M/S. Bajaj Auto Ltd., Mumbai vs. The Dy CIT Cir 3(1), Mumbai
In the result, the appeals filed by the assesse are partly allowed and the appeals filed by the revenue are dismissed
ITA 3055/MUM/2005[2000-2001]Status: DisposedITAT Mumbai28 Nov 2023AY 2000-2001
Bench: Aby T Varkey & Shri Amarjit Singh
For Appellant: Ms. Vasanti Patel & Shri CharuFor Respondent: Shri. Krishna Bandi
Section 143(2)Section 143(3)
…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE ABY T VARKEY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER ITA No. 3055/Mum/2005 (A.Y. 2000-2001) Bajaj Auto Ltd. Vs. DCIT Rg. 3(1), Bajaj Bhavan, 226 6th Floor, Aayakar Nariman Point, Bhavan, M. K. Road, Mumbai-400021 Mumbai-400020 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAACB3370K Appellant .. Respondent ITA No. 2655/Mum/2005 DCIT Rg. 3(1), Vs. Bajaj Auto Ltd. 6th Floor, Aayakar Bajaj Bhavan, Bhavan, M. K. Road, 226 Nariman Point, Mumbai-400020 Mumbai-400021 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAACB3370K Appellant .. Respondent C.O. N…