Avery Cycle Industries Ltd. v. CIT

162 Taxmann 429High Court#10234 most cited

What is Avery Cycle Industries Ltd. v. CIT authority for?

An additional ground of appeal may be admitted if it is legal in nature and relies on established judgments, even if it was not previously raised before the lower authorities. This allows for a more comprehensive adjudication of the tax matter.

10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2018 to 2021.

Also referred to as

Avery Cycle Industries Ltd. v. CIT · 162 Taxmann 429 · additional ground of appeal · legal grounds · tribunal powers · assessee reliance on judgments · Mahavir Spinning Mill Ltd. · VMT Spinning Co. Ltd.

Judgments citing Avery Cycle Industries Ltd. v. CIT

Glitz Builders and Promoters Pvt. Ltd., New Delhi vs. ACIT, New Delhi

In the result ITA number 1751/del/2013 filed by the assessee is allowed

ITA 1751/DEL/2013[2007-08]Status: DisposedITAT Delhi27 Jan 2021AY 2007-08

Bench: Shri Amit Shukla & Shri Prashant Maharishi(Through Video Conferencing) Acit, Vs. Glitz Builders & Promoters Pvt. Central Circle-23, Ltd, New Delhi M-11, Middle Circle, Connaught Circus, New Delhi Pan: Aabcg9331N (Appellant) (Respondent) Glitz Builders & Promoters Pvt. Ltd, Vs. Acit, M-11, Middle Circle, Connaught Circus, Central Circle-23, New Delhi New Delhi Pan: Aabcg9331N (Appellant) (Respondent)

For Appellant: Shri Ajay Bhagwani, CAFor Respondent: Ms. Meenakshi Goswani, CIT DR
Section 143(3)Section 153CSection 37(1)

…INCOME TAX APPELLATE TRIBUNAL [DELHI BENCH “C”: NEW DELHI] BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ACIT, Vs. Glitz Builders & Promoters Pvt. Central Circle-23, Ltd, New Delhi M-11, Middle Circle, Connaught Circus, New Delhi PAN: AABCG9331N (Appellant) (Respondent) Glitz Builders & Promoters Pvt. Ltd, Vs. ACIT, M-11, Middle Circle, Connaught Circus, Central Circle-23, New Delhi New Delhi PAN: AABCG9331N (Appellant) (Respondent) Revenue by : Ms. Meenakshi Goswani, CIT DR Assessee by: Shri Ajay Bhagwani, CA Date of Hearing 10/12/2020 Date…

ACIT, New Delhi vs. M/S. Glitz Builders & Promoters (P) Ltd., New Delhi

In the result ITA number 1751/del/2013 filed by the assessee is allowed

ITA 1405/DEL/2013[2007-08]Status: DisposedITAT Delhi27 Jan 2021AY 2007-08

Bench: Shri Amit Shukla & Shri Prashant Maharishi(Through Video Conferencing) Acit, Vs. Glitz Builders & Promoters Pvt. Central Circle-23, Ltd, New Delhi M-11, Middle Circle, Connaught Circus, New Delhi Pan: Aabcg9331N (Appellant) (Respondent) Glitz Builders & Promoters Pvt. Ltd, Vs. Acit, M-11, Middle Circle, Connaught Circus, Central Circle-23, New Delhi New Delhi Pan: Aabcg9331N (Appellant) (Respondent)

For Appellant: Shri Ajay Bhagwani, CAFor Respondent: Ms. Meenakshi Goswani, CIT DR
Section 143(3)Section 153CSection 37(1)

…INCOME TAX APPELLATE TRIBUNAL [DELHI BENCH “C”: NEW DELHI] BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ACIT, Vs. Glitz Builders & Promoters Pvt. Central Circle-23, Ltd, New Delhi M-11, Middle Circle, Connaught Circus, New Delhi PAN: AABCG9331N (Appellant) (Respondent) Glitz Builders & Promoters Pvt. Ltd, Vs. ACIT, M-11, Middle Circle, Connaught Circus, Central Circle-23, New Delhi New Delhi PAN: AABCG9331N (Appellant) (Respondent) Revenue by : Ms. Meenakshi Goswani, CIT DR Assessee by: Shri Ajay Bhagwani, CA Date of Hearing 10/12/2020 Date…

ACIT, Ludhiana vs. M/S Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 575/CHANDI/2009[2005-06]Status: DisposedITAT Chandigarh04 May 2018AY 2005-06

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

M/S Vardhman Textiles Ltd., Ludhiana vs. Addl. CIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 528/CHANDI/2009[2005-06]Status: DisposedITAT Chandigarh04 May 2018AY 2005-06

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

ACIT, Ludhiana vs. M/S Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 981/CHANDI/2008[2004-05]Status: DisposedITAT Chandigarh04 May 2018AY 2004-05

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

Vardhman Textiles Ltd., Ludhiana vs. JCIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 938/CHANDI/2008[2004-05]Status: DisposedITAT Chandigarh04 May 2018AY 2004-05

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

ACIT, Ludhiana vs. M/S Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 530/CHANDI/2008[2003-04]Status: DisposedITAT Chandigarh04 May 2018AY 2003-04

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

Vardhman Textile Ltd., Ludhiana vs. ACIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 475/CHANDI/2008[2003-04]Status: DisposedITAT Chandigarh04 May 2018AY 2003-04

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

ACIT, Ludhiana vs. Vardhman Textiles Ltd., Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 691/CHANDI/2007[2002-03]Status: DisposedITAT Chandigarh04 May 2018AY 2002-03

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

M/S Vardhman Textiles Ltd., Ludhiana vs. ACIT, Ludhiana

In the result appeals of the Assessee and the Revenue are partly allowed

ITA 681/CHANDI/2007[2002-03]Status: DisposedITAT Chandigarh04 May 2018AY 2002-03

Bench: Smt. Diva Singh & Dr. B.R.R. Kumarassessment Year: 2002-03

For Appellant: Shri. Subhash AggarwalFor Respondent: Sh. Ashish Abrol
Section 10BSection 14ASection 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SMT. DIVA SINGH, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER Assessment Year: 2002-03 M/s Vardhman Textiles Ltd. Vs. The DCIT (Formerly known as Mahavir Range-I Spinning Mills Ltd.) Ludhiana Chandigarh Road, Ludhiana PAN/GIR No. AABCM4692E Assessment Year: 2002-03 The ACIT Vs. M/s Vardhman Textiles Ltd. Circle-I (Formerly known as Mahavir Ludhiana Spinning Mills Ltd.) Chandigarh Road, Ludhiana Assessment Year: 2003-04 M/s Vardhman Textiles Ltd. Vs. The ACIT (Formerly known as Mahavir Circle-I Spinning Mills Ltd.) Ludhiana C…

Avery Cycle Industries Ltd. v. CIT (162 Taxmann 429) — Cited in 10 Judgments | BharatTax