Assistant Commissioner of Income- Tax, Circle-12 (1), Bangalore v. McAfee Software (India) (P.) Ltd.

68 Taxmann.com 293Reported decision2016#25478 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2022.

Judgments citing Assistant Commissioner of Income- Tax, Circle-12 (1), Bangalore v. McAfee Software (India) (P.) Ltd.

M/S Infor (Bangalore) Private Limited, Bangalore vs. Deputy Commissioner of Income Tax Circle-3(1)(1), Bangalore

In the result, the appeal is partly allowed

ITA 3188/BANG/2018[2005-06]Status: DisposedITAT Bangalore11 Jan 2022AY 2005-06

Bench: Shri N.V. Vasudevan & Shri Chandra Poojariassessment Year : 2005-06 M/S. Infor (Bangalore) Private Limited, Vs. Dcit, (Previously Softbrands India Private Ltd. & Circle – 3(1)(1), Now Merged With Infor India Private Ltd.,), Bengaluru. 302, 3Rd Floor, Prestige Sigma, #3, Vittal Mallya Road, Bengaluru – 560 001. Pan : Aafcs 9041 K Appellant Respondent Assessee By : Shri. Srinivas K P, Ca Revenue By : Shri. Priyadarshi Mishra, Addl. Cit(Dr)(Itat), Bengaluru Date Of Hearing : 11.01.2022 Date Of Pronouncement : 11.01.2022 O R D E R

For Appellant: Shri. Srinivas K P, CAFor Respondent: Shri. Priyadarshi Mishra, Addl. CIT(DR)(ITAT), Bengaluru

Section 92(1)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year : 2005-06 M/s. Infor (Bangalore) Private Limited, Vs. DCIT, (Previously Softbrands India Private Ltd., and Circle – 3(1)(1), now merged with Infor India Private Ltd.,), Bengaluru. 302, 3rd Floor, Prestige Sigma, #3, Vittal Mallya Road, Bengaluru – 560 001. PAN : AAFCS 9041 K APPELLANT RESPONDENT Assessee by : Shri. Srinivas K P, CA Revenue by : Shri. Priyadarshi Mishra, Addl. CIT(DR)(ITAT), Bengaluru Date of hearing : 11.01.2022 Date of Pronouncement : 1…

M/S Open Silicon Research Private Limited, Bangalore vs. Assistant Commissioner of Income-Tax, Bangalore

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 1997/BANG/2016[2012-13]Status: DisposedITAT Bangalore28 Aug 2019AY 2012-13

Bench: Shri Arun Kumar Garodia & Smt. Beena Pillai

For Appellant: Shri Prashanth .G.S, CAFor Respondent: Shri C.H. Sundar Rao, CIT (DR)

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No. 1997/Bang/2016 Assessment Year : 2012-13 M/s. Open Silicon Research Pvt. Ltd., No. 139/26, Ground Floor, The ACIT, Amar Jyothi Layout, Circle – 5 (1) Vs. Domlur Intermediate Ring (2), Road, Bangalore. Bangalore – 560 071. PAN: AAACO5915B APPELLANT RESPONDENT Assessee by : Shri Prashanth .G.S, CA Revenue by : Shri C.H. Sundar Rao, CIT (DR) Date of hearing : 21.08.2019 Date of Pronouncement : 28.08.2019 O R D E R Per Shri A.K. Garodia, Accountant Member Th…

M/S. Oks Span Tech Pvt. Ltd., New Delhi vs. DCIT, New Delhi

The appeal of the assessee stands partly allowed in terms of our observations and findings in the

ITA 1551/DEL/2015[2010-11]Status: DisposedITAT Delhi23 Aug 2018AY 2010-11

Bench: Shri Pramod Kumar & Shri Sudhanshu Srivastava

Section 14ASection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-2’ NEW DELHI BEFORE SHRI PRAMOD KUMAR, ACCOUNTANT MEMBER & SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA No.-1551/Del/2015 (Assessment Year: 2010-11) OKS Span Tech Pvt. Ltd. vs DCIT 220, Okhla Industrial Circle-19(1), Room No. 221, Estate Phase-III C.R.Building, I.P.Estate New Delhi New Delhi PAN : AAACO5682P Assessee by Mr. Ved Jain, Adv., Mr. Ashish Goel, CA, Ms. Devina Sharma, Adv. Revenue by Sh. Sanjay Kumar Yadav, Sr. DR Date of Hearing 24.05.2018 Date of Pronouncement 23.08.2018 ORDER PER SUDHANSHU SRIVASTAVA, J.M. This appeal is preferred by t…