Avalon Technologies PVT Ltd. v. ACIT

36 ITR (Trib) 567Income Tax Appellate Tribunal#12681 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing Avalon Technologies PVT Ltd. v. ACIT

DCIT, Chennai vs. M/S. Sutherland Global Services Pvt. Ltd., Chennai

Appeal stands dismissed

ITA 2020/CHNY/2016[2009-10]Status: DisposedITAT Chennai18 May 2022AY 2009-10

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

DCIT, Chennai vs. M/S. Sutherland Global Services Pvt. Ltd., Chennai

Appeal stands dismissed

ITA 2019/CHNY/2016[2010-11]Status: DisposedITAT Chennai18 May 2022AY 2010-11

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

Sutherland Global Services Private Limited, Chennai vs. ACIT, Chennai

Appeal stands dismissed

ITA 2005/CHNY/2016[2010-11]Status: DisposedITAT Chennai18 May 2022AY 2010-11

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

Sutherland Global Services Private Limited, Chennai vs. ACIT, Chennai

Appeal stands dismissed

ITA 2004/CHNY/2016[2009-10]Status: DisposedITAT Chennai18 May 2022AY 2009-10

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

Sutherland Global Services Private Limited, Chennai vs. ACIT, Chennai

Appeal stands dismissed

ITA 2003/CHNY/2016[2008-09]Status: DisposedITAT Chennai18 May 2022AY 2008-09

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

Sutherland Global Services Private Limited, Chennai vs. ACIT (OSD), Chennai

Appeal stands dismissed

ITA 259/CHNY/2018[2011-12]Status: DisposedITAT Chennai18 May 2022AY 2011-12

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

DCIT, Chennai vs. Sutherland Global Services Private Limited, Chennai

Appeal stands dismissed

ITA 242/CHNY/2018[2011-12]Status: DisposedITAT Chennai18 May 2022AY 2011-12

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

DCIT, Chennai vs. Sutherland Global Services Pvt. Ltd., Chennai

Appeal stands dismissed

ITA 2105/CHNY/2016[2008-09]Status: DisposedITAT Chennai18 May 2022AY 2008-09

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Ajay Rotti (CA)-Ld. ARFor Respondent: Shri Abani Kanta Nayak (CIT)-Ld. DR
Section 10ASection 143(3)Section 40

…आयकर अपीलीय अिधकरण ‘बी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद: के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.2003/Chny/2016 (िनधाCरण वषC / Assessment Year: 2008-09) & आयकर अपील सं./ ITA No.2004/Chny/2016 (िनधाCरण वषC / Assessment Year: 2009-10) & आयकर अपील सं./ ITA No.2005/Chny/2016 (िनधाCरण वषC / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.259/Chny/2018 (िनधाCरण वषC / Assessment Year: 2011-12) M/s. Sutherland Global Services Pvt…

Avalon Technologies PVT Ltd. v. ACIT (36 ITR (Trib) 567) — Cited in 8 Judgments | BharatTax