Assistant Commissioner Of Income Tax v. A.K. Alloys P. Ltd.

17 ITR (Trib) 424Income Tax Appellate Tribunal2012#11184 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2019.

Judgments citing Assistant Commissioner Of Income Tax v. A.K. Alloys P. Ltd.

Assistant Commissioner Of Income Tax v. A.K. Alloys P. Ltd. (17 ITR (Trib) 424) — Cited in 9 Judgments | BharatTax