Kanpur Development Authority, Kanpur vs. Addl.CIT, Exemption Range, Ghaziabad
In the result the appeal of the revenue is dismissed
ITA 2202/DEL/2023[2017-18]Status: DisposedITAT Delhi21 Mar 2025AY 2017-18
Bench: Shri Shamim Yahya, /And Shri Sudhir Pareek
For Appellant: Shri Dayainder SinghFor Respondent: Sidhu
Section 11Section 13(8)Section 143(3)Section 234B
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”, NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, /AND SHRI SUDHIR PAREEK, JUDICIAL MEMBER ITANOS. 2200, 2201 & 2202/Del/2023 A.YRS. : 2015-16, 2016-17 & 2017-18 ADDL. CIT, EXEMPTION, KANPUR DEVELOPMENT VS. RANGE, GHAZIABAD AUTHROITY, 1st floor, KDA Building, Benajhabar CGO COMPLEX-II, PURANI Road, Motijheel, HAPUR CHUNGI, Kanpur, Uttar Pradesh-208002 GHAZIABAD (PAN: AAALK0324M) UTTAR PRADESH (APPELLANT) (RESPONDENT) Dr. Rakesh Gupta, Adv. Appellant by : Shri Dayainder Singh Respondent by : Sidhu, CIT(DR) & Shri Om Prakash, Sr. DR : 17.03.2025 Date of h…