Aruna Group of Estates, Bodinayakanur v. State of Madras

1961 SCC OnLine MAD 2523Reported decision1961#19678 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing Aruna Group of Estates, Bodinayakanur v. State of Madras

JUDGEMENTopens in new window

ITA/73/2021HC Delhi19 Jan 2022
Section 260A

…ITA No.68/2021 & connected matters Page 1 of 53 $~J-2 to 7 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on 09.08.2021 Judgment pronounced on 19.01.2022 + ITA 68/2021 & CM No. 9319/2021 PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3, NEW DELHI ......Appellant Through: Mr Ajit Sharma, Sr. Standing Counsel. versus M/S AGSON GLOBAL PVT. LTD. .....Respondent Through: Mr Mukul Rohatgi and Mr Sandeep Sethi, Senior Advs. with Mr Mahesh…

JUDGEMENTopens in new window

ITA/71/2021HC Delhi19 Jan 2022
Section 260A

…ITA No.68/2021 & connected matters Page 1 of 53 $~J-2 to 7 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on 09.08.2021 Judgment pronounced on 19.01.2022 + ITA 68/2021 & CM No. 9319/2021 PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3, NEW DELHI ......Appellant Through: Mr Ajit Sharma, Sr. Standing Counsel. versus M/S AGSON GLOBAL PVT. LTD. .....Respondent Through: Mr Mukul Rohatgi and Mr Sandeep Sethi, Senior Advs. with Mr Mahesh…

JUDGEMENTopens in new window

ITA/69/2021HC Delhi19 Jan 2022
Section 260A

…ITA No.68/2021 & connected matters Page 1 of 53 $~J-2 to 7 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on 09.08.2021 Judgment pronounced on 19.01.2022 + ITA 68/2021 & CM No. 9319/2021 PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3, NEW DELHI ......Appellant Through: Mr Ajit Sharma, Sr. Standing Counsel. versus M/S AGSON GLOBAL PVT. LTD. .....Respondent Through: Mr Mukul Rohatgi and Mr Sandeep Sethi, Senior Advs. with Mr Mahesh…

JUDGEMENTopens in new window

ITA/68/2021HC Delhi19 Jan 2022
Section 260A

…ITA No.68/2021 & connected matters Page 1 of 53 $~J-2 to 7 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment reserved on 09.08.2021 Judgment pronounced on 19.01.2022 + ITA 68/2021 & CM No. 9319/2021 PR. COMMISSIONER OF INCOME TAX (CENTRAL)- 3, NEW DELHI ......Appellant Through: Mr Ajit Sharma, Sr. Standing Counsel. versus M/S AGSON GLOBAL PVT. LTD. .....Respondent Through: Mr Mukul Rohatgi and Mr Sandeep Sethi, Senior Advs. with Mr Mahesh…

Aruna Group of Estates, Bodinayakanur v. State of Madras (1961 SCC OnLine MAD 2523) — Cited in 4 Judgments | BharatTax