Aptean India (P.) Ltd. v. Deputy Commissioner of Income-tax, Circle-1(1)(1), Bengaluru

132 Taxmann.com 253Reported decision#22397 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2022.

Judgments citing Aptean India (P.) Ltd. v. Deputy Commissioner of Income-tax, Circle-1(1)(1), Bengaluru

Wissen Infotech Private Limited, Hyderabad vs. Deputy Commisssioner of Income Tax, Circle-17(2), Hyderabad

In the result, the appeal of assessee in ITA

ITA 329/HYD/2021[2016-17]Status: DisposedITAT Hyderabad12 Dec 2022AY 2016-17

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri P.V.S.S.Prasad, CAFor Respondent: Shri Jeevan Lavidiya, CIT-DR
Section 234ASection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B’ Bench, Hyderabad Before Shri Rama Kanta Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA-TP No.1820/Hyd/2019 & Assessment Years: 2015-16 & 2016-17 Wissen Infotech Private Vs. The Deputy Commissioner Limited, Hyderabad. of Income Tax, C/o.Prasad and Prasad, Circle -17(2), Chartered Accountants, Hyderabad. Flat No.301, M.J.Towers H.No.8-2-698, Road No.12 Banjara Hills, Hyderabad Telangana-500 034. PAN : AAACW3027 (Appellant) (Respondent) Assessee by: Shri P.V.S.S.Prasad, CA Revenue by: Shri Jeevan Lavidiya, CIT-DR Date of hearing: 17.11.2022 D…

Wissen Infotech Private Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-17(2), Hyderabad

In the result, the appeal of assessee in ITA

ITA 1820/HYD/2019[2015-16]Status: DisposedITAT Hyderabad12 Dec 2022AY 2015-16

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri P.V.S.S.Prasad, CAFor Respondent: Shri Jeevan Lavidiya, CIT-DR
Section 234ASection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B’ Bench, Hyderabad Before Shri Rama Kanta Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member ITA-TP No.1820/Hyd/2019 & Assessment Years: 2015-16 & 2016-17 Wissen Infotech Private Vs. The Deputy Commissioner Limited, Hyderabad. of Income Tax, C/o.Prasad and Prasad, Circle -17(2), Chartered Accountants, Hyderabad. Flat No.301, M.J.Towers H.No.8-2-698, Road No.12 Banjara Hills, Hyderabad Telangana-500 034. PAN : AAACW3027 (Appellant) (Respondent) Assessee by: Shri P.V.S.S.Prasad, CA Revenue by: Shri Jeevan Lavidiya, CIT-DR Date of hearing: 17.11.2022 D…

Zeta Interactive Systems (India) Private Limited, Hyderabad vs. Income Tax Officer, Ward-17(4), Hyderabad

Appeal of the assessee is partly allowed

ITA 1812/HYD/2017[2011-13]Status: DisposedITAT Hyderabad07 Jun 2022AY 2011-13

Bench: Shri R.K. Panda & Shri Laliet Kumarassessment Year: 2011-12

For Appellant: Sri P.V.S.S. PrasadFor Respondent: Sri T. Sunil Goutam, DR

…ITA No 1812 of 2017 Zeta Interactive Systems India P Ltd Hyderabad IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year: 2011-12 Zeta Interactive Systems Vs. Income Tax Officer (India) Pvt. Ltd, Hyderabad Ward 17(4) PAN:AAACZ2688N Hyderabad (Appellant) (Respondent) Assessee by: Sri P.V.S.S. Prasad Revenue by: Sri T. Sunil Goutam, DR Date of hearing: 01/06/2022 Date of pronouncement: 07/06/2022 ORDER Per Laliet Kumar, J.M. This is assessee’s appeal for the A.Y 2011-12 against the order of the C…

Aptean India (P.) Ltd. v. Deputy Commissioner of Income-tax, Circle-1(1)(1), Bengaluru (132 Taxmann.com 253) — Cited in 3 Judgments | BharatTax