Aveva Solutions India LLP v. ITO

Coca-Cola India Inc., Haryana vs. ACIT, Int.Taxation Circle Gurgoan, Gurgaon

…COCA COLA INDIA INC. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I” NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5223/Del/2010 निर्धारणवर्ष/Assessment Year: 2004-05 COCA COLA INDIA INC., Enkay Tower, Udyog Vihar, Phase-V, Gurgaon. PAN No.AAACC2638K बनाम Vs. DDIT International Taxation, Circle 3(2), New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent आ.अ.सं/.I.T.A No.5031/Del/2018 निर्धारणवर्ष/Assessment Year: 2014-15 COCA COLA INDIA INC., India Branch Office, 17th Floor, One Horizon Centre, DLF Golf Course Road, DLF Phase-V, Sector-43, Gur…

Honda India Power Products Ltd, New Delhi vs. ACIT, Circle-10(1), New Delhi

In the result, all two appeals are allowed

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A Nos.2139 & 2140/Del/2022 िनधा"रणवष"/Assessment Years: 2017-18 & 2018-19 बनाम Honda India Power Products Ltd. Acit, 409, Dlf Tower B, Vs. Circle-10(1), C.R. Building, Jasola Commercial Complex, I.P. Estate, New Delhi. New Delhi. Pan No.Aaach8464L अपीलाथ" Appellant ""यथ"/Respondent

…ITA Nos.2139 & 2140/Del/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A Nos.2139 & 2140/Del/2022 िनधा"रणवष"/Assessment Years: 2017-18 & 2018-19 बनाम HONDA INDIA POWER PRODUCTS LTD. ACIT, 409, DLF Tower B, Vs. Circle-10(1), C.R. Building, Jasola Commercial Complex, I.P. Estate, New Delhi. New Delhi. PAN No.AAACH8464L अपीलाथ" Appellant ""यथ"/Respondent Shri Neeraj Jain, Advocate Assessee by Shri Ramit Katyal, AR & Ms. Mansha Bhalla, AR Shri Dharm Veer Singh, CIT DR Revenue by सुनवाईक"तारीख/ Date of…

Honda India Power Products Ltd, New Delhi vs. ACIT, Circle-10(1), New Delhi

In the result, all two appeals are allowed

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A Nos.2139 & 2140/Del/2022 िनधा"रणवष"/Assessment Years: 2017-18 & 2018-19 बनाम Honda India Power Products Ltd. Acit, 409, Dlf Tower B, Vs. Circle-10(1), C.R. Building, Jasola Commercial Complex, I.P. Estate, New Delhi. New Delhi. Pan No.Aaach8464L अपीलाथ" Appellant ""यथ"/Respondent

…ITA Nos.2139 & 2140/Del/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A Nos.2139 & 2140/Del/2022 िनधा"रणवष"/Assessment Years: 2017-18 & 2018-19 बनाम HONDA INDIA POWER PRODUCTS LTD. ACIT, 409, DLF Tower B, Vs. Circle-10(1), C.R. Building, Jasola Commercial Complex, I.P. Estate, New Delhi. New Delhi. PAN No.AAACH8464L अपीलाथ" Appellant ""यथ"/Respondent Shri Neeraj Jain, Advocate Assessee by Shri Ramit Katyal, AR & Ms. Mansha Bhalla, AR Shri Dharm Veer Singh, CIT DR Revenue by सुनवाईक"तारीख/ Date of…

Bt India Private Limited, New Delhi vs. DCIT, Circle-4(2), New Delhi

In the result, all two appeals of the assessee are allowed

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A Nos.533 & 1701/Del/2022 िनधा"रणवष"/Assessment Years: 2017-18 & 2018-19 बनाम Bt India Private Limited, Acit, 11Th Floor, Eros Corporate Tower, Vs. Circle-4(2), C.R. Building, Opp. International Trade Tower, Delhi. Nehru Place, Delhi. Pan No.Aabcc4785E अपीलाथ" Appellant ""यथ"/Respondent

…ITA Nos.533 & 1701/Del/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A Nos.533 & 1701/Del/2022 िनधा"रणवष"/Assessment Years: 2017-18 & 2018-19 बनाम BT INDIA PRIVATE LIMITED, ACIT, 11th Floor, Eros Corporate Tower, Vs. Circle-4(2), C.R. Building, Opp. International Trade Tower, Delhi. Nehru Place, Delhi. PAN No.AABCC4785E अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Deepak Chopra, Advocate & Shri Ankul Goyal, Advocate Shri Dharm Veer Singh, CIT DR Revenue by सुनवाईक"तारीख/ Date of hearing: 1…

Coca-Cola India Inc. India Branch Office, Gurgaon vs. ACIT, International Taxation, Circle, Gurgaon

…COCA COLA INDIA INC. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5223/Del/2010 निर्धारणवर्ष/Assessment Year: 2004-05 COCA COLA INDIA INC., Enkay Tower, Udyog Vihar, Phase-V, Gurgaon. PAN No.AAACC2638K Vs. बनाम DDIT International Taxation, Circle 3(2), New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent आ.अ.सं/.I.T.A No.5031/Del/2018 निर्धारणवर्ष/Assessment Year: 2014-15 COCA COLA INDIA INC., India Branch Office, 17th Floor, One Horizon Centre, DLF Golf Course Road, DLF Phase-V, Sector-43, Gurg…

Honda Cars India Ltd., Greater Noida vs. JCIT, Circle-10(1), New Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.6120/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 Haskoningdhv Consulting Private Limited Office No.204, 2Nd Floor, Rs Tower, Plot No. B 358A, New Ashok Nagar No.1267, Vasundhara Enclave, East Delhi. Pan No.Aaacm8966G अपीलार्थी Appellant Vs. बनाम Acit, Circle-10(1), Room No.389 A, 3Rd Floor, C.R. Building, Delhi. प्रत्यर्थी/Respondent Assessee By Shri Harpreet Singh Ajmani, Advocate Revenue By Shri Dharm Veer Singh, Cit Dr आ.अ.सं/.I.T.A No.3386/Del/2019 निर्धारणवर्ष/Assessment Year: 2012-13 Jas Forwarding Worldwide Pvt. Ltd., Plot No.64, 3Rd Floor, Sector-44, Gurgaon, Haryana. Pan No.Aabcj5564A अपीलार्थी Appellant बनाम Vs. Dcit, Circle 13(1), C.R. Building, New Delhi. प्रत्यर्थी/Respondent आ.अ.सं/.I.T.A No.4017/Del/2019 निर्धारणवर्ष/Assessment Year: 2012-13 बनाम Dcit, Circle 13(1), C.R. Building, New Delhi. Vs. Jas Forwarding Worldwide Pvt. Ltd., Plot No.64, 3Rd Floor, Sector-44, Gurgaon, Haryana. Pan No.Aabcj5564A अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee By Ms. Ananya Kapoor, Advocate Revenue By Shri Dharm Veer Singh, Cit Dr

…ITA No.6120/D/2024, 3386, 4017/D/2019,1040/D/2021 & 163/D/2018 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I” NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6120/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 HASKONINGDHV CONSULTING PRIVATE LIMITED Office No.204, 2nd Floor, RS Tower, Plot No. B 358A, New Ashok Nagar No.1267, Vasundhara Enclave, East Delhi. PAN No.AAACM8966G अपीलार्थी Appellant Vs. बनाम ACIT, Circle-10(1), Room No.389 A, 3rd Floor, C.R. Building, Delhi. प्रत्यर्थी/Respondent Assessee by Shri Harpreet Singh Ajmani, Advocate Reven…

ACIT Circle-26(2), New Delhi vs. V E Commercial Vehicles Ltd., New Delhi

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthiआअसं. 134, 7106 & 7107/दिल्ली/2019 (नि.व. 2012-13 To 2014-15)

…आयकर अपीलीय अधिकरण दिल्ली पीठ "आई", दिल्ली श्री विकास अवस्थी, न्यायिक सदस्य एवं श्री संजय अवस्थी, लेखाकार सदस्य के समक्ष IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”, DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आअसं. 134, 7106 & 7107/दिल्ली/2019 (नि.व. 2012-13 to 2014-15) ITA No. 134, 7106 & 7107/Del/2019(A.Y 2012-13 to 2014-15) VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, District Centre, Saket, New Delhi 110017 PAN: AABCE-9378-F ....... अपीलार्थी/Appellant बनाम Vs. Additional Commissioner of Income Tax, Special Range -9, New Delhi (Earlier…

ACIT, Spl Rnage-9, New Delhi vs. Ve Commercial Vehicles Ltd., New Delhi

In the result, appeals of the assessee are allowed and appeals of the Revenue are dismissed

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthiआअसं.134, 7106 & 7107/धिल्ली/2019(नि.व. 2012-13 To 2014-15)

…आयकर अपीलीय अधिकरण धिल्ली पीठ “आई”, धिल्ली श्री धिकास अिस्थी, न्याधयक सिस्य एिं श्री संजय अिस्थी, लेखाकार सिस्य के समक्ष IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”, DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आअसं.134, 7106 & 7107/धिल्ली/2019(नि.व. 2012-13 to 2014-15) ITA No. 134, 7106 & 7107/Del/2019(A.Y 2012-13 to 2014-15) VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, District Centre, Saket, New Delhi 110017 ...... अपीलार्थी/Appellant PAN: AABCE-9378-F बिाम Vs. Additional Commissioner of Income Tax, Special Range -9, New Delhi ..... प्रन…

V E Commercial Vehicles Ltd., New Delhi vs. Addi. CIT, Special Range-9, New Delhi

Appeals of the assessee are allowed and appeals of the Revenue

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthi

…arene aithete aiftepxur St faore siaell, ate was ud St doa aaell, arr Wael & TAa IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”, DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER 3113TH.134, 7106 & 7107/fereh/2019(fav.a. 2012-13 to 2014-15) ITA No. 134, 7106 & 7107/Del/2019(A.Y 2012-13 to 2014-15) VE Commercial Vehicles Ltd., 34 Floor, Select City Walk, A-3, District Centre, Saket, New Delhi 110017 PAN: AABCE-9378-Fo arfreneff/Appellant ITA Vs. Additional Commissioner of Income Tax, Special Range -9, New Delhi (Earlier assessed by ACIT, Circle 26(1), New Delhi)…

V E Commercial Vehicles Ltd., New Delhi vs. Addi. CIT, Special Range-9, New Delhi

In the result, appeals of the assessee are allowed and appeals of the Revenue are dismissed

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthiआअसं.134, 7106 & 7107/धिल्ली/2019(नि.व. 2012-13 To 2014-15)

…आयकर अपीलीय अधिकरण धिल्ली पीठ “आई”, धिल्ली श्री धिकास अिस्थी, न्याधयक सिस्य एिं श्री संजय अिस्थी, लेखाकार सिस्य के समक्ष IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”, DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आअसं.134, 7106 & 7107/धिल्ली/2019(नि.व. 2012-13 to 2014-15) ITA No. 134, 7106 & 7107/Del/2019(A.Y 2012-13 to 2014-15) VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, District Centre, Saket, New Delhi 110017 ...... अपीलार्थी/Appellant PAN: AABCE-9378-F बिाम Vs. Additional Commissioner of Income Tax, Special Range -9, New Delhi ..... प्रन…

DCIT, Circle-13(1), New Delhi vs. Jas Forwarding Worldwide Pvt. Ltd., Gurugram

In the result, ITA No.1040/Del/2021 (Honda Cars India Ltd

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.6120/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Haskoningdhv Consulting Private Limited Acit, Office No.204, 2Nd Floor, Rs Tower, Plot No. B Vs. Circle-10(1), 358A, New Ashok Nagar No.1267, Room No.389 A, 3Rd Floor, C.R. Building, Vasundhara Enclave, East Delhi. Pan No.Aaacm8966G Delhi. अपीलाथ" Appellant ""यथ"/Respondent

…ITA No.6120/D/2024, 3386, 4017/D/2019, 1040/D/2021 & 163/D/2018 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6120/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम HASKONINGDHV CONSULTING PRIVATE LIMITED ACIT, Office No.204, 2nd Floor, RS Tower, Plot No. B Vs. Circle-10(1), 358A, New Ashok Nagar No.1267, Room No.389 A, 3rd Floor, C.R. Building, Vasundhara Enclave, East Delhi. PAN No.AAACM8966G Delhi. अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Harpreet Singh Ajmani, Advocate Revenue by S…

Jas Forwarding Worldwide Pvt. Ltd., Gurugram vs. DCIT, Circle-13(1), New Delhi

In the result, ITA No.1040/Del/2021 (Honda Cars India Ltd

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.6120/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Haskoningdhv Consulting Private Limited Acit, Office No.204, 2Nd Floor, Rs Tower, Plot No. B Vs. Circle-10(1), 358A, New Ashok Nagar No.1267, Room No.389 A, 3Rd Floor, C.R. Building, Vasundhara Enclave, East Delhi. Pan No.Aaacm8966G Delhi. अपीलाथ" Appellant ""यथ"/Respondent

…ITA No.6120/D/2024, 3386, 4017/D/2019, 1040/D/2021 & 163/D/2018 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6120/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम HASKONINGDHV CONSULTING PRIVATE LIMITED ACIT, Office No.204, 2nd Floor, RS Tower, Plot No. B Vs. Circle-10(1), 358A, New Ashok Nagar No.1267, Room No.389 A, 3rd Floor, C.R. Building, Vasundhara Enclave, East Delhi. PAN No.AAACM8966G Delhi. अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Harpreet Singh Ajmani, Advocate Revenue by S…

JCIT, Special Range-9, New Delhi vs. V E Commercial Vehicles Ltd., New Delhi

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthiआअसं. 134, 7106 & 7107/दिल्ली/2019 (नि.व. 2012-13 To 2014-15)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”, DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आअसं. 134, 7106 & 7107/दिल्ली/2019 (नि.व. 2012-13 to 2014-15) ITA No. 134, 7106 & 7107/Del/2019(A.Y 2012-13 to 2014-15) VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, District Centre, Saket, New Delhi 110017 PAN: AABCE-9378-F ....... अपीलार्थी/Appellant बनाम Vs. Additional Commissioner of Income Tax, Special Range -9, New Delhi ....... प्रतिवादी/Respondent (Earlier assessed by ACIT, Circle 26(1), New Delhi) आअसं. 277, 8415 & 7729/दिल्ली/2019(नि.व. 2012-13…

Ve Commercial Vehicles Ltd., New Delhi vs. Addl. CIT, Special Range- 9, New Delhi

Bench: Shri Vikas Awasthy & Shri Sanjay Awasthiआअसं. 134, 7106 & 7107/दिल्ली/2019 (नि.व. 2012-13 To 2014-15)

…आयकर अपीलीय अधिकरण दिल्ली पीठ "आई", दिल्ली श्री विकास अवस्थी, न्यायिक सदस्य एवं श्री संजय अवस्थी, लेखाकार सदस्य के समक्ष IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”, DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आअसं. 134, 7106 & 7107/दिल्ली/2019 (नि.व. 2012-13 to 2014-15) ITA No. 134, 7106 & 7107/Del/2019(A.Y 2012-13 to 2014-15) VE Commercial Vehicles Ltd., 3rd Floor, Select City Walk, A-3, District Centre, Saket, New Delhi 110017 PAN: AABCE-9378-F ...... अपीलार्थी/Appellant बनाम Vs. Additional Commissioner of Income Tax, Special Range -9, New Delhi (Earlier a…

Coca-Cola India Inc. India Branch Office, Gurgaon vs. DCIT, International Taxation, Circle, Gurgaon

…COCA COLA INDIA INC. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5223/Del/2010 निर्धारणवर्ष/Assessment Year: 2004-05 COCA COLA INDIA INC., Enkay Tower, Udyog Vihar, Phase-V, Gurgaon. PAN No.AAACC2638K बनाम Vs. DDIT International Taxation, Circle 3(2), New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent आ.अ.सं/.I.T.A No.5031/Del/2018 निर्धारणवर्ष/Assessment Year: 2014-15 COCA COLA INDIA INC., India Branch Office, 17th Floor, One Horizon Centre, DLF Golf Course Road, DLF Phase-V, Sector-43, Gurg…

Alstom Bharat Forge Power Pvt. Ltd., New Delhi vs. DCIT, Circle- 2(1), New Delhi

In the result, ITA No.1040/Del/2021 (Honda Cars India Ltd

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.6120/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Haskoningdhv Consulting Private Limited Acit, Office No.204, 2Nd Floor, Rs Tower, Plot No. B Vs. Circle-10(1), 358A, New Ashok Nagar No.1267, Room No.389 A, 3Rd Floor, C.R. Building, Vasundhara Enclave, East Delhi. Pan No.Aaacm8966G Delhi. अपीलाथ" Appellant ""यथ"/Respondent

…ITA No.6120/D/2024, 3386, 4017/D/2019, 1040/D/2021 & 163/D/2018 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.6120/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम HASKONINGDHV CONSULTING PRIVATE LIMITED ACIT, Office No.204, 2nd Floor, RS Tower, Plot No. B Vs. Circle-10(1), 358A, New Ashok Nagar No.1267, Room No.389 A, 3rd Floor, C.R. Building, Vasundhara Enclave, East Delhi. PAN No.AAACM8966G Delhi. अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Harpreet Singh Ajmani, Advocate Revenue by S…

Coca-Cola India Inc., Gurgaon vs. DDIT, New Delhi

…COCA COLA INDIA INC. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5223/Del/2010 निर्धारणवर्ष/Assessment Year: 2004-05 COCA COLA INDIA INC., Enkay Tower, Udyog Vihar, Phase-V, Gurgaon. PAN No.AAACC2638K अपीलार्थी Appellant बनाम Vs. DDIT International Taxation, Circle 3(2), New Delhi. प्रत्यर्थी/Respondent COCA COLA INDIA INC., India Branch Office, आ.अ.सं/.I.T.A No.5031/Del/2018 निर्धारणवर्ष/Assessment Year: 2014-15 17th Floor, One Horizon Centre, DLF Golf Course Road, DLF Phase-V, Sector-43, Gurg…

Genpact Mobility Services India Private Limited, New Delhi vs. Assistant Commissioner of Income Tax (OSD), Range-42, New Delhi

Bench: Shrivikas Awasthy & Shrisanjay Awasthi

…ITA Nos. 5493/D/24, 5856/D/24,5946/D/24,5997/D/24, 6056/D/24, 6061/D/24, 6094/D/24 & 6133/D/24 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5493/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 बनाम ASSESSMENT UNIT, NEC CORPORATION INDIA PRIVATE LIMITED, A-31, 1st Floor, Lajpat Nagar, South Delhi, Delhi. Vs. Circle 16(1), C.R.Bldg, PAN No.AACCN3496J I.P. Estate, New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee by Shri Arun Bhaduria, Advocate (Virtual) &Shri Nishank Vashistha, Adv Re…

Ericsson India Private Limited (Formerly Known As Ericsson India Global Services Private Limited), Delhi vs. The Deputy Commissioner of Income Tax (DCIT), New Delhi

In the result, all ITA Nos

Bench: Shrivikas Awasthy & Shrisanjay Awasthiआ.अ.सं/.I.T.A No.5493/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Nec Corporation India Private Limited, Assessment Unit, A-31, 1St Floor, Lajpat Nagar, South Delhi, Delhi. Vs. Circle 16(1), C.R.Bldg, Pan No.Aaccn3496J I.P. Estate, New Delhi. अपीलाथ" Appellant ""यथ"/Respondent Assessee By Shri Arun Bhaduria, Advocate (Virtual) &Shri Nishank Vashistha, Adv Revenue By Shri Dharm Veer Singh, Cit Dr आ.अ.सं/.I.T.A No.5856/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम Lintec India Private Limited, Deputy Commissioner Of 14Th Floor, Eros Corporate Tower, Vs. Income Tax, Nehru Place, South Delhi. Circle 13(1), C.R. Building,Delhi. Pan No.Aaccl3772F अपीलाथ" Appellant ""यथ"/Respondent

…ITA Nos. 5493/D/24, 5856/D/24, 5946/D/24, 5997/D/24, 6056/D/24, 6061/D/24, 6094/D/24 & 6133/D/24 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5493/Del/2024 िनधा"रणवष"/Assessment Year: 2021-22 बनाम NEC CORPORATION INDIA PRIVATE LIMITED, ASSESSMENT UNIT, A-31, 1st Floor, Lajpat Nagar, South Delhi, Delhi. Vs. Circle 16(1), C.R.Bldg, PAN No.AACCN3496J I.P. Estate, New Delhi. अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Arun Bhaduria, Advocate (Virtual) &Shri Nishank Vashistha, Adv Revenue by S…

Boeing India Private Limited, Delhi vs. Deputy Commissioner of Income-Tax, Circle 4(2), C.R. Building, I.P Estate, New Delhi, Delhi 110002

…ITA Nos. 5493/D/24, 5856/D/24,5946/D/24,5997/D/24, 6056/D/24, 6061/D/24, 6094/D/24 & 6133/D/24 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I”NEW DELHI BEFORE SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.5493/Del/2024 निर्धारणवर्ष/Assessment Year: 2021-22 बनाम ASSESSMENT UNIT, NEC CORPORATION INDIA PRIVATE LIMITED, A-31, 1st Floor, Lajpat Nagar, South Delhi, Delhi. Vs. Circle 16(1), C.R.Bldg, PAN No.AACCN3496J I.P. Estate, New Delhi. अपीलार्थी Appellant प्रत्यर्थी/Respondent Assessee by Shri Arun Bhaduria, Advocate (Virtual) &Shri Nishank Vashistha, Adv Revenu…