Assessing Officer\n(International Taxation) v. Nestle SA

KPMG ASSURANCE AND CONSULTING SERVICES LLP,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-16(2), MUMBAI

Accordingly, Ground No. 5 & 6 raised by the Revenue are dismissed

Bench: SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL "I" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Deputy Commissioner of Income Tax, Circle 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai – 400020 ………….. Appellant M/s KPMG Assurance and Consulting Vs Services LLP, 8th Floor, Tower B, DLF Building No. 10, Gurgaon - 122002, Haryana ………….. [PAN: AAAFK1415H] Respondent CO No. 126/MUM/2023 (Arising out of ITA No. 2272/Mum/2023) (Assessment Year: 2012-13) M/s KPMG Assurance and Consulting Services LLP, 2nd Floor, Block T2 (B Wing), Lodha Excelus, Apoll…

KPMG ASSURANCE AND CONSULTING SERVICES LLP,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-16(2), MUMBAI

Accordingly,\nGround No. 5 & 6 raised by the Revenue are dismissed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n\"I\" BENCH, MUMBAI\nSHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER\nSHRI RAHUL CHAUDHARY, JUDICIAL MEMBER\nITA No. 2272/MUM/2023\n(Assessment Year: 2012-13)\nDeputy Commissioner of Income Tax,\nCircle 16(2), Mumbai,\nRoom No. 625, 6th Floor, Aayakar Bhavan,\nM.K. Road, Mumbai – 400020\nM/s KPMG Assurance and Consulting\nServices LLP,\n8th Floor, Tower B, DLF Building No. 10,\nGurgaon - 122002, Haryana\n[PAN: AAAFK1415H]\nVs\nCO No. 126/MUM/2023\n(Arising out of ITA No. 2272/Mum/2023)\n(Assessment Year: 2012-13)\nM/s KPMG Assurance and Consulting Services LLP,\…

KPMG ASSURANCE AND CONSULTING SERVICES LLP,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-16(2), MUMBAI

Accordingly, Ground No. 5 & 6 raised by the Revenue are dismissed

Bench: IN THE INCOME TAX APPELLATE TRIBUNAL "I" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL "I" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Deputy Commissioner of Income Tax, Circle 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai – 400020 ………….. Appellant M/s KPMG Assurance and Consulting Vs Services LLP, 8th Floor, Tower B, DLF Building No. 10, Gurgaon - 122002, Haryana ………….. [PAN: AAAFK1415H] Respondent CO No. 126/MUM/2023 (Arising out of ITA No. 2272/Mum/2023) (Assessment Year: 2012-13) M/s KPMG Assurance and Consulting Services LLP, 2nd Floor, Block T2 (B Wing), Lodha Excelus, Apoll…

KPMG ASSURANCE AND CONSULTING SERVICES LLP,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-16(2), MUMBAI

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n\"I\" BENCH, MUMBAI\nSHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER\nSHRI RAHUL CHAUDHARY, JUDICIAL MEMBER\nITA No. 2272/MUM/2023\n(Assessment Year: 2012-13)\nDeputy Commissioner of Income Tax,\nCircle 16(2), Mumbai,\nRoom No. 625, 6th Floor, Aayakar Bhavan,\nM.K. Road, Mumbai – 400020 Appellant\nM/s KPMG Assurance and Consulting\nServices LLP,\n8th Floor, Tower B, DLF Building No. 10,\nGurgaon - 122002, Haryana\n[PAN: AAAFK1415H]\nVs\nRespondent\nCO No. 126/MUM/2023\n(Arising out of ITA No. 2272/Mum/2023)\n(Assessment Year: 2012-13)\nM/s KPMG Assurance and Con…

KPMG ASSURANCE AND CONSULTING SERVICES LLP,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX -16(2), MUMBAI

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL \"I\" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No. 2272/MUM/2023 (Assessment Year: 2012-13) Deputy Commissioner of Income Tax, Circle 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai – 400020 Appellant M/s KPMG Assurance and Consulting Services LLP, 8th Floor, Tower B, DLF Building No. 10, Gurgaon - 122002, Haryana [PAN: AAAFK1415H] Vs Respondent CO No. 126/MUM/2023 (Arising out of ITA No. 2272/Mum/2023) (Assessment Year: 2012-13) M/s KPMG Assurance and Consulting Services LLP…

KPMG ASSURANCE AND CONSULTING SERVICES LLP,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX -16(2), MUMBAI

…{"clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n\"I\" BENCH, MUMBAI\nSHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER\nSHRI RAHUL CHAUDHARY, JUDICIAL MEMBER\nITA No. 2272/MUM/2023\n(Assessment Year: 2012-13)\nDeputy Commissioner of Income Tax,\nCircle 16(2), Mumbai,\nRoom No. 625, 6th Floor, Aayakar Bhavan,\nM.K. Road, Mumbai – 400020 ............ Appellant\nM/s KPMG Assurance and Consulting\nServices LLP,\n8th Floor, Tower B, DLF Building No. 10,\nGurgaon - 122002, Haryana\n[PAN: AAAFK1415H]\nVs\n........... Respondent\nCO No. 126/MUM/2023\n(Arising out of ITA No. 2272/Mum/2023)\n(Assessment Year: 2012-13)\nM/s…

DCIT, CIR 16(2), MUMBAI vs. M/S KPMG ASSURANCE AND CONSULTING SERVICES LLP, MUMBAI

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL \"I\" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No. 2272/MUM/2023 (Assessment Year: 2012-13) Deputy Commissioner of Income Tax, Circle 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai – 400020 Appellant M/s KPMG Assurance and Consulting Services LLP, 8th Floor, Tower B, DLF Building No. 10, Gurgaon - 122002, Haryana [PAN: AAAFK1415H] Vs Respondent CO No. 126/MUM/2023 (Arising out of ITA No. 2272/Mum/2023) (Assessment Year: 2012-13) M/s KPMG Assurance and Consulting Services LLP…

DCIT, CIR 16(2), MUMBAI vs. M/S KPMG ASSURANCE AND CONSULTING SERVICES LLP, MUMBAI

…{"clean_text": "ITA No.2272-2276/Mum/2023 & CO No.123-128/Mum/2023\nITA No.2410-2415/Mum/2023 AYs 2012-2013 to 2017-2018\n\nIN THE INCOME TAX APPELLATE TRIBUNAL\n\"I\" BENCH, MUMBAI\nSHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER\nSHRI RAHUL CHAUDHARY, JUDICIAL MEMBER\n\nITA No. 2272/MUM/2023\n(Assessment Year: 2012-13)\nDeputy Commissioner of Income Tax,\nCircle 16(2), Mumbai,\nRoom No. 625, 6th Floor, Aayakar Bhavan,\nM.K. Road, Mumbai – 400020\nM/s KPMG Assurance and Consulting\nServices LLP,\n8th Floor, Tower B, DLF Building No. 10,\nGurgaon - 122002, Haryana\n[PAN: AAAFK1415H]\nVs\nAppellant\nRespondent\n\nCO No…

DCIT, CIR 16(2), MUMBAI vs. M/S KPMG ASSURANCE AND CONSULTING SERVICES LLP, MUMBAI

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n\"I\" BENCH, MUMBAI\nSHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER\nSHRI RAHUL CHAUDHARY, JUDICIAL MEMBER\nITA No. 2272/MUM/2023\n(Assessment Year: 2012-13)\nDeputy Commissioner of Income Tax,\nCircle 16(2), Mumbai,\nRoom No. 625, 6th Floor, Aayakar Bhavan,\nM.K. Road, Mumbai – 400020 Appellant\nM/s KPMG Assurance and Consulting\nServices LLP,\n8th Floor, Tower B, DLF Building No. 10,\nGurgaon - 122002, Haryana\n[PAN: AAAFK1415H]\nVs\nRespondent\nCO No. 126/MUM/2023\n(Arising out of ITA No. 2272/Mum/2023)\n(Assessment Year: 2012-13)\nM/s KPMG Assurance and Con…

DCIT, CIR 16(2), MUMBAI vs. M/S KPMG ASSURANCE AND CONSULTING SERVICES LLP, MUMBAI

Accordingly, Ground No. 5 & 6 raised by the Revenue are dismissed

Bench: IN THE INCOME TAX APPELLATE TRIBUNAL "I" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL "I" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Deputy Commissioner of Income Tax, Circle 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai – 400020 ………….. Appellant M/s KPMG Assurance and Consulting Vs Services LLP, 8th Floor, Tower B, DLF Building No. 10, Gurgaon - 122002, Haryana ………….. [PAN: AAAFK1415H] Respondent CO No. 126/MUM/2023 (Arising out of ITA No. 2272/Mum/2023) (Assessment Year: 2012-13) M/s KPMG Assurance and Consulting Services LLP, 2nd Floor, Block T2 (B Wing), Lodha Excelus, Apoll…

DCIT, CIR 16(2), MUMBAI vs. M/S KPMG ASSURANCE AND CONSULTING SERVICES LLP, MUMBAI

…IN THE INCOME TAX APPELLATE TRIBUNAL "I" BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No. 2272/MUM/2023 (Assessment Year: 2012-13) Deputy Commissioner of Income Tax, Circle 16(2), Mumbai, Room No. 625, 6th Floor, Aayakar Bhavan, M.K. Road, Mumbai – 400020 Appellant M/s KPMG Assurance and Consulting Services LLP, 8th Floor, Tower B, DLF Building No. 10, Gurgaon - 122002, Haryana [PAN: AAAFK1415H] Vs Respondent CO No. 126/MUM/2023 (Arising out of ITA No. 2272/Mum/2023) (Assessment Year: 2012-13) M/s KPMG Assurance and Consulting Services LLP, 2nd Floor, Block T2…

DCIT, CIR 16(2), MUMBAI vs. M/S KPMG ASSURANCE AND CONSULTING SERVICES LLP, MUMBAI

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n\"I\" BENCH, MUMBAI\nSHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER\nSHRI RAHUL CHAUDHARY, JUDICIAL MEMBER\nITA No. 2272/MUM/2023\n(Assessment Year: 2012-13)\nDeputy Commissioner of Income Tax,\nCircle 16(2), Mumbai,\nRoom No. 625, 6th Floor, Aayakar Bhavan,\nM.K. Road, Mumbai – 400020 Appellant\nM/s KPMG Assurance and Consulting\nServices LLP,\n8th Floor, Tower B, DLF Building No. 10,\nGurgaon - 122002, Haryana\n[PAN: AAAFK1415H]\nVs\nRespondent\nCO No. 126/MUM/2023\n(Arising out of ITA No. 2272/Mum/2023)\n(Assessment Year: 2012-13)\nM/s KPMG Assurance and Con…