ASK Wealth Advisors (P) Ltd. v. ACIT

42 Taxmann.com 277Income Tax Appellate Tribunal2014#8665 most cited
13

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2025.

Sections most often in play

Section 115JBSection 143(3)Section 194CSection 37(1)Section 40(a)(ia)Section 40A(3)Section 40A(3A)

Judgments citing ASK Wealth Advisors (P) Ltd. v. ACIT

MPG HOTELS AND INFRASTRUCTURE VENTURES PVT LTD,THIRUVANANTHAPURAM vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE

In the result, the appeal filed by the assessee sands dismissed

ITA 309/COCH/2025[2010-11]Status: DisposedITAT Cochin31 Jul 2025AY 2010-11

Bench: Shri Inturi Rama Rao, Am & Shri Sonjoy Sarma, Jm Assessment Year: 2010-11 Mpg Hotels & Infrastructure .......... Appellant Ventures Pvt. Ltd. Muthoot Centre, Punen Road, Thiruvananthapuram [Pan: Aaecm1840M] Vs. Dcit, Central Circle, Thiruvananthapuram .......... Respondent Appellant By: Shri Rajeev, Ca Respondent By: Smt. Leena Lal, Sr. D.R. Date Of Hearing: 05.06.2025 Date Of Pronouncement: 31.07.2025

For Appellant: Shri Rajeev, CAFor Respondent: Smt. Leena Lal, Sr. D.R
Section 143(3)Section 14ASection 153CSection 154Section 194JSection 37Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI SONJOY SARMA, JM Assessment Year: 2010-11 MPG Hotels and Infrastructure .......... Appellant Ventures Pvt. Ltd. Muthoot Centre, Punen Road, Thiruvananthapuram [PAN: AAECM1840M] vs. DCIT, Central Circle, Thiruvananthapuram .......... Respondent Appellant by: Shri Rajeev, CA Respondent by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 05.06.2025 Date of Pronouncement: 31.07.2025 O R D E R Per: Inturi Rama Rao, AM This appeal filed by the assessee is directed against the order of the Commissioner of Income Tax (Appeals)-3, Koc…

DEV BHUMI DOLD CHAIN PVT. LTD,DELHI vs. DCIT CIRCLE-7(1), NEW DELHI

In the result, the appeal of assessee is partly allowed as above

ITA 3163/DEL/2019[2014-15]Status: DisposedITAT Delhi09 May 2025AY 2014-15

Bench: Shri Vikas Awasthy & Shri Avdhesh Kumar Mishra

Section 115JSection 143(3)Section 37Section 37(1)Section 40Section 40ASection 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’: NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No. 3163/Del/2019, A.Y. 2014-15 Dev Bhumi Cold Chain Pvt. Ltd. Dy. Commissioner of Indraprastha Bhawan, Income Tax Plot No. 17 & 18, Vs. Circle-7(1), New Delhi-110033 New Delhi PAN: AABCD7986J (Appellant) (Respondent) Appellant by Shri P. D. Mittal, CA Respondent by Ms. Harpreet Kaur Hansra, Sr. DR Date of Hearing 20/02/2025 Date of Pronouncement 09/05/2025 ORDER PER AVDHESH KUMAR MISHRA, AM This appeal of the assessee for the Assessment Year (hereinaf…

ICICI SECURITIES LTD,MUMBAI vs. DCIT RG 4(1), MUMBAI

In the result, the appeal for the AY 2010-11 is partly allowed

ITA 4269/MUM/2013[2009-10]Status: DisposedITAT Mumbai19 Mar 2018AY 2009-10

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2009-10 & Assessment Year: 2010-11 Icici Securities Ltd. Dy. Commissioner Of Icici Centre, H.T. Parekh Income Tax Range Vs. Marg, Churchgate, 4(1), Mumbai-400020. Mumbai. Pan No. Aaaci0996E (Appellant) (Respondent) Assessee By : Mr. Yogesh A. Thar, Ar Revenue By : Mr. M.C. Omi Ningshen, Dr

For Appellant: Mr. Yogesh A. Thar, ARFor Respondent: Mr. M.C. Omi Ningshen, DR
Section 143(3)Section 40Section 40a

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2009-10 & Assessment Year: 2010-11 ICICI Securities Ltd. Dy. Commissioner of ICICI Centre, H.T. Parekh Income Tax Range Vs. Marg, Churchgate, 4(1), Mumbai-400020. Mumbai. PAN No. AAACI0996E (Appellant) (Respondent) Assessee by : Mr. Yogesh A. Thar, AR Revenue by : Mr. M.C. Omi Ningshen, DR Date of Hearing : 02/02/2018 Date of pronouncement: 19/03/2018 ORDER PER N.K. PRADHAN, AM The captioned appeals filed by the assessee are directed against the orde…

DHL AIR LTD,MUMBAI vs. DCIT (IT) 2(1)(2), MUMBAI

In the result, the appeal of the assessee is treated as allowed for statistical purposes

ITA 1438/MUM/2017[2012-13]Status: DisposedITAT Mumbai04 Oct 2017AY 2012-13

Bench: S/Shri B.R. Baskaran (Am) & Ramlal Negi (Jm)

Section 143(3)Section 144C(13)Section 195(1)Section 40Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL “L” Bench, Mumbai Before S/Shri B.R. Baskaran (AM) & Ramlal Negi (JM) I.T.A. No. 1438/Mum/2017 (Assessment Year 2012-13) DHL Air Limited Dy. CIT(IT) Blue Dart Centre Vs. 2(1)(2) Sahara Airport Road Mumbai Andheri (East) Mumbai-400 099. PAN: AADCD9972C (Appellant) (Respondent) Assessee by Shri Dhanesh Bafna & Ms. Chandni Shah Department by Shri Samuel Darse Date of Hearing 26.9.2017 Date of Pronouncement 4.10.2017 O R D E R Per B.R. Baskaran (AM) :- The assessee has filed this appeal challenging the order dated 27.1.2017 passed by the Assessing Officer u/s. 143(3) read…

DCIT 4(1), MUMBAI vs. ICICI SECURITIES P. LTD, MUMBAI

In the result, the appeal of the assessee for the AY 2008-09 is partly allowed

ITA 2346/MUM/2012[2008-09]Status: DisposedITAT Mumbai15 Sept 2017AY 2008-09

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2007-08 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2007-08 Dcit-4(1) Icici Securities Ltd. 6Th Floor Aayakar Bhavan, Vs. Icici Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. 6Th Floor Aayakar Marg, Churchgate, Bhavan, M.K. Road Mumbai-400020. Mumba-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Dcit-4(1) Icici Securities Ltd. Mumbai. Vs. Icici Centre, H.T. Parekh Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessee By : Mr. Yogesh A. Thar, Ar Revenue By: Mr. B.C.S. Naik, Dr Date Of Hearing : 20/06/2017 Date Of Pronouncement: 15/09/2017

For Appellant: Mr. Yogesh A. Thar, ARFor Respondent: Mr. B.C.S. Naik, DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2007-08 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2007-08 DCIT-4(1) ICICI Securities Ltd. 6th floor Aayakar Bhavan, Vs. ICICI Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2008-09 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs…

ICICI SECURITIES LTD (EARLIER KNOWN AS ICICI BROKERAGE SERVICES LTD),MUMBAI vs. ADDL CIT CIR 4(1), MUMBAI

In the result, the appeal of the assessee for the AY 2008-09 is partly allowed

ITA 1906/MUM/2012[2008-09]Status: DisposedITAT Mumbai15 Sept 2017AY 2008-09

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2007-08 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2007-08 Dcit-4(1) Icici Securities Ltd. 6Th Floor Aayakar Bhavan, Vs. Icici Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. 6Th Floor Aayakar Marg, Churchgate, Bhavan, M.K. Road Mumbai-400020. Mumba-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Dcit-4(1) Icici Securities Ltd. Mumbai. Vs. Icici Centre, H.T. Parekh Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessee By : Mr. Yogesh A. Thar, Ar Revenue By: Mr. B.C.S. Naik, Dr Date Of Hearing : 20/06/2017 Date Of Pronouncement: 15/09/2017

For Appellant: Mr. Yogesh A. Thar, ARFor Respondent: Mr. B.C.S. Naik, DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2007-08 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2007-08 DCIT-4(1) ICICI Securities Ltd. 6th floor Aayakar Bhavan, Vs. ICICI Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2008-09 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs…

D.C.I.T.4(1), MUMBAI vs. ICICI SECURITIES LTD., MUMBAI

In the result, the appeal of the assessee for the AY 2008-09 is partly allowed

ITA 2702/MUM/2011[2007-08]Status: DisposedITAT Mumbai15 Sept 2017AY 2007-08

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2007-08 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2007-08 Dcit-4(1) Icici Securities Ltd. 6Th Floor Aayakar Bhavan, Vs. Icici Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. 6Th Floor Aayakar Marg, Churchgate, Bhavan, M.K. Road Mumbai-400020. Mumba-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Dcit-4(1) Icici Securities Ltd. Mumbai. Vs. Icici Centre, H.T. Parekh Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessee By : Mr. Yogesh A. Thar, Ar Revenue By: Mr. B.C.S. Naik, Dr Date Of Hearing : 20/06/2017 Date Of Pronouncement: 15/09/2017

For Appellant: Mr. Yogesh A. Thar, ARFor Respondent: Mr. B.C.S. Naik, DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2007-08 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2007-08 DCIT-4(1) ICICI Securities Ltd. 6th floor Aayakar Bhavan, Vs. ICICI Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2008-09 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs…

ICICI SECURITIES LTD ( EARLIER KNOWN AS BROKERAGE SERVICES LTD),MUMBAI vs. ADDL CIT CIR 4(1), MUMBAI

In the result, the appeal of the assessee for the AY 2008-09 is partly allowed

ITA 2437/MUM/2011[2007-08]Status: DisposedITAT Mumbai15 Sept 2017AY 2007-08

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2007-08 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2007-08 Dcit-4(1) Icici Securities Ltd. 6Th Floor Aayakar Bhavan, Vs. Icici Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Icici Securities Ltd. Acit-4(1) Icici Centre, H.T. Parekh Vs. 6Th Floor Aayakar Marg, Churchgate, Bhavan, M.K. Road Mumbai-400020. Mumba-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessment Year: 2008-09 Dcit-4(1) Icici Securities Ltd. Mumbai. Vs. Icici Centre, H.T. Parekh Marg, Churchgate, Mumbai-400020. Pan No. Aaaci0996E (Appellant) (Respondent) Assessee By : Mr. Yogesh A. Thar, Ar Revenue By: Mr. B.C.S. Naik, Dr Date Of Hearing : 20/06/2017 Date Of Pronouncement: 15/09/2017

For Appellant: Mr. Yogesh A. Thar, ARFor Respondent: Mr. B.C.S. Naik, DR

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2007-08 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs. Mumbai. Marg, Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2007-08 DCIT-4(1) ICICI Securities Ltd. 6th floor Aayakar Bhavan, Vs. ICICI Centre, H.T. M.K. Road Parekh Marg, Mumba-400020. Churchgate, Mumbai-400020. PAN No. AAACI0996E (Appellant) (Respondent) Assessment Year: 2008-09 ICICI Securities Ltd. ACIT-4(1) ICICI Centre, H.T. Parekh Vs…

ITO (TDS) 2(3), MUMBAI vs. MARMO CLASSIC, MUMBAI

In the result all the appeals filed by the revenue are hereby

ITA 2813/MUM/2014[2004-05]Status: DisposedITAT Mumbai25 Jan 2017AY 2004-05

Bench: Shri G.S.Pannu, Am & Shri Amarjit Singh, Jm आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014

For Appellant: Shri A.N.ShahFor Respondent: Shri Mohammed Rizwan
Section 131Section 133ASection 194ISection 194JSection 201(1)

…आयकरअपीलीयअिधकरण, मुंबई"ायपीठ‘बी’मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL“B” BENCH, MUMBAI "ी जी.एस.प"ू,लेखा सद", एवं "ी अमरजीत िसंह, "ाियक सद", के सम" BEFORE SHRI G.S.PANNU, AM AND SHRI AMARJIT SINGH, JM आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014, I.T.A.2481/Mum/2014 & I.T.A.2813/Mum/2014 (िनधा"रणवष" / Assessment Year: 2001-02, 2002-03, 2003-04 & 2004-05) ITO (TDS) 2(3) बनाम/ M/s. Marmo Classic R. No. 708, 7th Floor, 15, Bhandup Village Road, Vs. Smt. K.G.Mittal Ayurvedic Next to Ceat Tyre Factory, Hospital Building, Subhash Nagar, Charni Road, Bhandup(W), Mumbai - 400002 Mumbai - 400078 "थायीलेखा…

ITO (TDS) 2(3), MUMBAI vs. MARMO CLASSIC, MUMBAI

In the result all the appeals filed by the revenue are hereby

ITA 2481/MUM/2014[2003-04]Status: DisposedITAT Mumbai25 Jan 2017AY 2003-04

Bench: Shri G.S.Pannu, Am & Shri Amarjit Singh, Jm आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014

For Appellant: Shri A.N.ShahFor Respondent: Shri Mohammed Rizwan
Section 131Section 133ASection 194ISection 194JSection 201(1)

…आयकरअपीलीयअिधकरण, मुंबई"ायपीठ‘बी’मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL“B” BENCH, MUMBAI "ी जी.एस.प"ू,लेखा सद", एवं "ी अमरजीत िसंह, "ाियक सद", के सम" BEFORE SHRI G.S.PANNU, AM AND SHRI AMARJIT SINGH, JM आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014, I.T.A.2481/Mum/2014 & I.T.A.2813/Mum/2014 (िनधा"रणवष" / Assessment Year: 2001-02, 2002-03, 2003-04 & 2004-05) ITO (TDS) 2(3) बनाम/ M/s. Marmo Classic R. No. 708, 7th Floor, 15, Bhandup Village Road, Vs. Smt. K.G.Mittal Ayurvedic Next to Ceat Tyre Factory, Hospital Building, Subhash Nagar, Charni Road, Bhandup(W), Mumbai - 400002 Mumbai - 400078 "थायीलेखा…

ITO (TDS) 2(3), MUMBAI vs. MARMO CLASSIC, MUMBAI

In the result all the appeals filed by the revenue are hereby

ITA 2480/MUM/2014[2002-03]Status: DisposedITAT Mumbai25 Jan 2017AY 2002-03

Bench: Shri G.S.Pannu, Am & Shri Amarjit Singh, Jm आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014

For Appellant: Shri A.N.ShahFor Respondent: Shri Mohammed Rizwan
Section 131Section 133ASection 194ISection 194JSection 201(1)

…आयकरअपीलीयअिधकरण, मुंबई"ायपीठ‘बी’मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL“B” BENCH, MUMBAI "ी जी.एस.प"ू,लेखा सद", एवं "ी अमरजीत िसंह, "ाियक सद", के सम" BEFORE SHRI G.S.PANNU, AM AND SHRI AMARJIT SINGH, JM आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014, I.T.A.2481/Mum/2014 & I.T.A.2813/Mum/2014 (िनधा"रणवष" / Assessment Year: 2001-02, 2002-03, 2003-04 & 2004-05) ITO (TDS) 2(3) बनाम/ M/s. Marmo Classic R. No. 708, 7th Floor, 15, Bhandup Village Road, Vs. Smt. K.G.Mittal Ayurvedic Next to Ceat Tyre Factory, Hospital Building, Subhash Nagar, Charni Road, Bhandup(W), Mumbai - 400002 Mumbai - 400078 "थायीलेखा…

ITO (TDS) 2(3), MUMBAI vs. MARMO CLASSIC, MUMBAI

In the result all the appeals filed by the revenue are hereby

ITA 2479/MUM/2014[2001-02]Status: DisposedITAT Mumbai25 Jan 2017AY 2001-02

Bench: Shri G.S.Pannu, Am & Shri Amarjit Singh, Jm आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014

For Appellant: Shri A.N.ShahFor Respondent: Shri Mohammed Rizwan
Section 131Section 133ASection 194ISection 194JSection 201(1)

…आयकरअपीलीयअिधकरण, मुंबई"ायपीठ‘बी’मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL“B” BENCH, MUMBAI "ी जी.एस.प"ू,लेखा सद", एवं "ी अमरजीत िसंह, "ाियक सद", के सम" BEFORE SHRI G.S.PANNU, AM AND SHRI AMARJIT SINGH, JM आयकरअपीलसं/I.T.A. No.2479/Mum/2014, I.T.A.2480/Mum/2014, I.T.A.2481/Mum/2014 & I.T.A.2813/Mum/2014 (िनधा"रणवष" / Assessment Year: 2001-02, 2002-03, 2003-04 & 2004-05) ITO (TDS) 2(3) बनाम/ M/s. Marmo Classic R. No. 708, 7th Floor, 15, Bhandup Village Road, Vs. Smt. K.G.Mittal Ayurvedic Next to Ceat Tyre Factory, Hospital Building, Subhash Nagar, Charni Road, Bhandup(W), Mumbai - 400002 Mumbai - 400078 "थायीलेखा…

CRISIL RISK AND INFRASTRUCTURE SOLUTIONS LTD,MUMBAI vs. ASST CIT (OSD) 10(1), MUMBAI

In the result, this appeal filed by the assessee is partly allowed

ITA 785/MUM/2014[2010-11]Status: DisposedITAT Mumbai25 May 2016AY 2010-11

Bench: Shri Joginder Singh & Shri Ashwani Tanejaassessment Year: 2010-11 Crisil Risk & Infrastructure Acit (Osd) 10(1) Solutions Ltd.,Formerly Known As Aayakar Bhavan बनाम/ Crisil Market Wire Ltd.,Crisil Mumbai-400020 Vs. House, Central Avenue Road, Hiranandani Business Park, Powai, Mumbai-400076 (Assessee) (Revenue) P.A. No.Aabcc4655M "नधा"रती क" ओर से / Assessee By Shri Aliasger Rampurawala & Ms. Anusha Singh (Ar) Ms. Sudha Chandran (Dr) राज"व क" ओर से / Revenue By 04/05/2016 सुनवाई क" तार"ख / Date Of Hearing : 25/05/2016 आदेश क" तार"ख /Date Of Order: आदेश / O R D E R Per Ashwani Taneja (): This Appeal Has Been Filed By The Assessee Against The Order Of Ld. Commissioner Of Income Tax (Appeals), Mumbai- 22 {(In Short ‘Cit(A)’}, Dated 15.11.2013 Passed Against

Section 143(3)(ii)Section 28Section 36Section 36(1)Section 36(1)(vii)Section 36(2)Section 40

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,C,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “C”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2010-11 Crisil Risk and Infrastructure ACIT (OSD) 10(1) Solutions Ltd.,Formerly Known as Aayakar Bhavan बनाम/ Crisil Market Wire Ltd.,Crisil Mumbai-400020 Vs. House, Central Avenue Road, Hiranandani Business Park, Powai, Mumbai-400076 (Assessee) (Revenue) P.A. No.AABCC4655M "नधा"रती क" ओर से / Assessee by Shri Aliasger Rampurawala & Ms.…

ASK Wealth Advisors (P) Ltd. v. ACIT (42 Taxmann.com 277) — Cited in 13 Judgments | BharatTax