Auluck and Sons (P.) Ltd. v. Commissioner of Income-tax

49 Taxmann.com 21High Court2014#25118 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2023.

Judgments citing Auluck and Sons (P.) Ltd. v. Commissioner of Income-tax

Assistant Commissioner of Income Tax Circle- 3, Srinagar vs. Measage Saifco Ceements Private Limited, Srinagar

In the result, the appeal of the Department and CO of the Assesse is 23

ITA 451/ASR/2019[2013-14]Status: DisposedITAT Amritsar23 Aug 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: NoneFor Respondent: Sh. Rajiv Wadhera, Sr. DR

Section 143(3)Section 36Section 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 451/Asr/2019 Assessment Year: 2013-14 Asstt. Commissioner of Vs. M/s Saifco Cement Pvt. Ltd. Income Tax, Circle-3 Kral Sangri Brain Nishat, Srinagar Srinagar [PAN: AAECS 8832M] (Appellant) (Respondent) C.O. No. 6/Asr/2022 (Arising out of ITA No. 451/Asr/2019) Assessment Year: 2013-14 M/s Saifco Cement Pvt. Ltd. Vs. Asstt. Commissioner of Opp. Post Office Batwara Income Tax, Circle-3 Srinagar, J & K Shah House, Srinagar J&K [PAN: AAECS 8832M] (Ap…

Mitra Trading & Exports Pvt. Ltd., Mumbai vs. ACIT 7(2)(1), Mumbai

In the result, appeal of the assessee is dismissed

ITA 6389/MUM/2019[2014-15]Status: DisposedITAT Mumbai14 Aug 2023AY 2014-15

Bench: Shri Amit Shukla & Shri Gagan Goyalm/S Mitra Trading & Exports Pvt. Ltd, Unit No. 355, 3Rd Floor, Kalyandas Udyog Bhavan, S.H. Tandel Marg, Near- Century Bhavan, Prabhadevi Mumbai-400 025 Pan: Aafcm6767N ...... Appellant Vs. Acit 7(2) (1) Mumbai, Maharashtra Mumbai. ..... Respondent

For Appellant: Shri Rajeev Khandelwal, Ld. ARFor Respondent: Smt. Mahita Nair, CIT-DR

Section 143(2)Section 250Section 36(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER M/s Mitra Trading & Exports Pvt. Ltd, Unit No. 355, 3rd floor, Kalyandas Udyog Bhavan, S.H. Tandel Marg, Near- Century Bhavan, Prabhadevi Mumbai-400 025 PAN: AAFCM6767N ...... Appellant Vs. ACIT 7(2) (1) Mumbai, Maharashtra Mumbai. ..... Respondent Appellant by : Shri Rajeev Khandelwal, Ld. AR Respondent by : Smt. Mahita Nair, CIT-DR Date of hearing : 08/06/2023 Date of pronouncement : 14/08/2023 ORDER PER GAGAN GOYAL, A.M: This appeal by assessee is directed again…

Guardian Nutrition & Health Supplements Pvt. Ltd., New Delhi vs. DCIT, Circle- 10(2), New Delhi

Appeal of the assessee is dismissed

ITA 6738/DEL/2017[2012-13]Status: DisposedITAT Delhi21 Nov 2022AY 2012-13

Bench: Shri Narendra Kumar Billaiya & Shri Kul Bharat[Assessment Year: 2012-13

Section 143(3)Section 36(1)(iii)Section 40

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”: NEW DELHI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI KUL BHARAT, JUDICIAL MEMBER [Assessment Year: 2012-13 M/s Guardian Nutrition & Health Supplements Vs DCIT, Circle 10(2), Pvt. Ltd., New Delhi. A-258, Phase-I, Okhla Industrial Area, New Delhi-110020. PAN:AACCG2848K APPELLANT RESPONDENT Assessee represented by None Department represented by Sh. Anuj Garg, Sr. DR Date of hearing 21.11.2022 Date of pronouncement 21.11.2022 O R D E R PER KUL BHARAT, JM: This appeal, by the assessee, is directed against the order of the learned Commiss…