Aquarella India Ltd. v. DCIT

157 Taxmann.com 244High Court#19313 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2024 to 2025.

Issues it is cited on

Judgments citing Aquarella India Ltd. v. DCIT

Aquarella India Ltd. v. DCIT (157 Taxmann.com 244) — Cited in 4 Judgments | BharatTax