Assistant Commissioner of Income-tax (OSD) v. M/s Parixit Industries (P.) Ltd.

25 Taxmann.com 301Supreme Court of India2012#20100 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2023.

Judgments citing Assistant Commissioner of Income-tax (OSD) v. M/s Parixit Industries (P.) Ltd.

Glen Propbuild Pvt. Ltd., New Delhi vs. DCIT, Circle- 10(1), New Delhi

In the result, this appeal filed by the assessee stands allowed

ITA 2752/DEL/2018[2008-09]Status: DisposedITAT Delhi17 Apr 2023AY 2008-09

Bench: Shri Shamim Yahya & Shri Anubhav Sharma

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri Anuj Garg, Sr.D.R

Section 143(3)Section 147Section 148Section 250(6)

…of India Ltd., 256 ITR 1 (Del) [FBI 3.CIT Vs. Usha International Ltd.: 348 ITR 485 (Del) [FB] 4. CIT Vs. Prima paper and Engineering Industry, 364 ITR 222 (Bom) 5. Parixit Industries P. Ltd.Vs. ACIT, 352 ITR 349 (Guj.) 6. ACIT Vs. Parixit Industries P. Ltd.: 25 Taxmann.com 301 7. ACIT Vs. ICICI Securities Primary Dealership Ltd., 348 ITR 299 (SC) 8. Jindal Photo Films Ltd. Vs. DCIT, [1998] 234 ITR 170 (Del.) 9. Rose Serviced Apartments (P.) Ltd. Vs. DCIT, [2012] 348 ITR 452 (Del.) 10. Asian Paints Ltd. Vs. DCIT: [20091 308 ITR 195 (Bom) 11. Indu Lata Rangwala Vs. DCIT, [20161 384 ITR 337 (Del.) 12. CIT Vs. CIT V…

M/S Msk Projects (India) Ltd., Baroda vs. The ACIT, Circle -4(1), Baroda

In the result, the appeal of the assessee is partly allowed

ITA 3142/AHD/2011[2004-05]Status: DisposedITAT Ahmedabad07 Oct 2021AY 2004-05

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकर अपील सं./Ita No. 3142/Ahd/2011 िनधा"रण वष"/Asstt. Year: 2004-2005 M/S. Welspun Projects Limited, Income Tax Officer, (Formerly Known As Msk Project Vs. Ward-4(1), (India) Ltd.,) Vadodara. 707-708, Sterling Centre, R.C. Dutt Road, Vadodara.

For Appellant: Shri Vartik Chokshi, A.RFor Respondent: Shri S.S. Shukla, Sr. D.R

Section 143(3)Section 147Section 148Section 80Section 80I

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ A’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 3142/AHD/2011 िनधा"रण वष"/Asstt. Year: 2004-2005 M/s. Welspun Projects Limited, Income Tax Officer, (Formerly known as MSK Project Vs. Ward-4(1), (India) Ltd.,) Vadodara. 707-708, Sterling Centre, R.C. Dutt Road, Vadodara. PAN: AABCM4107C (Applicant) (Respondent) Assessee by : Shri Vartik Chokshi, A.R Revenue by : Shri S.S. Shukla, Sr. D.R सुनवाई क" तारीख/Date o…

ACIT, New Delhi vs. M/S. Quality Sales Promotion Pvt. Ltd., Kolkata

In the result, the appeal filed by the Revenue and the Cross Objection

ITA 5962/DEL/2016[2007-08]Status: DisposedITAT Delhi24 May 2018AY 2007-08

Bench: Shri R. K. Panda & Shri Sudhanshu Srivastavaassessment Year : 2007-08 Acit, Central Circle- 30, Quality Sales Promotion Pvt. Ltd., New Delhi. 13, Ground Floor, Room No.5, Vs. B.B. Ganguli Street, Punarnava, Kolkata.

For Appellant: Shri Ajay Vohra, Sr. Adv

Section 127Section 132Section 133ASection 143(1)Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”, NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year : 2007-08 ACIT, Central Circle- 30, Quality Sales Promotion Pvt. Ltd., New Delhi. 13, Ground Floor, Room No.5, Vs. B.B. Ganguli Street, Punarnava, Kolkata. PAN : AAACQ0466F (Appellant) (Respondent) C.O. No.80/Del/2017 (In ITA No.5962/Del/2016) Assessment Year : 2007-08 Quality Sales Promotion Pvt. Ltd., ACIT, Central Circle- 30, 13, Ground Floor, Room No.5, New Delhi. B.B. Ganguli Street, Punarnava, Vs. Kolkata. PAN : AAACQ0466F (Appellant)…

ACIT, New Delhi vs. M/S. Pavitra Trexim Pvt. Ltd., Kolkata

In the result, the appeal filed by the Revenue and the Cross Objection

ITA 5959/DEL/2016[2007-08]Status: DisposedITAT Delhi24 May 2018AY 2007-08

Bench: Shri R. K. Panda & Shri Sudhanshu Srivastavaassessment Year : 2007-08 Acit, Central Circle- 30, Pavitra Trexim Pvt. Ltd., New Delhi. 13, Ground Floor, Room No.5, Vs. B.B. Ganguli Street, Punarnava, Kolkata.

For Appellant: Shri Ajay Vohra, Sr. Adv

Section 127Section 132Section 133ASection 143(1)Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”, NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year : 2007-08 ACIT, Central Circle- 30, Pavitra Trexim Pvt. Ltd., New Delhi. 13, Ground Floor, Room No.5, Vs. B.B. Ganguli Street, Punarnava, Kolkata. PAN : AABCP5170C (Appellant) (Respondent) C.O. No.79/Del/2017 (In ITA No.5959/Del/2016) Assessment Year : 2007-08 Pavitra Trexim Pvt. Ltd., ACIT, Central Circle- 30, 13, Ground Floor, Room No.5, New Delhi. B.B. Ganguli Street, Punarnava, Vs. Kolkata. PAN : AABCP5170C (Appellant) (Respondent) :…