AGRA BEFORE SHRI A. D. JAIN, JUDICIAL MEMBER, AND DR. MITHA LAL MEENA, ACCOUNTANT MEMBER I.T.A No. 343/Agra/2013 (ASSESSMENT YEAR:2009-10) Smt. Garima Mehta, W/o Shri Vs..ITO, Ward-1(2), Nitin Mehta, H-239, Madhav Gwalior. Nagar, Lashkar, Gwalior (M.P.) PAN: AIUPJ8270B (Appellant) (Respondent) Appellant by Shri Mahesh Agarwal, CA. Respondent by Shri Waseem Arshad, Sr. DR. Date of Hearing 15.05.2018 Date of Pronouncement 13.07.2018 ORDER PER, A. D. JAIN, JUDICIAL MEMBER: This is assessee’s appeal for A.Y. 2009-10, taking the following grounds: “1. That on t…

SMT. SARLA DEVI,ALIGARH vs. ITO WARD 1(1), ALIGARH

In the result, the appeal is allowed

ITA 70/AGR/2017[2007-08]Status: DisposedITAT Agra17 May 2018AY 2007-08

Bench: Shri A. D. Jain

Section 271Section 271(1)(c)Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL AGRA (SMC) BENCH: AGRA BEFORE SHRI A. D. JAIN, JUDICIAL MEMBER I.T.A No. 70/Agra/2017 (ASSESSMENT YEAR-2007-08) Smt. Sarla Devi Agarwal, MS-9, Vs..ITO, Ward-1(1), ADA Colony, Ramghat Road, Aligarh. Aligarh. PAN No.AAOPA7748M (Assessee) (Revenue) Assessee by Shri Pankaj Gargh, AR. Revenue by Shri Waseem Arshad, Sr.DR. Date of Hearing 11.05.2018 Date of Pronouncement 18.05.2018 ORDER This is assessee’s appeal for assessment year 2007-08 against the confirmation of penalty levied u/s 271(1)(c) of the IT Act. There is a delay in filing of the appeal. As per the application…

MS/ BHOLE BABA MILK FOOD INDUSTRIES,AGRA vs. THE A.C.I.T.,CIRCLE-4(1), AGRA

In the result, the appeal filed by the assessee, is allowed

ITA 378/AGR/2014[2008-09]Status: DisposedITAT Agra09 Mar 2018AY 2008-09

Section 271Section 271(1)Section 271(1)(c)Section 274Section 44A

…IN THE INCOME-TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA Before: Shri A.D. Jain, Judicial Member And Shri Dr. Mitha Lal Meena, Accountant Member I.T.A No. 378/Agra/2014 (A.Y. 2008-09) M/s Bhole Baba Milk Food Industries Vs ACIT, Circle 4(1), Agra Dholpur (P) Ltd., Agra PAN No. AACCB 7111J (Appellant) (Respondent) Appellantby Shri Rajendra Sharma, Advocate Shri Waseem Arshad, SrDR. Respondentby Date of Hearing 15.02.2018 Date of Pronouncement 14.03.2018 ORDER DR. MITHA LAL MEENA, A.M. This appeal by the assessee is directed against the order of the ld.Commissioner of Income Tax(A)-II,Agra dated 16.07.2014 wh…

SH. SACHIN ARORA,MATHURA vs. I.T.O.-3(4), MATHURA

In the result, all the appeals are allowed

ITA 118/AGR/2015[2008-09]Status: DisposedITAT Agra19 Dec 2017AY 2008-09

Bench: Shri A. D. Jain & Dr. Mitha Lal Meena

…Fit For Publication A.M. J.M. IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH: AGRA BEFORE SHRI A. D. JAIN, JUDICIAL MEMBER AND DR. MITHA LAL MEENA, ACCOUNTANT MEMBER I.T.A No. 118/Agra/2015 (ASSESSMENT YEAR-2008-09) Shri Sachin Arora, Vs..ITO-3(4), 1911A-2, Dampier Nagar, Mathura. Mathura. PAN No.AAVPA3040M (Assessee) (Revenue) Assessee by Shri Anurag Sinha, AR. Revenue by Shri Waseem Arshad, Sr.DR. Date of Hearing 19.09.2017 I.T.A No. 161/Agra/2015 (ASSESSMENT YEAR-2000-01) Das Cold Storage (P) Ltd. Vs..Dy. CIT-Circle 4(1), D-15,Kamla Nagar, Agra. Agra. PAN No.AAACD5670N (Assessee) (Revenue) Assessee…