ASSISTANT COMMISSIONER OF INCOME TAX v. JOTINDRA STEEL & TUBES LTD. IN THE ITAT DELHI BENCH

94 ITR (Trib) 359Income Tax Appellate Tribunal2022#26066 most cited
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Judgments citing ASSISTANT COMMISSIONER OF INCOME TAX v. JOTINDRA STEEL & TUBES LTD. IN THE ITAT DELHI BENCH

ASSISTANT COMMISSIONER OF INCOME TAX v. JOTINDRA STEEL & TUBES LTD. IN THE ITAT DELHI BENCH (94 ITR (Trib) 359) — Cited in 3 Judgments | BharatTax