Assistant Commissioner of Income Tax v. B. Srinivasa Rao

53 Taxmann.com 49Reported decision2015#21048 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2025 to 2025.

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Judgments citing Assistant Commissioner of Income Tax v. B. Srinivasa Rao

Assistant Commissioner of Income Tax v. B. Srinivasa Rao (53 Taxmann.com 49) — Cited in 4 Judgments | BharatTax