Ashok Chaganlal Thakkar v. NFAC

159 Taxmann.com 559High Court2024#16856 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 10(1)Section 115-OSection 35(1)(iv)Section 37(1)Section 133(6)Section 143(3)Section 254Section 41(1)

Issues it is cited on

section 17(2)(iiia)section 35(1)(iv)section 17(2)section 10(1)section 35(1)ddtdomestic companyadditional depreciationsection 17section 35mercantile system of accountingfaceless assessment

Judgments citing Ashok Chaganlal Thakkar v. NFAC

Syngenta India Private Limited (Earlier Known As Syngenta India Ltd), Mumbai vs. Assistant Commissioner of Income Tax-Range 1(3)(1), Mumbai

In the result, the appeals of the assessee for AY 2015-16 to 2018-19 are partly allowed

ITA 4414/MUM/2024[2017-18]Status: DisposedITAT Mumbai21 Nov 2024AY 2017-18

Bench: Shri Sandeep Gosain, Jm & Ms Padmavathy S, Am

For Appellant: Shri Rajan Vora & Shri PranayFor Respondent: Shri Nagnath Bhimrao Pasale
Section 10(1)Section 115Section 35(1)(iv)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JM & MS PADMAVATHY S, AM I.T.A. No.3831/Mum/2024 (Assessment Year: 2015-16) I.T.A. No.3449/Mum/2024 (Assessment Year: 2016-17) I.T.A. No.4414/Mum/2024 (Assessment Year: 2017-18) I.T.A. No.3448/Mum/2024 (Assessment Year: 2018-19) Syngenta India Private Ltd. ACIT, Circle-1(3)(1), 5th Floor, Aayakar Bhavan, (Erstwhile known as Syngenta India Ltd.), 1st Floor, Amar Paradigm, M.K. Road, Mumbai-400020. Vs. S. No. 110/11/3 Baner Road, Pune-411045. PAN : AAECS9424P Appellant) : Respondent) Appellant /Assessee by : Shri Rajan Vora & Shri Pr…

Syngenta India Pvt Ltd ( Erstwhile Known As Syngenta India Ltd), Mumbai vs. Assistant Commissioner of Income Tax -Range 1(3)(1), Mumbai

In the result, the appeals of the assessee for AY 2015-16 to 2018-19 are partly allowed

ITA 3831/MUM/2024[2015-16]Status: DisposedITAT Mumbai21 Nov 2024AY 2015-16

Bench: Shri Sandeep Gosain, Jm & Ms Padmavathy S, Am

For Appellant: Shri Rajan Vora & Shri PranayFor Respondent: Shri Nagnath Bhimrao Pasale
Section 10(1)Section 115Section 35(1)(iv)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JM & MS PADMAVATHY S, AM I.T.A. No.3831/Mum/2024 (Assessment Year: 2015-16) I.T.A. No.3449/Mum/2024 (Assessment Year: 2016-17) I.T.A. No.4414/Mum/2024 (Assessment Year: 2017-18) I.T.A. No.3448/Mum/2024 (Assessment Year: 2018-19) Syngenta India Private Ltd. ACIT, Circle-1(3)(1), 5th Floor, Aayakar Bhavan, (Erstwhile known as Syngenta India Ltd.), 1st Floor, Amar Paradigm, M.K. Road, Mumbai-400020. Vs. S. No. 110/11/3 Baner Road, Pune-411045. PAN : AAECS9424P Appellant) : Respondent) Appellant /Assessee by : Shri Rajan Vora & Shri Pr…

Syngenta India Private Ltd, Mumbai vs. Assistant Commissioner of Income Tax Circle 1(3)(1), Mumbai

In the result, the appeals of the assessee for AY 2015-16 to 2018-19 are partly allowed

ITA 3449/MUM/2024[2016-17]Status: DisposedITAT Mumbai21 Nov 2024AY 2016-17

Bench: Shri Sandeep Gosain, Jm & Ms Padmavathy S, Am

For Appellant: Shri Rajan Vora & Shri PranayFor Respondent: Shri Nagnath Bhimrao Pasale
Section 10(1)Section 115Section 35(1)(iv)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JM & MS PADMAVATHY S, AM I.T.A. No.3831/Mum/2024 (Assessment Year: 2015-16) I.T.A. No.3449/Mum/2024 (Assessment Year: 2016-17) I.T.A. No.4414/Mum/2024 (Assessment Year: 2017-18) I.T.A. No.3448/Mum/2024 (Assessment Year: 2018-19) Syngenta India Private Ltd. ACIT, Circle-1(3)(1), 5th Floor, Aayakar Bhavan, (Erstwhile known as Syngenta India Ltd.), 1st Floor, Amar Paradigm, M.K. Road, Mumbai-400020. Vs. S. No. 110/11/3 Baner Road, Pune-411045. PAN : AAECS9424P Appellant) : Respondent) Appellant /Assessee by : Shri Rajan Vora & Shri Pr…

Syngenta India Private Ltd, Mumbai vs. Assistant Commissioner of Income Tax- Circle 1(3)(1), Mumbai

In the result, the appeals of the assessee for AY 2015-16 to 2018-19 are partly allowed

ITA 3448/MUM/2024[2018-19]Status: DisposedITAT Mumbai21 Nov 2024AY 2018-19

Bench: Shri Sandeep Gosain, Jm & Ms Padmavathy S, Am

For Appellant: Shri Rajan Vora & Shri PranayFor Respondent: Shri Nagnath Bhimrao Pasale
Section 10(1)Section 115Section 35(1)(iv)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JM & MS PADMAVATHY S, AM I.T.A. No.3831/Mum/2024 (Assessment Year: 2015-16) I.T.A. No.3449/Mum/2024 (Assessment Year: 2016-17) I.T.A. No.4414/Mum/2024 (Assessment Year: 2017-18) I.T.A. No.3448/Mum/2024 (Assessment Year: 2018-19) Syngenta India Private Ltd. ACIT, Circle-1(3)(1), 5th Floor, Aayakar Bhavan, (Erstwhile known as Syngenta India Ltd.), 1st Floor, Amar Paradigm, M.K. Road, Mumbai-400020. Vs. S. No. 110/11/3 Baner Road, Pune-411045. PAN : AAECS9424P Appellant) : Respondent) Appellant /Assessee by : Shri Rajan Vora & Shri Pr…

Rapport Outdoor Advertising Private Limited, Mumbai vs. Deputy Commissioner of Income Tax 3(3)(1), Mumbai

In the result, appeal of the assessee is allowed for statistical purpose

ITA 922/MUM/2024[2016-17]Status: DisposedITAT Mumbai28 Aug 2024AY 2016-17

Bench: Ms Kavitha Rajagopal & Shri Girish Agrawalassessment Year: 2016-17 Rapport Outdoor Advertising Pvt. Deputy Commissioner Of Ltd., Income Tax – 3(3)(1), Vs. 4Th Floor, Chhibber House, Mumbai Sakinaka, Mumbai – 400 072 (Pan : Aaacf0807B) (Appellant) (Respondent) Present For: Assessee : Shri Rajan Vora, Ca Shri Nishit Shah Revenue : Smt. Mahita Nair, Sr. Dr

For Appellant: Shri Rajan Vora, CAFor Respondent: Smt. Mahita Nair, Sr. DR
Section 133Section 133(6)Section 143(3)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE MS KAVITHA RAJAGOPAL, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER Assessment Year: 2016-17 Rapport Outdoor Advertising Pvt. Deputy Commissioner of Ltd., Income Tax – 3(3)(1), Vs. 4th Floor, Chhibber House, Mumbai Sakinaka, Mumbai – 400 072 (PAN : AAACF0807B) (Appellant) (Respondent) Present for: Assessee : Shri Rajan Vora, CA Shri Nishit Shah Revenue : Smt. Mahita Nair, Sr. DR Date of Hearing : 19.06.2024 Date of Pronouncement : 28.08.2024 O R D E R PER GIRISH AGRAWAL, ACCOUNTANT MEMBER: This appeal filed by the assessee is against th…

Ashok Chaganlal Thakkar v. NFAC (159 Taxmann.com 559) — Cited in 5 Judgments | BharatTax