Assistant Director of Inspection (Investigation) v. Kum. A.B. Shanthi

122 Taxmann.com 574Supreme Court of India2022#22227 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 143(3)Section 153ASection 269SSSection 271DSection 275(1)(c)Section 132Section 273BSection 11

Judgments citing Assistant Director of Inspection (Investigation) v. Kum. A.B. Shanthi

Aurora Educational Society, Hyderabad vs. ACIT., Central Circle 2(4), Hyderabad

In the result, the appeal filed by the assessee in ITA

ITA 1257/HYD/2025[2018-19]Status: DisposedITAT Hyderabad27 Mar 2026AY 2018-19
Section 11Section 132Section 143(3)Section 153ASection 254Section 269Section 269SSection 271D

…आयकर अपीलीय न्यायाधिकरण में, हैदराबाद ‘ए’ बेंच, हैदराबाद IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad “A” Bench, Hyderabad श्री मंजूनाथ जी, माननीय लेखा सदस्य एवं श्री रवीश सूद, माननीय न्याययक सदस्य SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER आयकरअपीलसं./I.T.A.Nos.1255 to 1257/Hyd/2025 (निर्धारण वर्ा/ Assessment Years: 2016-17 to 2018-19) Aurora Educational Society, Vs. The Assistant Commissioner Hyderabad. of Income-tax, Central Circle – 2(4), PAN : AAATA8751C Hyderabad. (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) करदाता का प्रतततितित्व/ : Shri P. Murali Moh…

Aurora Educational Society, Hyderabad vs. DCIT., Central Circle 2(4), Hyderabad

In the result, the appeal filed by the assessee in ITA

ITA 1256/HYD/2025[2017-18]Status: DisposedITAT Hyderabad27 Mar 2026AY 2017-18
Section 11Section 132Section 143(3)Section 153ASection 254Section 269Section 269SSection 271D

…आयकर अपीलीय न्यायाधिकरण में, हैदराबाद ‘ए’ बेंच, हैदराबाद IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad “A” Bench, Hyderabad श्री मंजूनाथ जी, माननीय लेखा सदस्य एवं श्री रवीश सूद, माननीय न्याययक सदस्य SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER आयकरअपीलसं./I.T.A.Nos.1255 to 1257/Hyd/2025 (निर्धारण वर्ा/ Assessment Years: 2016-17 to 2018-19) Aurora Educational Society, Vs. The Assistant Commissioner Hyderabad. of Income-tax, Central Circle – 2(4), PAN : AAATA8751C Hyderabad. (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) करदाता का प्रतततितित्व/ : Shri P. Murali Moh…

Aurora Educational Society, Hyderabad vs. ACIT., Central Circle 2(4), Hyderabad

In the result, the appeal filed by the assessee in ITA

ITA 1255/HYD/2025[2016-17]Status: DisposedITAT Hyderabad27 Mar 2026AY 2016-17
Section 11Section 132Section 143(3)Section 153ASection 254Section 269Section 269SSection 271D

…आयकर अपीलीय न्यायाधिकरण में, हैदराबाद ‘ए’ बेंच, हैदराबाद IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad “A” Bench, Hyderabad श्री मंजूनाथ जी, माननीय लेखा सदस्य एवं श्री रवीश सूद, माननीय न्याययक सदस्य SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, HON’BLE JUDICIAL MEMBER आयकरअपीलसं./I.T.A.Nos.1255 to 1257/Hyd/2025 (निर्धारण वर्ा/ Assessment Years: 2016-17 to 2018-19) Aurora Educational Society, Vs. The Assistant Commissioner Hyderabad. of Income-tax, Central Circle – 2(4), PAN : AAATA8751C Hyderabad. (अपीलार्थी/ Appellant) (प्रत्यर्थी/ Respondent) करदाता का प्रतततितित्व/ : Shri P. Murali Moh…

Assistant Director of Inspection (Investigation) v. Kum. A.B. Shanthi (122 Taxmann.com 574) — Cited in 3 Judgments | BharatTax