Aspi Ginwala, Shree Ram Engg. & Mfg. Industries v. Asst. Commissioner of Income-tax (20 Taxmann.com 75)

Rajendra Harjivandas Prajapati, Ahmedabad vs. The Dy. CIT, Circle-2(2), Ahmedabad

In the result, the appeal filed by the assessee is allowed

ITA 949/AHD/2023[2011-12]Status: DisposedITAT Ahmedabad05 Jul 2024AY 2011-12

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Asst Year 2011-12 Rajendra Harjivandas The DCIT, Prajapati, Circle-2(2) 25, Nandigram Society, Vs Ahmedabad. Nr. Railway Crossing, Nr. Vedhshala, Naranpura, Ahmedabad-380013. PAN: AAWPP1180G (Appellant) (Respondent) And Asst Year 2011-12 The ACIT, Rajendra Harjivandas Circle-2(2), Prajapati, Ahmedabad. Vs 25, Nandigram Society, Nr. Railway Crossing, Nr. Vedhshala, Naranpura, Ahmedabad-380013. PAN: AAWPP1180G (Appellant) (Appellant) Assessee Represented: Shri Dhinal…

The ACIT. Circle-2(2), Ahmedbad vs. Rajendra Harjivandas Prajapati, Ahmedbad

In the result, the appeal filed by the assessee is allowed

ITA 822/AHD/2019[2011-12]Status: DisposedITAT Ahmedabad05 Jul 2024AY 2011-12

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 143(3)Section 263Section 54E

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Asst Year 2011-12 Rajendra Harjivandas The DCIT, Prajapati, Circle-2(2) 25, Nandigram Society, Vs Ahmedabad. Nr. Railway Crossing, Nr. Vedhshala, Naranpura, Ahmedabad-380013. PAN: AAWPP1180G (Appellant) (Respondent) And Asst Year 2011-12 The ACIT, Rajendra Harjivandas Circle-2(2), Prajapati, Ahmedabad. Vs 25, Nandigram Society, Nr. Railway Crossing, Nr. Vedhshala, Naranpura, Ahmedabad-380013. PAN: AAWPP1180G (Appellant) (Appellant) Assessee Represented: Shri Dhinal…

Shri Balkrishna P.Trivedi, HUF, Ahmedabad vs. The CIT-III, Ahmedabad

In the result, appeal filed by the Revenue in ITA No

ITA 1225/AHD/2013[2008-09]Status: DisposedITAT Ahmedabad31 Jan 2020AY 2008-09

Bench: Shri Pradip Kumar Kedia & Smt. Madhumita Roy

For Respondent: Shri Ritesh Parmar, CIT

Section 263Section 54B

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘C’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SMT. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 1225/Ahd/2013 & 997/Ahd/2016 ("नधा"रण वष" / Assessment Year : 2008-09) Balkrishna P. Trivedi बनाम/ Commissioner of Income HUF Tax, Ahmedabad-III Vs. 10, SBI Soc., Opp. Ahmedabad Manekbaug Hall, & Ambawadi, Ahmedabad Deputy Commissioner of 380015 Income Tax Circle-6, Pratyaksh Kar Bhavan, Ambawadi, Ahmedabad 380015 .. (अपीलाथ" /Appellant) (""यथ" / Respondent) & आयकर अपील सं./I.T.A. No. 1…

Smt Sarbani Gupta, Kolkata vs. ACIT, Cir-49, Kolkata

In the result, the appeal of both the assessee’s are partly allowed

ITA 720/KOL/2015[2009-2010]Status: DisposedITAT Kolkata21 Aug 2018AY 2009-2010

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am]

Section 54E

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य एवं डॉ. अजु"न लाल सैनी, लेखा सद"य) [Before Shri A. T. Varkey, JM & Dr. A. L. Saini, AM] I.T.A. No. 720/Kol/2015 Assessment Years: 2009-10 Smt. Sarbani Gupta (PAN:AOHPG7404B) Vs. Assistant Commissioner of Income-tax, Circle-49, Kolkata. Appellant Respondent & I.T.A. No. 719/Kol/2015 Assessment Years: 2009-10 Smt. Saki Gupta (PAN:AHBPG7064G) Vs. Assistant Commissioner of Income-tax, Circle-49, Kolkata. Appellant Respondent Date of Hearing 13.06.2018 Date of Pronouncement 21.08.2…

Smt Saki Gupta, Kolkata vs. ACIT, Cir-49, Kolkata

In the result, the appeal of both the assessee’s are partly allowed

ITA 719/KOL/2015[2009-2010]Status: DisposedITAT Kolkata21 Aug 2018AY 2009-2010

Bench: Shri A. T. Varkey, Jm & Dr. A. L. Saini, Am]

Section 54E

…आयकर अपील"य अधीकरण, "यायपीठ – “A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: KOLKATA (सम") "ी ऐ. ट". वक", "यायीक सद"य एवं डॉ. अजु"न लाल सैनी, लेखा सद"य) [Before Shri A. T. Varkey, JM & Dr. A. L. Saini, AM] I.T.A. No. 720/Kol/2015 Assessment Years: 2009-10 Smt. Sarbani Gupta (PAN:AOHPG7404B) Vs. Assistant Commissioner of Income-tax, Circle-49, Kolkata. Appellant Respondent & I.T.A. No. 719/Kol/2015 Assessment Years: 2009-10 Smt. Saki Gupta (PAN:AHBPG7064G) Vs. Assistant Commissioner of Income-tax, Circle-49, Kolkata. Appellant Respondent Date of Hearing 13.06.2018 Date of Pronouncement 21.08.2…

ITO, Ward-4(2), Hyderabad vs. Subrahmanyam Kotikalapudi, Hyderabad

In the result, appeal of the revenue is dismissed

ITA 269/HYD/2017[2013-14]Status: DisposedITAT Hyderabad20 Jul 2018AY 2013-14

Bench: Smt P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2013-14 Income-Tax Officer, Vs. Subrahmanyam Kotikalapudi, Ward – 4(2), Hyderabad. Hyderabad.

For Appellant: Smt Geetinder MannFor Respondent: Smt. Komali Krishna

Section 139(1)Section 143(2)Section 54Section 54BSection 54E

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2013-14 Income-tax Officer, vs. Subrahmanyam Kotikalapudi, Ward – 4(2), Hyderabad. Hyderabad. PAN – AGXPK 5752 E (Appellant) (Respondent) Revenue by : Smt. Komali Krishna Assessee by : Smt Geetinder Mann Date of hearing 04/07/2018 Date of pronouncement 20/07/2018 O R D E R PER S. RIFAUR RAHMAN, A.M.: This appeal filed by the assessee is directed against the order dated 25/11/2016 of CIT(A) – 1, Hyderabad for AY 2013-14. 2. Briefly t…

ACIT, New Delhi vs. Ajay Kaila, New Delhi

In the result, the appeal of the Revenue is dismissed

ITA 6907/DEL/2015[2012-13]Status: DisposedITAT Delhi21 Sept 2017AY 2012-13

Bench: Shri B.P. Jain & Shri Kuldip Singh.

For Appellant: Shri Sanjay Kapoor, CAFor Respondent: Shri Arun Kumar Yadav, Sr.DR

Section 54Section 54E

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘C’ BENCH, NEW DELHI BEFORE SHRI B.P. JAIN, ACCOUNTANT MEMBER AND SHRI KULDIP SINGH, JUDICIAL MEMBER. ITA No. 6907/DEL/2015 [A.Y. 2012-13] The A.C.I.T Vs. Shri Ajay Kaila Circle 54(1) 128/B/1, Opp. Village Kilokari New Delhi Harinagar Ashram, Maharanibagh New Delhi PAN : AACPK 5645 F [Appellant] [Respondent] Date of Hearing : 31.08.2017 Date of Pronouncement : .09.2017 Assessee by : Shri Sanjay Kapoor, CA Revenue by : Shri Arun Kumar Yadav, Sr.DR ORDER PER B.P. JAIN, ACCOUNTANT MEMBER: This appeal of the Revenue arises from the order of the ld. CI…

Aspi Ginwala, Shree Ram Engg. & Mfg. Industries v. Asst. Commissioner of Income-tax

Judgments citing Aspi Ginwala, Shree Ram Engg. & Mfg. Industries v. Asst. Commissioner of Income-tax