Assessing Officer: CWT-II v. Harakchand Uttamchand Khinvasara (HUF)

97 Taxmann.com 519Supreme Court of India2018#21812 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2022.

Judgments citing Assessing Officer: CWT-II v. Harakchand Uttamchand Khinvasara (HUF)

Assessing Officer: CWT-II v. Harakchand Uttamchand Khinvasara (HUF) (97 Taxmann.com 519) — Cited in 4 Judgments | BharatTax