Awadhesh Builders v. ITO, ITAT, Mumbai

80 TTJ 750Income Tax Appellate Tribunal2003#16141 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2017 to 2023.

Issues it is cited on

section 145(1)trade creditorssection 158bcrejection of books of accountbest judgment assessmentsection 44aon-moneysection 44adsundry creditorssection 158bsection 158rule 46a

Judgments citing Awadhesh Builders v. ITO, ITAT, Mumbai

M/S. Mega Aims, Bharuch vs. ITO, Ward-1(3), Bharuch

In the result, appeals filed by the Revenue (ITA Nos

ITA 751/SRT/2018[2014-15]Status: DisposedITAT Surat30 Mar 2023AY 2014-15

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.722 To 723/Srt/2018 Assessment Years: (2013-14 To 2014-15) (Physical Hearing) The Dcit, Circle-1, Vs. M/S. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) आयकर अपील सं./Ita Nos.750 To 751/Srt/2018 Assessment Years: (2013-14 To 2014-15) M/S. Mega Aims, Vs. The Acit, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) Shri Ashish Pophare, Cit(Dr) Appellant By Respondent By Shri P. M. Jagasheth, Ca Date Of Hearing 23/02/2023 Date Of Pronouncement 30/03/2023

Section 142(1)Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.722 to 723/SRT/2018 Assessment Years: (2013-14 to 2014-15) (Physical Hearing) The DCIT, Circle-1, Vs. M/s. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (Appellant) (Respondent) आयकर अपील सं./ITA Nos.750 to 751/SRT/2018 Assessment Years: (2013-14 to 2014-15) M/s. Mega Aims, Vs. The ACIT, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (App…

M/S. Mega Aims, Bharuch vs. ACIT, Circle-1, Bharuch

In the result, appeals filed by the Revenue (ITA Nos

ITA 750/SRT/2018[2013-14]Status: DisposedITAT Surat30 Mar 2023AY 2013-14

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.722 To 723/Srt/2018 Assessment Years: (2013-14 To 2014-15) (Physical Hearing) The Dcit, Circle-1, Vs. M/S. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) आयकर अपील सं./Ita Nos.750 To 751/Srt/2018 Assessment Years: (2013-14 To 2014-15) M/S. Mega Aims, Vs. The Acit, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) Shri Ashish Pophare, Cit(Dr) Appellant By Respondent By Shri P. M. Jagasheth, Ca Date Of Hearing 23/02/2023 Date Of Pronouncement 30/03/2023

Section 142(1)Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.722 to 723/SRT/2018 Assessment Years: (2013-14 to 2014-15) (Physical Hearing) The DCIT, Circle-1, Vs. M/s. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (Appellant) (Respondent) आयकर अपील सं./ITA Nos.750 to 751/SRT/2018 Assessment Years: (2013-14 to 2014-15) M/s. Mega Aims, Vs. The ACIT, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (App…

Deputy Commissioner of Income Tax, Bharuch Circle-1, Bharuch vs. M/S. Mega Aims, Bharuch

In the result, appeals filed by the Revenue (ITA Nos

ITA 723/SRT/2018[2014-15]Status: DisposedITAT Surat30 Mar 2023AY 2014-15

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.722 To 723/Srt/2018 Assessment Years: (2013-14 To 2014-15) (Physical Hearing) The Dcit, Circle-1, Vs. M/S. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) आयकर अपील सं./Ita Nos.750 To 751/Srt/2018 Assessment Years: (2013-14 To 2014-15) M/S. Mega Aims, Vs. The Acit, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) Shri Ashish Pophare, Cit(Dr) Appellant By Respondent By Shri P. M. Jagasheth, Ca Date Of Hearing 23/02/2023 Date Of Pronouncement 30/03/2023

Section 142(1)Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.722 to 723/SRT/2018 Assessment Years: (2013-14 to 2014-15) (Physical Hearing) The DCIT, Circle-1, Vs. M/s. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (Appellant) (Respondent) आयकर अपील सं./ITA Nos.750 to 751/SRT/2018 Assessment Years: (2013-14 to 2014-15) M/s. Mega Aims, Vs. The ACIT, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (App…

Deputy Commissioner of Income Tax, Bharuch Circle-1, Bharuch vs. M/S. Mega Aims, Bharuch

In the result, appeals filed by the Revenue (ITA Nos

ITA 722/SRT/2018[2013-14]Status: DisposedITAT Surat30 Mar 2023AY 2013-14

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita Nos.722 To 723/Srt/2018 Assessment Years: (2013-14 To 2014-15) (Physical Hearing) The Dcit, Circle-1, Vs. M/S. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) आयकर अपील सं./Ita Nos.750 To 751/Srt/2018 Assessment Years: (2013-14 To 2014-15) M/S. Mega Aims, Vs. The Acit, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. Pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaqfm1615F (Appellant) (Respondent) Shri Ashish Pophare, Cit(Dr) Appellant By Respondent By Shri P. M. Jagasheth, Ca Date Of Hearing 23/02/2023 Date Of Pronouncement 30/03/2023

Section 142(1)Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA Nos.722 to 723/SRT/2018 Assessment Years: (2013-14 to 2014-15) (Physical Hearing) The DCIT, Circle-1, Vs. M/s. Mega Aims, Bharuch. B-1, Gokuldham Complex, Dahej By – pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (Appellant) (Respondent) आयकर अपील सं./ITA Nos.750 to 751/SRT/2018 Assessment Years: (2013-14 to 2014-15) M/s. Mega Aims, Vs. The ACIT, Circle-1, B-1, Gokuldham Complex, Dahej By – Bharuch. pass Road, Bharuch. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAQFM1615F (App…

The ACIT, (OSD)Circle-8, Ahmedabad vs. Satyam Developers Ltd., Ahmedabad

In the result, the appeal of the Revenue is dismissed

ITA 2727/AHD/2011[2008-09]Status: DisposedITAT Ahmedabad05 Aug 2019AY 2008-09

Bench: Shri Rajpal Yadav & Shri Pradip Kumar Kedia

Section 145Section 145(3)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘A’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER & SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 2727/Ahd/2011 ("नधा"रण वष" / Assessment Year : 2008-09) ACIT (OSD) बनाम/ Satyam Developers Ltd. Circle-8, Ahmedabad Satyam House, B/h. Vs. Rajpath Club, S. G. Highway, Bodakdev, Ahmedabad - 380015 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAKCS9247C .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri S. K. Dev, Sr.D.R. अपीलाथ" ओर से /Appellant by : ""यथ" क" ओर से / Respondent Ms. Nupur Shah, A…

Sri. Lalanath Reddy, Bangalore vs. ACIT, Bangalore

In the result, the appeals are dismissed

ITA 270/BANG/2014[2006-07]Status: DisposedITAT Bangalore07 Feb 2017AY 2006-07

Bench: Shri A. K. Garodia & Shri Laliet Kumar

For Appellant: Smt. Jinita Chatterjee, AdvocateFor Respondent: Shri. G. Kamaladhar, Standing Counsel
Section 132Section 153ASection 271(1)(c)Section 271BSection 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER ITA Nos.270, 271 & 272/Bang/2014 Assessment years : 2006-07, 2007-08, 2008-09 Shri. Lalanath Reddy, Vs. The Asst. Commissioner of No.1, White House, Income-tax, GNR Enclave, Babusapalya, Central Circle 1(2), Agara Main Road, Bangalore. Bangalore – 560 043. PAN : AHPPR3768J APPELLANT RESPONDENT Assessee by : Smt. Jinita Chatterjee, Advocate Revenue by : Shri. G. Kamaladhar, Standing Counsel Date of hearing : 06.02.2017 Date of Pronouncement : 07.02.2017 O R D E R Per…

Awadhesh Builders v. ITO, ITAT, Mumbai (80 TTJ 750) — Cited in 6 Judgments | BharatTax