Assistant Commissioner of Income-tax v. VXL India Ltd.

54 Taxmann.com 103High Court#25379 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Assistant Commissioner of Income-tax v. VXL India Ltd.

Assistant Commissioner of Income-tax v. VXL India Ltd. (54 Taxmann.com 103) — Cited in 3 Judgments | BharatTax