Areva T & D v. JCIT

29 Taxmann 255Reported decision2013#20318 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 365,807 Indian tax judgments — from 2016 to 2016.

Judgments citing Areva T & D v. JCIT

ACIT, Gurgaon vs. M/S. Honda Motorcycles & Scooter India Pvt. Ltd., Gurgaon

In the result, the appeal stands allowed

ITA 3460/DEL/2013[2007-08]Status: DisposedITAT Delhi31 Aug 2016AY 2007-08

Bench: Shri S.V. Mehrotra & Shri Chandra Mohan Garg

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Shri A.K. Saroha, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER, AND SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER ITA No. 3073/Del /2011 Assessment Year: 2003-04 ITA No. 3074/Del /2011 Assessment Year: 2004-05 ITA No. 3075/Del /2011 Assessment Year: 2005-06 Honda Motorcycle & Scooter India [P] Ltd Vs. The Addl. CIT Plot No. 1, Sector 3 Gurgaon Range IMT, Manesar, Gurgaon PAN : AAACH 7467 D ITA Nos. 3237/Del /2011 Assessment Year: 2003-04 ITA Nos. 3460/Del /2013 Assessment Year: 2007-08 The Addl. CIT Vs. Honda Motorcycle & Scooter India [P] Ltd Gurgaon Range Plot…

ACIT, Gurgaon vs. M/S Honda Motorcycle and Scooter India Pvt. Ltd., Gurgaon

In the result, the appeal stands allowed

ITA 3237/DEL/2011[2003-04]Status: DisposedITAT Delhi31 Aug 2016AY 2003-04

Bench: Shri S.V. Mehrotra & Shri Chandra Mohan Garg

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Shri A.K. Saroha, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER, AND SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER ITA No. 3073/Del /2011 Assessment Year: 2003-04 ITA No. 3074/Del /2011 Assessment Year: 2004-05 ITA No. 3075/Del /2011 Assessment Year: 2005-06 Honda Motorcycle & Scooter India [P] Ltd Vs. The Addl. CIT Plot No. 1, Sector 3 Gurgaon Range IMT, Manesar, Gurgaon PAN : AAACH 7467 D ITA Nos. 3237/Del /2011 Assessment Year: 2003-04 ITA Nos. 3460/Del /2013 Assessment Year: 2007-08 The Addl. CIT Vs. Honda Motorcycle & Scooter India [P] Ltd Gurgaon Range Plot…

Honda Motorcycle & Scooters India Pvt. Ltd., Gurgaon vs. Addl. CIT, Gurgaon

In the result, the appeal stands allowed

ITA 3074/DEL/2011[2004-05]Status: DisposedITAT Delhi31 Aug 2016AY 2004-05

Bench: Shri S.V. Mehrotra & Shri Chandra Mohan Garg

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Shri A.K. Saroha, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER, AND SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER ITA No. 3073/Del /2011 Assessment Year: 2003-04 ITA No. 3074/Del /2011 Assessment Year: 2004-05 ITA No. 3075/Del /2011 Assessment Year: 2005-06 Honda Motorcycle & Scooter India [P] Ltd Vs. The Addl. CIT Plot No. 1, Sector 3 Gurgaon Range IMT, Manesar, Gurgaon PAN : AAACH 7467 D ITA Nos. 3237/Del /2011 Assessment Year: 2003-04 ITA Nos. 3460/Del /2013 Assessment Year: 2007-08 The Addl. CIT Vs. Honda Motorcycle & Scooter India [P] Ltd Gurgaon Range Plot…

Honda Motorcycle & Scooters India Pvt. Ltd., Gurgaon vs. Addl. CIT, Gurgaon

In the result, the appeal stands allowed

ITA 3073/DEL/2011[2003-04]Status: DisposedITAT Delhi31 Aug 2016AY 2003-04

Bench: Shri S.V. Mehrotra & Shri Chandra Mohan Garg

For Appellant: Shri Deepak Chopra, AdvFor Respondent: Shri A.K. Saroha, CIT-DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’: NEW DELHI BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER, AND SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER ITA No. 3073/Del /2011 Assessment Year: 2003-04 ITA No. 3074/Del /2011 Assessment Year: 2004-05 ITA No. 3075/Del /2011 Assessment Year: 2005-06 Honda Motorcycle & Scooter India [P] Ltd Vs. The Addl. CIT Plot No. 1, Sector 3 Gurgaon Range IMT, Manesar, Gurgaon PAN : AAACH 7467 D ITA Nos. 3237/Del /2011 Assessment Year: 2003-04 ITA Nos. 3460/Del /2013 Assessment Year: 2007-08 The Addl. CIT Vs. Honda Motorcycle & Scooter India [P] Ltd Gurgaon Range Plot…

Areva T & D v. JCIT (29 Taxmann 255) — Cited in 4 Judgments | BharatTax