Asiatic Oxygen Ltd. v. DCIT

372 ITR 421High Court2015#15732 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2020 to 2023.

Judgments citing Asiatic Oxygen Ltd. v. DCIT

DCIT(Ltu) - 1, Mumbai vs. Acc Ltd., Mumbai

In the result, appeal filed by assessee is partly allowed

ITA 3176/MUM/2019[2009-10]Status: DisposedITAT Mumbai28 Feb 2023AY 2009-10

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

Section 143(3)Section 147Section 148Section 151Section 55A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA NO.3136/MUM/2019 (A.Y: 2009-10) M/s. ACC Limited v. DCIT – LTU(1) Cement House, 121, M.K. Road 29th Floor, Centre – 1 Churchgate, Mumbai-400020 World Trade Centre, Cuffe Parade Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) DCIT – LTU(1) v. M/s. ACC Limited 29th Floor, Centre – 1, Cement House, 121, M.K. Road World Trade Centre, Churchgate, Mumbai-400020 Cuffe Parade, Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) Assess…

Acc Ltd., Mumbai vs. DCIT(Ltu) - 1, Mumbai

In the result, appeal filed by assessee is partly allowed

ITA 3136/MUM/2019[2009-10]Status: DisposedITAT Mumbai28 Feb 2023AY 2009-10

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

Section 143(3)Section 147Section 148Section 151Section 55A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA NO.3136/MUM/2019 (A.Y: 2009-10) M/s. ACC Limited v. DCIT – LTU(1) Cement House, 121, M.K. Road 29th Floor, Centre – 1 Churchgate, Mumbai-400020 World Trade Centre, Cuffe Parade Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) DCIT – LTU(1) v. M/s. ACC Limited 29th Floor, Centre – 1, Cement House, 121, M.K. Road World Trade Centre, Churchgate, Mumbai-400020 Cuffe Parade, Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) Assess…

Acc Ltd., Mumbai vs. DCIT(Ltu) - 1, Mumbai

In the result, appeal filed by assessee is partly allowed

ITA 3135/MUM/2019[2009-10]Status: DisposedITAT Mumbai28 Feb 2023AY 2009-10

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Sandeep Singh Karhail, Hon'Ble

Section 143(3)Section 147Section 148Section 151Section 55A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER ITA NO.3136/MUM/2019 (A.Y: 2009-10) M/s. ACC Limited v. DCIT – LTU(1) Cement House, 121, M.K. Road 29th Floor, Centre – 1 Churchgate, Mumbai-400020 World Trade Centre, Cuffe Parade Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) DCIT – LTU(1) v. M/s. ACC Limited 29th Floor, Centre – 1, Cement House, 121, M.K. Road World Trade Centre, Churchgate, Mumbai-400020 Cuffe Parade, Mumbai-400005 PAN: AAACT1507C (Appellant) (Respondent) Assess…

ITO 15 (2)(2), Mumbai vs. M/S Limbo Engineering P Ltd., Mumbai

In the result the all the three appeals of the revenue are dismissed

ITA 7277/MUM/2019[2013-14]Status: DisposedITAT Mumbai29 Oct 2020AY 2013-14

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year : 2011-12

For Appellant: Shri Neel Khandelwal &For Respondent: Dr Rajeev Harit&Shri J. Micheal, D.R
Section 143(1)Section 143(3)Section 147Section 148Section 148(2)

…medies Ltd – 287 ITR 494 (Bom) - Suman Waman Chaudhary – 321 ITR 495 (Bom) - S. Goyanka Lines & Chemicals Ltd – 237 Taxman 378 (SC) - My Car (Pune) (P) Ltd – 263 Taxman 626 (Bom) - United Electrical Company (P) Ltd – 258 ITR 317 (Del) - Asiatic Oxygen Ltd – 372 ITR 421 (Cal) - Maruti Clean Coal and Power Ltd – 400 ITR 397 (Chhattisgarh) - Virat Credit & Holdings Pvt Ltd – - Sunil Agarwal – 83 ITD 1 (TM)(Delhi Trib) 8.4. The fourth argument of the AR was reopened merely on the basis of information received from Investigation Wing, Kolkata and not on the Satisfaction should be of AO. The ld AR submitted that No…

DCIT Central Circle-7(4), Mumbai vs. M/S Wellknown Polysters Ltd., Mumbai

In the result the all the three appeals of the revenue are dismissed

ITA 1388/MUM/2019[2014-15]Status: DisposedITAT Mumbai29 Oct 2020AY 2014-15

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year : 2011-12

For Appellant: Shri Neel Khandelwal &For Respondent: Dr Rajeev Harit&Shri J. Micheal, D.R
Section 143(1)Section 143(3)Section 147Section 148Section 148(2)

…medies Ltd – 287 ITR 494 (Bom) - Suman Waman Chaudhary – 321 ITR 495 (Bom) - S. Goyanka Lines & Chemicals Ltd – 237 Taxman 378 (SC) - My Car (Pune) (P) Ltd – 263 Taxman 626 (Bom) - United Electrical Company (P) Ltd – 258 ITR 317 (Del) - Asiatic Oxygen Ltd – 372 ITR 421 (Cal) - Maruti Clean Coal and Power Ltd – 400 ITR 397 (Chhattisgarh) - Virat Credit & Holdings Pvt Ltd – - Sunil Agarwal – 83 ITD 1 (TM)(Delhi Trib) 8.4. The fourth argument of the AR was reopened merely on the basis of information received from Investigation Wing, Kolkata and not on the Satisfaction should be of AO. The ld AR submitted that No…

ITO 15 (2)(2), Mumbai vs. M/S Limbo Engineering P Ltd., Mumbai

In the result the all the three appeals of the revenue are dismissed

ITA 7276/MUM/2019[2012-13]Status: DisposedITAT Mumbai29 Oct 2020AY 2012-13

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year : 2011-12

For Appellant: Shri Neel Khandelwal &For Respondent: Dr Rajeev Harit&Shri J. Micheal, D.R
Section 143(1)Section 143(3)Section 147Section 148Section 148(2)

…medies Ltd – 287 ITR 494 (Bom) - Suman Waman Chaudhary – 321 ITR 495 (Bom) - S. Goyanka Lines & Chemicals Ltd – 237 Taxman 378 (SC) - My Car (Pune) (P) Ltd – 263 Taxman 626 (Bom) - United Electrical Company (P) Ltd – 258 ITR 317 (Del) - Asiatic Oxygen Ltd – 372 ITR 421 (Cal) - Maruti Clean Coal and Power Ltd – 400 ITR 397 (Chhattisgarh) - Virat Credit & Holdings Pvt Ltd – - Sunil Agarwal – 83 ITD 1 (TM)(Delhi Trib) 8.4. The fourth argument of the AR was reopened merely on the basis of information received from Investigation Wing, Kolkata and not on the Satisfaction should be of AO. The ld AR submitted that No…

Asiatic Oxygen Ltd. v. DCIT (372 ITR 421) — Cited in 6 Judgments | BharatTax