Eight Roads Investment Advisors Private Limited, Mumbai vs. Assistant Director of Income Tax, Centralized Processing Centre, Bengaluru
In the result, appeal of the assessee is allowed, as per our aforesaid
ITA 2928/MUM/2025[2020-21]Status: DisposedITAT Mumbai21 Aug 2025AY 2020-21
Bench: Shri Amit Shukla & Shri Arun Khodpiaआयकर अपील सं. / Ita No.2928/Mum/2025 "नधा"रण वष" / Assessment Year :2020-21 Eight Roads Investment Advisors Private Limited 16Th Floor, Plot No.82, Avighna House, Dr. Annie Besant Road, Worli, Mumbai-400 018 Pan: Aabcf1370N ........अपीलाथ" / Appellant बनाम / V/S. The Assistant Commissioner Of Income Tax/Cpc, Bengaluru ……""यथ" / Respondent
For Appellant: Ms.Chandari Shah a/wFor Respondent: Shri Himanshu Joshi, Sr. DR
Section 143(3)Section 154Section 250Section 36(1)(va)
…आयकर अपील"य अ"धकरण "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL, “E” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.2928/MUM/2025 "नधा"रण वष" / Assessment Year :2020-21 Eight Roads Investment Advisors Private Limited 16th Floor, Plot No.82, Avighna House, Dr. Annie Besant Road, Worli, Mumbai-400 018 PAN: AABCF1370N ........अपीलाथ" / Appellant बनाम / V/s. The Assistant Commissioner of Income Tax/CPC, Bengaluru ……""यथ" / Respondent Assessee by : Ms.Chandari Shah a/w. Ms. Riddhi Maru and Ms. Niddhi Agarwal Revenue by : Shri Himanshu…
