Audco India Ltd. v. ITO

39 SOT 481Income Tax Appellate Tribunal#11604 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2016 to 2016.

Judgments citing Audco India Ltd. v. ITO

The Phoenix Mills Ltd, Mumbai vs. Asst CIT Cen Cir 47, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 52/MUM/2015[2010-11]Status: DisposedITAT Mumbai06 Oct 2016AY 2010-11

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

The Phoenix Mills Ltd, Mumbai vs. DCIT Cen Cir 47, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 51/MUM/2015[2009-10]Status: DisposedITAT Mumbai06 Oct 2016AY 2009-10

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

The Phoenix Mills Ltd, Mumbai vs. Asst CIT Cen Cir 47, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 50/MUM/2015[2008-09]Status: DisposedITAT Mumbai06 Oct 2016AY 2008-09

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

The Phoenix Mills Ltd, Mumbai vs. Asst CIT Cen Cir 47, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 49/MUM/2015[2007-08]Status: DisposedITAT Mumbai06 Oct 2016AY 2007-08

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

The Phoenix Mills Ltd, Mumbai vs. Asst CIT Cen Cir 47, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 48/MUM/2015[2006-07]Status: DisposedITAT Mumbai06 Oct 2016AY 2006-07

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

The Phoenix Mills Ltd, Mumbai vs. Asst CIT Cen Cir 47, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 47/MUM/2015[2005-06]Status: DisposedITAT Mumbai06 Oct 2016AY 2005-06

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

The Phoenix Mills Ltd, Mumbai vs. Asst CIT Cen Cir 47, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 46/MUM/2015[2004-05]Status: DisposedITAT Mumbai06 Oct 2016AY 2004-05

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

Asst CIT CC 8(4), Mumbai vs. Phoenix Mills Ltd, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 242/MUM/2015[2010-11]Status: DisposedITAT Mumbai06 Oct 2016AY 2010-11

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

Asst CIT CC 8(4), Mumbai vs. Phoenix Mills Ltd, Mumbai

In the result, ground No.4 taken by assessee in assessment year

ITA 241/MUM/2015[2009-10]Status: DisposedITAT Mumbai06 Oct 2016AY 2009-10

Bench: Shri R.C. Sharma (Am) & Shri Pawan Singh (Jm)

Section 143(3)Section 147Section 271Section 271(1)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri R.C. Sharma (AM) & Shri Pawan Singh (JM) I.T.A. No. 46/Mum/2015 (Assessment Year 2004-05) I.T.A. No. 47/Mum/2015 (Assessment Year 2005-06) I.T.A. No. 48/Mum/2015 (Assessment Year 2006-07) I.T.A. No. 49/Mum/2015 (Assessment Year 2007-08) I.T.A. No. 50/Mum/2015 (Assessment Year 2008-09) I.T.A. No. 51/Mum/2015 (Assessment Year 2009-10) I.T.A. No. 52/Mum/2015 (Assessment Year 2010-11) M/s. The Phoenix Mills Ltd. DCIT/ACIT-CC-47 462, Senapati Bapat Marg Vs. Mumbai Lower Parel Mumbai-400 013. (Appellant) (Respondent) I.T.A. No. 241/Mum/2015 (Assessmen…

Audco India Ltd. v. ITO (39 SOT 481) — Cited in 9 Judgments | BharatTax