Asstt. CIT v. Tara Ultimo (P.) Ltd.

13 Taxmann.com 184Income Tax Appellate Tribunal2011#22359 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2021 to 2022.

Also reported as

47 SOT 401

Judgments citing Asstt. CIT v. Tara Ultimo (P.) Ltd.

Abbott India Ltd (As Successor to Solvay Pharma India Ltd), Mumbai vs. Addl CIT RG 7(2), Mumbai

In the result, appeal filed by the assessee is allowed partly for statistical purposes

ITA 1705/MUM/2012[2007-08]Status: DisposedITAT Mumbai30 Nov 2022AY 2007-08

Bench: Shri Om Prakash Kant () & Ms Kavitha Rajagopal () Assessment Year: 2007-08 Abott India Limited Addl. Cit-Range 7(2) Unit 3-4, Corporate Park, Aayakar Bhavan, M.K. Sion-Trombay Road, Chembur, Vs. Marg, Mumbai-400 071. Mumbai-400 020 Pan No. Aaacu 9269 Q Appellant Respondent Assessee By : Shri. Madhur Agrawal, Adv. Revenue By : Shri Yogesh Kamat, Cit Dr Date Of Hearing : 22/09/2022 Date Of Pronouncement : 30/11/2022

For Appellant: Shri. Madhur Agrawal, AdvFor Respondent: Shri Yogesh Kamat, CIT DR
Section 143(3)Section 145ASection 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS KAVITHA RAJAGOPAL (JUDICIAL MEMBER) Assessment Year: 2007-08 Abott India Limited Addl. CIT-Range 7(2) Unit 3-4, Corporate Park, Aayakar Bhavan, M.K. Sion-Trombay Road, Chembur, Vs. Marg, Mumbai-400 071. Mumbai-400 020 PAN No. AAACU 9269 Q Appellant Respondent Assessee by : Shri. Madhur Agrawal, Adv. Revenue by : Shri Yogesh Kamat, CIT DR Date of Hearing : 22/09/2022 Date of pronouncement : 30/11/2022 ORDER PER OM PRAKASH KANT, AM This appeal by the assessee is directed against order dated 26/12/…

Trl Riceland Pvt. Ltd., (Formerly Known As M/S Tilda Riceland P.Ltd.), New Delhi vs. Addl.CIT, Special Range- 9, New Delhi

ITA 5508/DEL/2017[2013-14]Status: DisposedITAT Delhi12 Oct 2021AY 2013-14

Bench: Shri Amit Shukla & Shri Prashant Maharishi(Through Video Conferencing)

For Appellant: Shri Nageswar Rao, AdvFor Respondent: Ms. Meera Srivastava, CIT DR
Section 143Section 143(3)Section 144CSection 144C(5)Section 271(1)(C)Section 92C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―I-2‖: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA No. 441 and 5508/Del/2017 (Assessment Year: 2012-13 and 2013-14) TRL Riceland Pvt. Ltd Vs. Addl CIT, (formerly known as M/s. Tilda Special Range-9, Riceland P Ltd, CR Building, Eros Corporate Towers, New Delhi New Delhi PAN: AAACU0649N (Appellant) (Respondent) Assessee by : Shri Nageswar Rao, Adv Revenue by: Ms. Meera Srivastava, CIT DR Date of Hearing 20/07/2021 Date of pronouncement 12/10/2021 O R D E R PER PRASHANT MAHARISHI, A. M…

M/S Trl Riceland Pvt. Ltd., (Formerly Known As M/S Tilda Riceland P.Ltd.), New Delhi vs. Addlcit, New Delhi

ITA 441/DEL/2017[2012-13]Status: DisposedITAT Delhi12 Oct 2021AY 2012-13

Bench: Shri Amit Shukla & Shri Prashant Maharishi(Through Video Conferencing)

For Appellant: Shri Nageswar Rao, AdvFor Respondent: Ms. Meera Srivastava, CIT DR
Section 143Section 143(3)Section 144CSection 144C(5)Section 271(1)(C)Section 92C

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―I-2‖: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (Through Video Conferencing) ITA No. 441 and 5508/Del/2017 (Assessment Year: 2012-13 and 2013-14) TRL Riceland Pvt. Ltd Vs. Addl CIT, (formerly known as M/s. Tilda Special Range-9, Riceland P Ltd, CR Building, Eros Corporate Towers, New Delhi New Delhi PAN: AAACU0649N (Appellant) (Respondent) Assessee by : Shri Nageswar Rao, Adv Revenue by: Ms. Meera Srivastava, CIT DR Date of Hearing 20/07/2021 Date of pronouncement 12/10/2021 O R D E R PER PRASHANT MAHARISHI, A. M…

Asstt. CIT v. Tara Ultimo (P.) Ltd. (13 Taxmann.com 184) — Cited in 3 Judgments | BharatTax