Asian Paints Ltd. v. DCIT

296 ITR 30Reported decision2008#2710 most cited
43

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing Asian Paints Ltd. v. DCIT

Thuse Elektronics Pvt.Ltd, Pune vs. Deputy Commissioner of Income-Tax, Circle - 7, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 563/PUN/2019[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Dinesh Shrivallabh Rathi, Pune vs. Deputy Commissioner of Income-Tax, Circle - 3, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 975/PUN/2018[2009-10]Status: DisposedITAT Pune26 Sept 2019AY 2009-10

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

M/S. Png Jewellery & Gems, Pune vs. Deputy Commissioner of Income-Tax, Central Circle -1(2), Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 863/PUN/2018[2011-12]Status: DisposedITAT Pune26 Sept 2019AY 2011-12

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Deputy Commissioner of Income-Tax, Panvel Circle, Panvel vs. M/S. Nyka Steel Pvt.Ltd, Raigad

In the result, the appeal is partly allowed for statistical purposes

ITA 451/PUN/2018[2011-12]Status: DisposedITAT Pune26 Sept 2019AY 2011-12

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Ashok Tanna, Pune vs. Deputy Commissioner of Income-Tax, Circle - 8, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 354/PUN/2018[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Dadasaheb Vitthalrao Urhe, Pune vs. Deputy Commissioner of Income-Tax, Circle - 8, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 306/PUN/2018[2011-12]Status: DisposedITAT Pune26 Sept 2019AY 2011-12

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Dadasaheb Vitthalrao Urhe, Pune vs. Deputy Commissioner of Income-Tax, Circle - 8, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 305/PUN/2018[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Dadasaheb Vitthalrao Urhe, Pune vs. Deputy Commissioner of Income-Tax, Circle - 8, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 304/PUN/2018[2009-10]Status: DisposedITAT Pune26 Sept 2019AY 2009-10

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Renuka Auto Components India Pvt.Ltd, Pune vs. Assistant Commissioner of Income-Tax, Circle - 10, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 1660/PUN/2018[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Renuka Auto Components India Pvt.Ltd, Pune vs. Assistant Commissioner of Income-Tax, Circle - 10, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 1659/PUN/2018[2009-10]Status: DisposedITAT Pune26 Sept 2019AY 2009-10

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Balraj Singh Mander, Raigad vs. Deputy Commissioner of Income-Tax, Panvel Circle, Panvel

In the result, the appeal is partly allowed for statistical purposes

ITA 1520/PUN/2018[2011-12]Status: DisposedITAT Pune26 Sept 2019AY 2011-12

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Balraj Singh Mander, Raigad vs. Deputy Commissioner of Income-Tax, Panvel Circle, Panvel

In the result, the appeal is partly allowed for statistical purposes

ITA 1519/PUN/2018[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Deputy Commissioner of Income-Tax, Circle - 1, Nashik vs. Chandrashekhar Ashok Joshi, Nashik

In the result, the appeal is partly allowed for statistical purposes

ITA 1507/PUN/2018[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Adroit Enterprises, Pune vs. Deputy Commissioner of Income-Tax, Circle - 1(2), Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 12/PUN/2018[2011-12]Status: DisposedITAT Pune26 Sept 2019AY 2011-12

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Deputy Commissioner of Income-Tax, Panvel Circle, Panvel vs. M/S. Agarwal Petrochem Private Limited, Raigad

In the result, the appeal is partly allowed for statistical purposes

ITA 1094/PUN/2018[2011-12]Status: DisposedITAT Pune26 Sept 2019AY 2011-12

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Deputy Commissioner of Income-Tax, Panvel Circle, Panvel vs. M/S. Agarwal Petrochem Private Limited, Raigad

In the result, the appeal is partly allowed for statistical purposes

ITA 1093/PUN/2018[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

M/S. Agarwal Petrochem Pvt.Ltd, Mumbai vs. Assistant Commissioner of Income-Tax, Panvel Circle, Panvel

In the result, the appeal is partly allowed for statistical purposes

ITA 1003/PUN/2018[2011-12]Status: DisposedITAT Pune26 Sept 2019AY 2011-12

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

M/S. Agarwal Petrochem Pvt.Ltd, Mumbai vs. Assistant Commissioner of Income-Tax, Panvel Circle, Panvel

In the result, the appeal is partly allowed for statistical purposes

ITA 1002/PUN/2018[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

M/S. Agarwal Petrochem Pvt.Ltd, Mumbai vs. Assistant Commissioner of Income-Tax, Panvel Circle, Panvel

In the result, the appeal is partly allowed for statistical purposes

ITA 1000/PUN/2018[2008-09]Status: DisposedITAT Pune26 Sept 2019AY 2008-09

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Madhuban Trade Steels Pvt.Ltd, Pune vs. Deputy Commissioner of Income Tax, Pune

In the result, the appeal is partly allowed for statistical purposes

ITA 963/PUN/2017[2010-11]Status: DisposedITAT Pune26 Sept 2019AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM Sl. ITA No./Co.No. Name of Appellant Name of Respondent Asst. No. Year 1 975/PUN/2018 Dinesh Rathi, DCIT, Circle 3, Pune 2009-10 (Prop. M/s. Elcon Instruments & Engineers), Office No.805, Pinnacle Brookside, 52/1A, Bavdhan Kh, Opp Sahgal Maruti Showroom, Mumbai Pune Highway, Pune – 411021 PAN: AAPPR5736F 2 12/PUN/2018 Adroit Enterprises, DCIT, Circle 1(2), 2011-12 S.No.6/2/1, Yogiraj Park Pune Colony, Asmita Bunglow, Karve Nagar, Pune-411052 PAN: AALFA1231E 3 563/PUN/2019 Thuse Elektronics Pvt.…

Asian Paints Ltd. v. DCIT (296 ITR 30) — Cited in 43 Judgments | BharatTax