DCIT, (It), 2(1), Kolkata vs. M/S the Royal Bank of Scotland N.V., Kolkata
In the result, the appeal of the revenue in ITA No
ITA 496/KOL/2015[2010-2011]Status: DisposedITAT Kolkata14 Oct 2016AY 2010-2011
Bench: Shri N. V. Vasudevan, Jm & Shri M. Balaganesh, Am]
For Appellant: Shri R.N.Bajoria Sr. Advocate &For Respondent: Shri G. Mallikarjuna, CIT, DR
Section 143(3)Section 43D
…1 ITA No. 496-477/Kol/2015 The Royal Bank of Scotland NV, AY 2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA [Before Shri N. V. Vasudevan, JM & Shri M. Balaganesh, AM] I.T.A No. 496/Kol/2015 Assessment Year: 2010-11 Deputy Commissioner of Income-tax, Vs. The Royal Bank of Scotland N.V. (International Taxation)-2(1), Kolkata (PAN: AACCA6818K) (Appellant) (Respondent) & I.T.A No. 477/Kol/2015 Assessment Year: 2010-11 The Royal Bank of Scotland N.V. Vs. Deputy Commissioner of Income-tax, (International Taxation)-2(1), Kolkata (Appellant) (Respondent) Date of hearing: 19.09.2016 Date of pronoun…