Asstt. Commissioner of Income Tax v. Govardhan S. Pawar

167 ITD 511Income Tax Appellate Tribunal#23005 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2018 to 2018.

Judgments citing Asstt. Commissioner of Income Tax v. Govardhan S. Pawar

ACIT Cir-II Aurangabad, Aurangabad vs. Shri Bajaj Murlidhar Girdharilal, Beed

In the result, all the three appeals by the Revenue are dismissed

ITA 173/PUN/2012[2008-09]Status: DisposedITAT Pune28 Mar 2018AY 2008-09

Bench: Shri Anil Chaturvedi, Am & Shri Vikas Awasthy, Jm

For Appellant: Shri S.N. PuranikFor Respondent: Shri Achal Sharma
Section 131Section 54B

…आयकर अऩीऱीय अधधकरण “ए” न्यायऩीठ ऩुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE श्री अननऱ चतुर्वेदी, ऱेखा सदस्य, एर्वं श्री वर्वकास अर्वस्थी, न्यानयक सदस्य के समक्ष । BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI VIKAS AWASTHY, JM आयकर अऩीऱ सं. / ITA No.171/PUN/2012 ननधाारण र्वर्ा / Assessment Year : 2008-09 The Assistant Commissioner of Income Tax, Circle – 2, Aurangabad .......अऩीऱाथी / Appellant बनाम / V/s. Shri Bajaj Satyanarayan Girdharilal, Bajaj Galli, Tq. Majalgaon, Distt.-Beed PAN : APNPB2019Q ……प्रत्यथी / Respondent आयकर अऩीऱ सं. / ITA No.172/PUN/2012 ननधाारण र्वर्ा / Assessment Year :…

ACIT Cir-II Aurangabad, Aurangabad vs. Shri Bajaj Jugalkishor Girdharilal, Beed

In the result, all the three appeals by the Revenue are dismissed

ITA 172/PUN/2012[2008-09]Status: DisposedITAT Pune28 Mar 2018AY 2008-09

Bench: Shri Anil Chaturvedi, Am & Shri Vikas Awasthy, Jm

For Appellant: Shri S.N. PuranikFor Respondent: Shri Achal Sharma
Section 131Section 54B

…आयकर अऩीऱीय अधधकरण “ए” न्यायऩीठ ऩुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE श्री अननऱ चतुर्वेदी, ऱेखा सदस्य, एर्वं श्री वर्वकास अर्वस्थी, न्यानयक सदस्य के समक्ष । BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI VIKAS AWASTHY, JM आयकर अऩीऱ सं. / ITA No.171/PUN/2012 ननधाारण र्वर्ा / Assessment Year : 2008-09 The Assistant Commissioner of Income Tax, Circle – 2, Aurangabad .......अऩीऱाथी / Appellant बनाम / V/s. Shri Bajaj Satyanarayan Girdharilal, Bajaj Galli, Tq. Majalgaon, Distt.-Beed PAN : APNPB2019Q ……प्रत्यथी / Respondent आयकर अऩीऱ सं. / ITA No.172/PUN/2012 ननधाारण र्वर्ा / Assessment Year :…

ACIT Cir-II Aurangabad, Aurangabad vs. Shri Bajaj Satyanarayan Girdharilal, Beed

In the result, all the three appeals by the Revenue are dismissed

ITA 171/PUN/2012[2008-09]Status: DisposedITAT Pune28 Mar 2018AY 2008-09

Bench: Shri Anil Chaturvedi, Am & Shri Vikas Awasthy, Jm

For Appellant: Shri S.N. PuranikFor Respondent: Shri Achal Sharma
Section 131Section 54B

…आयकर अऩीऱीय अधधकरण “ए” न्यायऩीठ ऩुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE श्री अननऱ चतुर्वेदी, ऱेखा सदस्य, एर्वं श्री वर्वकास अर्वस्थी, न्यानयक सदस्य के समक्ष । BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI VIKAS AWASTHY, JM आयकर अऩीऱ सं. / ITA No.171/PUN/2012 ननधाारण र्वर्ा / Assessment Year : 2008-09 The Assistant Commissioner of Income Tax, Circle – 2, Aurangabad .......अऩीऱाथी / Appellant बनाम / V/s. Shri Bajaj Satyanarayan Girdharilal, Bajaj Galli, Tq. Majalgaon, Distt.-Beed PAN : APNPB2019Q ……प्रत्यथी / Respondent आयकर अऩीऱ सं. / ITA No.172/PUN/2012 ननधाारण र्वर्ा / Assessment Year :…

Asstt. Commissioner of Income Tax v. Govardhan S. Pawar (167 ITD 511) — Cited in 3 Judgments | BharatTax