Asstt. CIT, (2007) 106 ITD 570 (Bang) 2. Rakesh Sarin v. DCIT, (201 1)

111 TTJ 8Income Tax Appellate Tribunal2007#8872 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Issues it is cited on

Judgments citing Asstt. CIT, (2007) 106 ITD 570 (Bang) 2. Rakesh Sarin v. DCIT, (201 1)

Asstt. CIT, (2007) 106 ITD 570 (Bang) 2. Rakesh Sarin v. DCIT, (201 1) (111 TTJ 8) — Cited in 12 Judgments | BharatTax