Atos IT Solutions and Services Inc. v. Deputy Commissioner of Income-tax (IT)

153 Taxmann.com 104Reported decision2023#14967 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Atos IT Solutions and Services Inc. v. Deputy Commissioner of Income-tax (IT)

Atos IT Solutions and Services Inc. v. Deputy Commissioner of Income-tax (IT) (153 Taxmann.com 104) — Cited in 6 Judgments | BharatTax