Dr Batras Positive Health Clinic Private Limited, Mumbai vs. CIT(A), National Faceless Appeal Centre
In the result, all the appeals of the assessee
ITA 2748/MUM/2023[2011-12]Status: DisposedITAT Mumbai29 Dec 2023AY 2011-12
Bench: Shri Om Prakash Kant () & Shri Pavan Kumar Gadale () Ita Nos. 2748, 2747 & 2761/Mum/2023 Assessment Year: 2011-12, 2012-13 & 2013-14 Dr Batras Positive Health Clinic Cit(A), National Faceless Pvt. Ltd., Appeal Centre, Delhi. 2Nd Floor, H Kantilal Compound, Vs. Andheri Kurla Road, Sakinaka Andheri East-400072 Pan No. Aabcd 3857 G Appellant Respondent
For Appellant: Mr. Yogesh A. Thar, Mr. ChaitanyaFor Respondent: Mr. Ashok Kumar Ambastha, Sr
Section 143(2)Section 147Section 16(2)
…’ble Supreme Court and further referred to the decision of the Hon’ble Supreme Court and further referred to the decision of the coordinate bench of the T of the coordinate bench of the Tribunal in the case ribunal in the case of Motilal R Todi vs ACIT (2017) 174 TTJ 185(Mumbai) and Motilal R Todi vs ACIT (2017) 174 TTJ 185(Mumbai) Motilal R Todi vs ACIT (2017) 174 TTJ 185(Mumbai) submitted that the Assessing Officer was required to issue notice submitted that the Assessing Officer was required to issue noti submitted that the Assessing Officer was required to issue noti under section 143(2) of the A under sectio…