Asst. CIT v. Arunodoi Apartments (P.) Ltd.

123 Taxmann 48High Court2002#3543 most cited
33

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2025.

Sections most often in play

Section 143(3)Section 14ASection 153ASection 1961Section 1963Section 143(1)Section 143(1) of The Income-tax ActSection 143(2)

Issues it is cited on

beneficial ownersection 14areasonable causesection 153atransferprescribedcompanysection 143(3)indiatotal incomebusinesssection 14

Judgments citing Asst. CIT v. Arunodoi Apartments (P.) Ltd.

DAMODAR MANGALJI & COMPANY LIMITED,PANAJI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI

Appeals stands DISMISSED

ITA 35/PAN/2025[2014-15]Status: DisposedITAT Panaji18 Dec 2025AY 2014-15

Bench: Hon’Ble Shri Pavan Kumar Gadale & Shri G. D. Padmahshaliita Nos. 034 & 035/Pan/2025 Assessment Year : 2011-12 & 2014-15 Damodar Mangalji & Company Ltd. Damodar Niwas, 1St Floor, Mc Road, Panaji, Goa-403001. Pan : Aaacd6880G . . . . . . . Appellant V/S Jt./Asstt. Commissioner Of Income Tax, Range-1/Circle-1(1), Goa. . . . . . . . Respondent Appearances Assessee By : Adv Rahul Sarda [‘Ld. Ar’] Revenue By : Mr M Satish [‘Ld. Dr’] Date Of Conclusive Hearing : 20/11/2025 Date Of Pronouncement : 18/12/2025 Order Per G. D. Padmahshali; The Captioned Twin Appeals Of Assessee Instituted U/S 253(1) Of The Income-Tax Act, 1961 [‘The Act’] Are Directed Against Separate Din & Order 1070138041(1) Dt. 08/11/2024 & 1070321994(1) Dt. 13/11/2024 Passed U/S 250 Of The Act By National Faceless Appeal Centre, Delhi [‘Ld. Nfac/Cit(A)’] Which Sprang From Assessment Orders Passed U/S 143(3) Of The Act Anent To Assessment Years 2011-12 & 2014-15 [‘Ay’].

For Appellant: Adv Rahul Sarda [‘Ld. AR’]For Respondent: Mr M Satish [‘Ld. DR’]
Section 143(1)Section 143(3)Section 14ASection 250Section 253(1)Section 253(3)Section 37(1)Section 40(1)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, GOA BEFORE HON’BLE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER ITA Nos. 034 & 035/PAN/2025 Assessment Year : 2011-12 & 2014-15 Damodar Mangalji & Company Ltd. Damodar Niwas, 1st Floor, MC Road, Panaji, Goa-403001. PAN : AAACD6880G . . . . . . . Appellant V/s Jt./Asstt. Commissioner of Income Tax, Range-1/Circle-1(1), Goa. . . . . . . . Respondent Appearances Assessee by : Adv Rahul Sarda [‘Ld. AR’] Revenue by : Mr M Satish [‘Ld. DR’] Date of conclusive Hearing : 20/11/2025 Date of Pronouncement : 18/12/2025 ORDER…

DAMODAR MANGALJI & COMPANY LIMITED,PANAJI vs. THE JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, PANAJI

Appeals stands DISMISSED

ITA 34/PAN/2025[2011-12]Status: DisposedITAT Panaji18 Dec 2025AY 2011-12

Bench: Hon’Ble Shri Pavan Kumar Gadale & Shri G. D. Padmahshaliita Nos. 034 & 035/Pan/2025 Assessment Year : 2011-12 & 2014-15 Damodar Mangalji & Company Ltd. Damodar Niwas, 1St Floor, Mc Road, Panaji, Goa-403001. Pan : Aaacd6880G . . . . . . . Appellant V/S Jt./Asstt. Commissioner Of Income Tax, Range-1/Circle-1(1), Goa. . . . . . . . Respondent Appearances Assessee By : Adv Rahul Sarda [‘Ld. Ar’] Revenue By : Mr M Satish [‘Ld. Dr’] Date Of Conclusive Hearing : 20/11/2025 Date Of Pronouncement : 18/12/2025 Order Per G. D. Padmahshali; The Captioned Twin Appeals Of Assessee Instituted U/S 253(1) Of The Income-Tax Act, 1961 [‘The Act’] Are Directed Against Separate Din & Order 1070138041(1) Dt. 08/11/2024 & 1070321994(1) Dt. 13/11/2024 Passed U/S 250 Of The Act By National Faceless Appeal Centre, Delhi [‘Ld. Nfac/Cit(A)’] Which Sprang From Assessment Orders Passed U/S 143(3) Of The Act Anent To Assessment Years 2011-12 & 2014-15 [‘Ay’].

For Appellant: Adv Rahul Sarda [‘Ld. AR’]For Respondent: Mr M Satish [‘Ld. DR’]
Section 143(1)Section 143(3)Section 14ASection 250Section 253(1)Section 253(3)Section 37(1)Section 40(1)(i)

…IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, GOA BEFORE HON’BLE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER ITA Nos. 034 & 035/PAN/2025 Assessment Year : 2011-12 & 2014-15 Damodar Mangalji & Company Ltd. Damodar Niwas, 1st Floor, MC Road, Panaji, Goa-403001. PAN : AAACD6880G . . . . . . . Appellant V/s Jt./Asstt. Commissioner of Income Tax, Range-1/Circle-1(1), Goa. . . . . . . . Respondent Appearances Assessee by : Adv Rahul Sarda [‘Ld. AR’] Revenue by : Mr M Satish [‘Ld. DR’] Date of conclusive Hearing : 20/11/2025 Date of Pronouncement : 18/12/2025 ORDER…

THOMAS JOHN MUTHOOT,THIRUVANANTHAPURAM vs. DEPUTY COMMISSIONER OF INCOME TAX/CENTRAL CIRCLE, TRIVANDRUM, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 903/COCH/2023[2017-18]Status: DisposedITAT Cochin23 May 2025AY 2017-18

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS JOHN MUTHOOT,THIRUVANANTHAPURAM vs. DEPUTY COMMISSIONER OF INCOME TAX/CENTRAL CIRCLE,TRIVANDRUM, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 902/COCH/2023[2016-17]Status: DisposedITAT Cochin23 May 2025AY 2016-17

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS JOHN MUTHOOT,THIRUVANANTHAPURAM vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 901/COCH/2023[2015-2016]Status: DisposedITAT Cochin23 May 2025AY 2015-2016

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS JOHN MUTHOOT,THIRUVANANTHAPURAM vs. DEPUTY COMMISSIONER OF INCOME TAX/CENTRAL CIRCLE, TRIVANDRUM, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 900/COCH/2023[2014-15]Status: DisposedITAT Cochin23 May 2025AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS JOHN MUTHOOT,TRIVANDRUM vs. ASSISSTANT COMMISSIONER OF INCOME-TAX /CIRCLE-1,THIRUVALLA, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 899/COCH/2023[2013-14]Status: DisposedITAT Cochin23 May 2025AY 2013-14

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS JOHN MUTHOOT,TRIVANDRUM vs. DEPUTY COMMISSIONER OF INCOME TAX/CIRCLE-1, THIRUVALLA, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 898/COCH/2023[2012-13]Status: DisposedITAT Cochin23 May 2025AY 2012-13

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS JOHN MUTHOOT,THIRUVANANTHAPURAM vs. JOINT COMMISSIONER OF INCOME TAX, THIRUVALLA RANGE, THIRUVANANTHAPURAM

In the result, the appeal filed by the assessee stands dismissed

ITA 897/COCH/2023[2011-12]Status: DisposedITAT Cochin23 May 2025AY 2011-12

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS GEORGE MUTHOOT,ERNAKULAM vs. DCIT, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 895/COCH/2023[2017-18]Status: DisposedITAT Cochin23 May 2025AY 2017-18

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS GEORGE MUTHOOT,ERNAKULAM vs. DCIT, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 894/COCH/2023[2016-17]Status: DisposedITAT Cochin23 May 2025AY 2016-17

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS GEORGE MUTHOOT,TRIVANDRUM vs. DEPUTY COMMISSIONER OF INCOME TAX/CENTRAL CIRCLE,TRIVANDRUM, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 893/COCH/2023[2015-16]Status: DisposedITAT Cochin23 May 2025AY 2015-16

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS GEORGE MUTHOOT,TRIVANDRUM vs. DEPUTY COMMISSIONER OF INCOME TAX/CENTRAL CIRCLE , TRIVVANDRUM, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 892/COCH/2023[2014-15]Status: DisposedITAT Cochin23 May 2025AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS GEORGE MUTHOOT,ERNAKULAM vs. ASSISSTANT COMMISSIONER OF INCOME-TAX/CIRCLE-1/THIRUVALLA, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 891/COCH/2023[2013-14]Status: DisposedITAT Cochin23 May 2025AY 2013-14

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS GEORGE MUTHOOT,ERNAKULAM vs. JOINT COMMISSIONER OF INCOME-TAX, THIRUVALLA RANGE, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 889/COCH/2023[2011-12]Status: DisposedITAT Cochin23 May 2025AY 2011-12

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS MUTHOOT,ERANKULAM vs. DCIT, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 888/COCH/2023[2017-18]Status: DisposedITAT Cochin23 May 2025AY 2017-18

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS MUTHOOT,ERNAKULAM vs. DCIT/CENTRAL CIRCLE, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 887/COCH/2023[2016-17]Status: DisposedITAT Cochin23 May 2025AY 2016-17

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS MUTHOOT,ERNAKULAM vs. DCIT/CENTRAL CIRCLE, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 886/COCH/2023[2015-16]Status: DisposedITAT Cochin23 May 2025AY 2015-16

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS MUTHOOT,TRIVANDRUM vs. DCIT, TRIVANDRUM

In the result, the appeal filed by the assessee stands dismissed

ITA 885/COCH/2023[2014-15]Status: DisposedITAT Cochin23 May 2025AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

THOMAS MUTHOOT,ERNAKULAM vs. DCIT,CIRCLE 1,THIRUVALLA, THIRUVALLA

In the result, the appeal filed by the assessee stands dismissed

ITA 884/COCH/2023[2013-14]Status: DisposedITAT Cochin23 May 2025AY 2013-14

Bench: Shri Inturi Rama Rao, Am & Shri Prakash Chand Yadav, Jm

For Appellant: Shri R. Krishnan, CAFor Respondent: Shri Sundarasan S. CIT-DR &
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI PRAKASH CHAND YADAV, JM ITA Nos. 882 to 888/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas Muthoot .......... Appellant Muthoot Towers, M.G. Rod, Ernakulam 682016 [PAN: AEAPM0424L] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 889 to 895/Coch/2023 Assessment Years: 2011-12 to 2017-18 Thomas George Muthoot .......... Appellant Muthoot Towers, Ernakulam 682035 [PAN: ABNPT4693G] vs. DCIT, Central Circle-1, Thiruvananthapuram .......... Respondent ITA Nos. 897 to 903/Coch/2023 Assessm…

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