Assessing Officer. In CIT v. V.P. Agarwal

68 Taxmann 236High Court1993#25472 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

Judgments citing Assessing Officer. In CIT v. V.P. Agarwal

Assessing Officer. In CIT v. V.P. Agarwal (68 Taxmann 236) — Cited in 3 Judgments | BharatTax