ASSISTANT COMMISSIONER OF INCOME TAX v. KASHMIR TRADING COMPANY ITAT, JODHPUR BENCH

60 DTR 459Reported decision2011#25343 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 115BBE Section 132B Section 143(3)Section 144 Section 145(3)Section 153A Section 234B Section 234C

Judgments citing ASSISTANT COMMISSIONER OF INCOME TAX v. KASHMIR TRADING COMPANY ITAT, JODHPUR BENCH

Sunil Kumar Agarwal, Jaipur vs. Assistant Commissioner of Income Tax, Central Circle-2, Jaipur

ITA 521/JPR/2025[2020-21]Status: DisposedITAT Jaipur14 Oct 2025AY 2020-21

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, \nvk;dj vihy la-@ITA Nos.513 & 519 to 521/JP/2025\nfu/k Zkj.k o\"kZ@Assessment Years : 2016-17 & 2018-19 to 2020-21\n\nSunil Kumar Agarwal\n395, Narnoli Mansion, Outside\nSanganeri Gate, Jaipur\ncuke\nVs.\nACIT,\nCentral Circle-2,\nJaipur\nLFkk;h y s[kk l a-@thvkb Zvkj la-@PAN/GIR No.: ABRPA9601M\nvihykFkhZ@Appellant i zR;Fkh Z@Respondent\n\nvk;dj vihy la-@ITSS No. 03/JP/2025\nfu/k Zkj.k o\"kZ@Assessment Year : 2015-16\

For Appellant: Shri S. L. Poddar, AdvFor Respondent: Mrs. Anita Rinesh, JCIT, Sr-DR

Section 132Section 139Section 153ASection 234B

…vk;dj vihyh; vf/kdj.k] t;i qj U;k;ihB] t;i qj IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; d s le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA Nos.513 & 519 to 521/JP/2025 fu/k Zkj.k o"kZ@Assessment Years : 2016-17 & 2018-19 to 2020-21 Sunil Kumar Agarwal 395, Narnoli Mansion, Outside Sanganeri Gate, Jaipur cuke Vs. ACIT, Central Circle-2, Jaipur LFkk;h y s[kk l a-@thvkb Zvkj la-@PAN/GIR No.: ABRPA9601M vihykFkhZ@Appellant i zR;Fkh Z@Respondent vk;dj vihy la-@ITSS No. 03/JP/2…

Sunil Kumar Agarwal, Jaipur vs. ACIT, Cen. Cir-2, Jaipur

In the result the appeal of the assessee in ITA no

ITA 513/JPR/2025[2016-17]Status: DisposedITAT Jaipur14 Oct 2025AY 2016-17

For Appellant: Shri S. L. Poddar, AdvFor Respondent: Mrs. Anita Rinesh, JCIT, Sr-DR

Section 132Section 139Section 153ASection 234B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA Nos. 513 & 519 to 521/JP/2025 fu/kZkj.k o"kZ@Assessment Years : 2016-17 & 2018-19 to 2020-21 cuke Sunil Kumar Agarwal ACIT, Vs. 395, Narnoli Mansion, Outside Central Circle-2, Sanganeri Gate, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABRPA9601M vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITSS No. 03/JP/2025 fu/kZkj.k…

I.T.O., Ward - 30(4)/Kolkata, Kolkata vs. Smt. Rita Singh, Kolkata

In the result, the appeal of the revenue is dismissed

ITA 2463/KOL/2013[2009-10]Status: DisposedITAT Kolkata15 May 2019AY 2009-10

Bench: Shri S.S.Godara, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.2463/Kol/2013 (िनधा"रणवष" / Assessment Year: 2009-10) Ito, Ward-30(4), Kolkata Vs. Smt. Rita Singh

For Appellant: Shri Shankar Halder, JCIT, Sr. DRFor Respondent: Shri S. Jhajharia, FCA

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”, BENCH KOLKATA BEFORE SHRI S.S.GODARA, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.2463/Kol/2013 (िनधा"रणवष" / Assessment Year: 2009-10) ITO, Ward-30(4), Kolkata Vs. Smt. Rita Singh Shyam Kunj, 14/1, Hindustan Road(south), Kolkata-700068. "थायीलेखासं./जीआइआरसं./PAN/GIR No. : AKUPS 5458 E (Appellant) .. (Respondent) Appellant by :Shri Shankar Halder, JCIT, Sr. DR Respondent by :Shri S. Jhajharia, FCA सुनवाईकीतारीख/ Date of Hearing : 12/03/2019 घोषणाकीतारीख/Date of Pronouncement : 15/05/2018 आदेश / O R D E R Per Dr. Arjun Lal Saini, AM: The captioned appeal filed by the…