Assistant Director of Inspection v. Kum. A.B. Shanti

122 Taxmann 574Supreme Court of India2002#7371 most cited
15

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2026.

Sections most often in play

Section 269SSSection 271DSection 273BSection 148Section 269TSection 271ESection 143(3)Section 156

Issues it is cited on

penalty under section 271dsection 273section 269ssection 269sssection 273bsection 271dsection 271esection 269assistant directorregular assessmentsection 274agricultural income

Judgments citing Assistant Director of Inspection v. Kum. A.B. Shanti

NEETABEN PATEL,VADODARA vs. ITO, WARD-1(2)(2), VADODARA

In the result, the appeals filed by the Assessee are hereby allowed

ITA 1794/AHD/2025[2011-12]Status: DisposedITAT Ahmedabad17 Feb 2026AY 2011-12
Section 148Section 269SSection 271DSection 271E

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA No: 1793 & 1794/Ahd/2025 Assessment Year: 2011-12 Neetaben Patel Income Tax Officer 27B, Surajdev Society- Ward-1(2)(2), 2, Manjalpur, Vs Vadodara Vadodara-390011 Gujarat PAN: AOTPP2903A (Appellant) (Respondent) Assessee Represented: Shri Parin S Shah, A.R. Revenue Represented: Ms. Ketaki Desai, Sr.D.R. Date of hearing : 11-02-2026 Date of pronouncement : 17-02-2026 आदेश/ORDER PER: T.R. SENTHIL KUMAR, JUDICIAL MEMBER These two appeals are filed by the Assesse…

NEETABEN PATEL,VADODARA vs. ITO, WARD-1(2)(2), VADODARA

In the result, the appeals filed by the Assessee are hereby allowed

ITA 1793/AHD/2025[2011-12]Status: DisposedITAT Ahmedabad17 Feb 2026AY 2011-12

Bench: DR. BRR Kumar (Vice President), Shri T. R. Senthil Kumar (Judicial Member)

Section 148Section 269SSection 271DSection 271E

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA No: 1793 & 1794/Ahd/2025 Assessment Year: 2011-12 Neetaben Patel Income Tax Officer 27B, Surajdev Society- Ward-1(2)(2), 2, Manjalpur, Vs Vadodara Vadodara-390011 Gujarat PAN: AOTPP2903A (Appellant) (Respondent) Assessee Represented: Shri Parin S Shah, A.R. Revenue Represented: Ms. Ketaki Desai, Sr.D.R. Date of hearing : 11-02-2026 Date of pronouncement : 17-02-2026 आदेश/ORDER PER: T.R. SENTHIL KUMAR, JUDICIAL MEMBER These two appeals are filed by the Assesse…

BOMMARABETTU MADHU SUDHANA ACHARYA ,UDUPI vs. INCOME TAX OFFICER, WARD-1 AND TPS, UDUPI

In the result, appeal filed by the assessee is allowed

ITA 937/BANG/2025[2016-17]Status: DisposedITAT Bangalore12 Feb 2026AY 2016-17

Bench: Shri Laxmi Prasad Sahu & Shri Keshav Dubeyassessment Year: 2016-17

For Appellant: Ms. Pratibha R., A.RFor Respondent: Sri Balusamy N., D.R
Section 143(1)Section 143(2)Section 143(3)Section 250Section 269SSection 271DSection 274Section 54E

…ITA No.937/Bang/2025 Bommarabettu Madhusudhana Acharya, Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER Assessment Year: 2016-17 Bommarabettu Madhusudhana Acharya Vidyamanya Building ITO Car Street, Near Palimar Mutt Ward 1 & TPS Vs. Udupi 576 101 Udupi Karntaaka PAN NO : ABTPA3623M APPELLANT RESPONDENT Appellant by : Ms. Pratibha R., A.R. Respondent by : Sri Balusamy N., D.R. Date of Hearing : 20.11.2025 Date of Pronouncement : 13.02.2026 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This Appeal a…

MAHESHWARAPPA MUNIRAMU,BANGALORE vs. JOINT COMMISSIONER OF INCOME TAX, RANGE 2(2), BENGALURU, BENGALURU

In the result, appeal filed by the assessee is allowed

ITA 757/BANG/2025[2017-18]Status: DisposedITAT Bangalore26 Sept 2025AY 2017-18

Bench: Shri Prashant Maharishi & Shri Keshav Dubeyassessment Year : 2017-18 Maheshwarappa Muniramu #4261/17, 2Nd Cross, 20Th Main Subramanya Nagar Jcit Vs. Bengaluru 560 021 Range 2(2) Bangalore Pan No :Aempm8290C Appellant Respondent Appellant By : Sri Nagaraj K. H., Ca Respondent By : Sri Subramaniam, Jcit Dr Date Of Hearing : 30.06.2025 Date Of Pronouncement : 26.09.2025

For Appellant: Sri Nagaraj K. H., CAFor Respondent: Sri Subramaniam, JCIT DR
Section 143(3)Section 194ISection 244ASection 250Section 269SSection 271DSection 274

…ITA No.757/Bang/2025 Maheshwarappa Muniramu, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI KESHAV DUBEY, JUDICIAL MEMBER Assessment Year : 2017-18 Maheshwarappa Muniramu #4261/17, 2nd Cross, 20th Main Subramanya Nagar JCIT Vs. Bengaluru 560 021 Range 2(2) Bangalore PAN NO :AEMPM8290C APPELLANT RESPONDENT Appellant by : Sri Nagaraj K. H., CA Respondent by : Sri Subramaniam, JCIT DR Date of Hearing : 30.06.2025 Date of Pronouncement : 26.09.2025 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This appeal at the instance of the assessee is…

SURENDER REDDY VANTERU,HYDERABAD vs. JCIT., RANGE-15, HYDERABAD

In the result, the appeal of the assessee is dismissed

ITA 28/HYD/2023[2017-18]Status: DisposedITAT Hyderabad21 Sept 2023AY 2017-18

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri K.C. Devdas, C.AFor Respondent: Ms. Sheetal Sarin. Sr. AR
Section 250Section 269SSection 271DSection 54B

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / ITA No.28/Hyd/2023 (निर्धारण वर्ष / Assessment Year: 2017-18) Surender Reddy Vanteru, The Joint Commissioner of R/o.Hyderabad. Vs. Income Tax, Range -1 5, PAN : ACGPV0244H Hyderabad. अपीलार्थीर्थी / Assessee प्रत्‍यर्थी / Respondent निर्धारितीती द्वारा /Assessee by: Shri K.C. Devdas, C.A. राजस्‍व द्वारा/Revenue by: Ms. Sheetal Sarin. Sr. AR सुनवाई ई की तारीखरीख/Date of hearing: 11.09.2023 की तारीखरीख/Pronouncement on…

ACIT -14 (2) , MUMBAI vs. REDWOOD I.T. SERVICES P.LTD, MUMBAI

In the result, the appeal filed by the revenue is dismissed

ITA 1643/MUM/2021[2013-14]Status: DisposedITAT Mumbai20 Sept 2023AY 2013-14

Bench: Shri B.R. Baskaran (Am) & Shri Narender Kumar Choudhry (Jm)

Section 269SSection 269TSection 271DSection 271ESection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “H” Bench, Mumbai. Before Shri B.R. Baskaran (AM) & Shri Narender Kumar Choudhry (JM) I.T.A. No. 1643/Mum/2021 (A.Y. 2013-14) Vs. M/s. Redwood I.T. ACIT, Circle-14(1)(2) Room No. 455 Services Pvt. Ltd. 4th Floor D-211, Ghatkopar Aayakar Bhavan Industrial Estate M.K. Road Behind R-City Mall Churchgate Off. LBS Marg, Mumbai-400 020. Ghatkopar West Mumbai-400 086. PAN : AADCR7296K (Appellant) (Respondent) Assessee by Shri Vijay Mehta Department by Smt. Madhumalti Ghosh Date of Hearing 25.07.2023 Date of Pronouncement 20.09.2023 O R D E R Per B.R.Baskaran (AM) :- T…

GOPINATH KANDURI ,KADAPA vs. INCOME TAX OFFICER,WARD-1, KADAPA

In the result, appeal of the assessee stands allowed

ITA 219/HYD/2022[2018-19]Status: DisposedITAT Hyderabad13 Sept 2023AY 2018-19

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri S. Rama Rao, AR
Section 143(3)Section 269SSection 271DSection 273B

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 219/Hyd/2022 (निर्धारण वर्ष / Assessment Year: 2018-19) Gopinath Kanduri, Income Tax Officer, Kadapa Vs. Ward-1, [PAN No. AEJPK9142E] Kadapa अपीलार्थीर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धारितीती द्वारा /Assessee by: Shri S. Rama Rao, AR राजस्‍वजस्‍व द्वारा Ms. Sheetal Sarin, DR /Revenue by: सुनवाई ई की तारीखरीख/Date of hearing: 07/08/2023 घोषणा की तारीखरीख/Pronouncement on: 13/09/2023 आद…

SHRI SANJAY SHANTILAL JAIN,MUMBAI vs. JCIT, CENTRAL RANGE-8 , MUMBAI

In the result, the appeal of the In the result, the appeal of the assessee is having ITA No

ITA 6124/MUM/2018[2010-11]Status: DisposedITAT Mumbai31 Oct 2022AY 2010-11

Bench: Shri Om Prakash Kant () & Shri Sandeep Singh Karhail () Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, Dcit-Cc 8(3), 72-7, Kalpataru Residency Tower 6Th Floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. Pan No. Aabpj 3761 A Appellant Respondent Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, Jcit, Central Range-8, 72-7, Kalpataru Residency Tower 6Th Floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. Pan No. Aabpj 3761 A Appellant Respondent : Assessee By Mr. Rushabh Mehta, Ar Revenue By : Mr. Manoj Kumar, Cit- Dr : Date Of Hearing 15/09/2022 Date Of Pronouncement : 31/10/2022

For Respondent: Assessee by Mr. Rushabh Mehta, AR
Section 143(3)Section 40A(3)Section 50Section 68Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SANDEEP SINGH KARHAIL (JUDICIAL MEMBER) Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, DCIT-CC 8(3), 72-7, Kalpataru Residency Tower 6th floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. PAN No. AABPJ 3761 A Appellant Respondent Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, JCIT, Central Range-8, 72-7, Kalpataru Residency Tower 6th floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. PAN No. AA…

SHRI SANJAY SHANTILAL JAIN,MUMBAI vs. DCIT, CENTRAL RANGE-8 (3), MUMBAI

In the result, the appeal of the In the result, the appeal of the assessee is having ITA No

ITA 6123/MUM/2018[2010-11]Status: DisposedITAT Mumbai31 Oct 2022AY 2010-11

Bench: Shri Om Prakash Kant () & Shri Sandeep Singh Karhail () Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, Dcit-Cc 8(3), 72-7, Kalpataru Residency Tower 6Th Floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. Pan No. Aabpj 3761 A Appellant Respondent Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, Jcit, Central Range-8, 72-7, Kalpataru Residency Tower 6Th Floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. Pan No. Aabpj 3761 A Appellant Respondent : Assessee By Mr. Rushabh Mehta, Ar Revenue By : Mr. Manoj Kumar, Cit- Dr : Date Of Hearing 15/09/2022 Date Of Pronouncement : 31/10/2022

For Respondent: Assessee by Mr. Rushabh Mehta, AR
Section 143(3)Section 40A(3)Section 50Section 68Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SANDEEP SINGH KARHAIL (JUDICIAL MEMBER) Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, DCIT-CC 8(3), 72-7, Kalpataru Residency Tower 6th floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. PAN No. AABPJ 3761 A Appellant Respondent Assessment Year: 2010-11 Shri Sanjay Shantilal Jain, JCIT, Central Range-8, 72-7, Kalpataru Residency Tower 6th floor, Aayakar Bhavan, Vs. B, Sion Koliwada Road, Sion, M.K. Road, Mumbai-400022. Mumbai-400020. PAN No. AA…

DCIT- CC- 7 (3), MUMBAI vs. M/S. MACROTECH DEVELOPERS LTD. (EARLIER KNOWN AS M/S. LODHA DEVELOPERS LTD.), MUMBAI

In the result, appeal filed by the Revenue is dismissed

ITA 1406/MUM/2022[2015-16]Status: DisposedITAT Mumbai28 Oct 2022AY 2015-16

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Bledcit – Central Circle – 7(3) V. M/S. Macrotech Developers Ltd., Room No. 655, 6Th Floor (Earlier Known As M/S. Lodha Developers Ltd.,) 412, 17G, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 Pan: Aaacl1490J (Appellant) (Respondent) Assessee Represented By : Shri Niraj Sheth Department Represented By : Shri Chetan M. Kacha

Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER DCIT – Central Circle – 7(3) v. M/s. Macrotech Developers Ltd., Room No. 655, 6th Floor (Earlier known as M/s. Lodha Developers Ltd.,) 412, 17G, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 PAN: AAACL1490J (Appellant) (Respondent) Assessee Represented by : Shri Niraj Sheth Department Represented by : Shri Chetan M. Kacha Date of Hearing : 15.09.2022 Date of Pronouncement : 28.10.2022 O R D E R PER S.…

ASSANAR & SONS,KOTTAYAM vs. JTCIT, KOTTAYAM

In the result, the appeal filed by the assessee is allowed

ITA 191/COCH/2014[2008-09]Status: DisposedITAT Cochin25 Oct 2022AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Chandra Poojariassessment Year: 2008-09

For Appellant: Shri Thomas Cherian, A.RFor Respondent: Smt. J.M. Jamuna Devi, Sr. D.R
Section 131Section 269TSection 271E

…ITA No.191/Coch/2014 Assanar & Sons, Kottayam IN THE INCOME TAX APPELLATE TRIBUNAL BENCH: COCHIN BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year: 2008-09 Assanar & Sons Kanjirappally JCIT Kottayam Range Kottayam 686 507 Vs. Kottayam PAN NO : AADFA6784E APPELLANT RESPONDENT Appellant by : Shri Thomas Cherian, A.R. Respondent by : Smt. J.M. Jamuna Devi, Sr. D.R. Date of Hearing : 25.10.2022 Date of Pronouncement : 25.10.2022 O R D E R PER CHANDRA POOJARI, ACCOUNTANT MEMBER: The assessee in this case originally came in appeal before this Tribunal agai…

DCIT CC-7(3), MUMBAI vs. M/S MACROTECH DEVELOPERS LTD. (EARLIER KNOWN AS M/S. LODHA DEVELOPERS LTD), MUMBAI

In the result, appeals filed by the Revenue are dismissed

ITA 3113/MUM/2019[2014-15]Status: DisposedITAT Mumbai06 Apr 2022AY 2014-15

Bench: Shri Amarjit Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Niraj ShethFor Respondent: Shri P.C. Chhotaray
Section 143(3)Section 269Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 3047 & 3113/MUM/2019 (A.Y: 2013-14 & 2014-15) ACIT – Central Circle – 7(3) v. M/s. Macrotech Developers Ltd., Room No. 655, 6th Floor (Earlier known as M/s. Lodha Developers Ltd.,) 412, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 PAN: AAACL1490J (Appellant) (Respondent) Assessee by : Shri Niraj Sheth Department by : Shri P.C. Chhotaray Date of Hearing : 16.03.2022 Date of Pronouncement : 06…

DCIT CC-7(3), MUMBAI vs. M/S MACROTECH DEVELOPERS LTD. (EARLIER KONWN AS TO M/S.LODHA DEVELOPERS LTD), MUMBAI

In the result, appeals filed by the Revenue are dismissed

ITA 3047/MUM/2019[2013-14]Status: DisposedITAT Mumbai06 Apr 2022AY 2013-14

Bench: Shri Amarjit Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Niraj ShethFor Respondent: Shri P.C. Chhotaray
Section 143(3)Section 269Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 3047 & 3113/MUM/2019 (A.Y: 2013-14 & 2014-15) ACIT – Central Circle – 7(3) v. M/s. Macrotech Developers Ltd., Room No. 655, 6th Floor (Earlier known as M/s. Lodha Developers Ltd.,) 412, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 PAN: AAACL1490J (Appellant) (Respondent) Assessee by : Shri Niraj Sheth Department by : Shri P.C. Chhotaray Date of Hearing : 16.03.2022 Date of Pronouncement : 06…

M/S. MADHUVAN CORPORATION,VADODARA vs. THE ADDL. CIT, CENTRAL RANGE, VADODARA

Appeal of the assessee is allowed

ITA 1072/AHD/2019[2016-17]Status: DisposedITAT Ahmedabad28 Feb 2022AY 2016-17
For Appellant: Ms. Urvashi Shodhan, AdvocateFor Respondent: Shri N. J. Vyas, Sr. D.R
Section 132Section 143(3)Section 250(6)Section 269SSection 271D

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH (Conducted Through Virtual Court) Before: Shri Mahavir Prasad, Judicial Member And Ms. Annapurna Gupta, Accountant Member Assessment Year 2016-17 M/s. Madhuvan Addl. CIT, Central Corporation 401, Kishan Range, Baroda Harmony, 21, Rajnagar Vs (Respondent) Society, Akota, Baroda (Assessee) Assessee by : Ms. Urvashi Shodhan, Advocate Respondent by : Shri N. J. Vyas, Sr. D.R. Date of hearing : 03-02-2022 Date of pronouncement : 28 -02-2022 आदेश/ORDER PER : ANNAPURNA GUPTA, ACCOUNTANT MEMBER:- The present appeal has been filed by the Assessee agains…

INCOME TAX OFFICER vs. M/S. GANPATI GINNING AND PRESSING FACTORY,, JALNA

In the result, the appeal of the Revenue is dismissed

ITA 2840/PUN/2016[2009-10]Status: FixedITAT Pune27 Mar 2019AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपील सं. / Ita No.2840/Pun/2016 "नधा"रण वष" / Assessment Year : 2009-10 ………. अपीलाथ" / The Income Tax Officer, Ward-2, Jalna. Appellant बनाम V/S ………. ""यथ" / M/S. Ganapati Ginning & Pressing Factory, At-Po-Rani Unchegaon, Respondent Tq. Gahnasawangi, Dist. Jalna. Pan : Agjpd2465M.

For Appellant: Shri K. SrinivasanFor Respondent: Ms. Shabana Parveen
Section 269SSection 271DSection 273Section 273B

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “ए” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपील सं. / ITA No.2840/PUN/2016 "नधा"रण वष" / Assessment year : 2009-10 ………. अपीलाथ" / The Income Tax Officer, Ward-2, Jalna. Appellant बनाम v/s ………. ""यथ" / M/s. Ganapati Ginning and Pressing Factory, At-po-Rani Unchegaon, Respondent Tq. Gahnasawangi, Dist. Jalna. PAN : AGJPD2465M. Assessee by : Shri K. Srinivasan. Revenue by : Ms. Shabana Parveen. सुनवाई क" तार"ख / घोषणा क" तार"ख / Date of Hearing : 20.03.2019 Date of Pronouncement: 27.03.20…