Appadurai Vijayaraghavan v. JCIT

49 Taxmann.com 513High Court2014#14243 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2024.

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Judgments citing Appadurai Vijayaraghavan v. JCIT

Appadurai Vijayaraghavan v. JCIT (49 Taxmann.com 513) — Cited in 7 Judgments | BharatTax