Dy. Commissioner of Income Tax, Circle-2(1)., Hyderabad vs. Ksk Energy Company Private Limited, Hyderabad
In the result, all the appeals of revenue are allowed
ITA 1663/HYD/2017[2014-15]Status: DisposedITAT Hyderabad30 Aug 2021AY 2014-15
Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahu
For Appellant: Shri S. Rama RaoFor Respondent: Smt. Nivedita Biswas
Section 143(3)
…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 1745/H/2016 and 1120, 1121 & 1663/H/2017 AY.: 2010-11, 2011-12, 2013-14 & 2014-15 Dy. Commissioner of Vs. KSK Energy Company Income-tax, Circle – Pvt. Ltd., Hyderabad. 2(1), Hyderabad. PAN – AACCK9414B (Appellant) (Respondent) Revenue by: Smt. Nivedita Biswas Assessee by: Shri S. Rama Rao Date of hearing: 24/02/2021 Date of pronouncement: 30/08/2021 O R D E R PER L.P. SAHU, A.M.: All these appeals filed by the…