APJ Abdul Kalam Education and Welfare Trust v. CIT (Exemption)

171 Taxmann.com 569Reported decision2025#13584 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 12AB Section 12A(1)(ac)(vi)Section 11 Section 12 Section 12A Section 282 Section 80G Section 80G(5)

Issues it is cited on

section 17 section 12ab section 80g(5)section 12aa section 12a section 12 section 80g section 11 condonation of delay opportunity of being heard document

Judgments citing APJ Abdul Kalam Education and Welfare Trust v. CIT (Exemption)

Msb Educational Society, Kota, Rajasthan vs. CIT(E) Jaipur, Jaipur, Rajasthan

In the result, this last objection also no more stands on its legs

ITA 155/JPR/2025[2025-26]Status: DisposedITAT Jaipur23 Sept 2025AY 2025-26

Bench: Shri Gagan Goyal & Shri Narinder Kumarmsb Educational Society, Plot No. 1, Burhani Park, Ward No. 1, Ramnagar Nanta, Kota 324 008 Pan No. Aaqam 8644P ...... Appellant Vs.

For Appellant: Mr. Ankit Chokshi, CA, Ld. AR (thro. VC)For Respondent: Mr. Rajesh Ojha, CIT, Ld. DR

Section 12ASection 17

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “A”, JAIPUR BEFORE SHRI GAGAN GOYAL, ACCOUNTANT MEMBER AND SHRI NARINDER KUMAR, JUDICIAL MEMBER MSB Educational Society, Plot No. 1, Burhani Park, Ward No. 1, Ramnagar Nanta, Kota 324 008 PAN No. AAQAM 8644P ...... Appellant Vs. CIT (E), Jaipur Jaipur …...Respondent Appellant by : Mr. Ankit Chokshi, CA, Ld. AR (thro. VC) Respondent by : Mr. Rajesh Ojha, CIT, Ld. DR Date of hearing : 23/09/2025 Date of pronouncement : 23/09/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the order of CIT(E), Jaipur dated 28.12.2024 passed…

Seva Bharti Samiti Sanganer Jaipur, Jaipur vs. CIT Exemption, Jaipur

In the result, the appeal of the assessee is dismissed

ITA 790/JPR/2025[2025-26]Status: DisposedITAT Jaipur15 Sept 2025AY 2025-26

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyalseva Bharti Samiti Sanganer Jaipur, 68, Rameshwar Colony, Tonk Road, Sanganer Bazar, S.O. Sanganer, Jaipur 302 029 Pan No.: Abmas 2614L ...... Appellant

For Appellant: Mr. Vedant Agarwal, Adv. Ld. AR (ThroFor Respondent: Mrs. Alka Gautam, CIT, Ld. DR

Section 12ASection 5

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Seva Bharti Samiti Sanganer Jaipur, 68, Rameshwar Colony, Tonk Road, Sanganer Bazar, S.O. Sanganer, Jaipur 302 029 PAN No.: ABMAS 2614L ...... Appellant Vs. CIT (Exemption), Jaipur …...Respondent Appellant by : Mr. Vedant Agarwal, Adv. Ld. AR (Thro. VC) Respondent by : Mrs. Alka Gautam, CIT, Ld. DR Date of Hearing : 14/08/2025 Date of : 15/09/2025 Pronouncement O R D E R PER GAGAN GOYAL, A.M: This appeal by assessee is directed against the order of Ld. CIT(Exem…

Prazna Foundation, Jaipur vs. CIT Exemption, Jaipur

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 132/JPR/2025[2025-26]Status: DisposedITAT Jaipur07 Aug 2025AY 2025-26

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyalprazna Foundation, 71 Top Floor Shree Path, Nemi Nagar Extension, Vaishali Nagar, Jaipur 302 021 Pan No. Aaetp 0035A ...... Appellant Vs.

For Appellant: Mr. Anoop Bhatia, CA, Ld. ARFor Respondent: Mrs. Alka Gautam, CIT, Ld. DR

Section 12ASection 17

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Prazna Foundation, 71 Top Floor Shree Path, Nemi Nagar Extension, Vaishali Nagar, Jaipur 302 021 PAN No. AAETP 0035A ...... Appellant Vs. CIT (E), Jaipur, Jaipur …...Respondent Appellant by : Mr. Anoop Bhatia, CA, Ld. AR Respondent by : Mrs. Alka Gautam, CIT, Ld. DR Date of hearing : 07/08/2025 Date of pronouncement : 07/08/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the order of the Ld. CIT(E), Jaipur dated 29.12.2024 pa…

Matha International Foundation, Jaipur vs. CIT Exemption, Jaipur

In the result, the appeal of the assessee is allowed with above directions

ITA 221/JPR/2025[2025-26]Status: DisposedITAT Jaipur29 May 2025AY 2025-26

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyalmatha International Foundation, Pn 120, Gangapath, Ganga Sagar, B Colony, Vaishali Nagar, Jaipur 302 021 Pan No. Aagtm 5754P ...... Appellant Vs.

For Appellant: Mr. Shailesh Mantri, CA, Ld. ARFor Respondent: Mr. Rajesh Ojha, CIT, Ld. DR

Section 12ASection 12A(1)Section 17

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “A”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Matha International Foundation, PN 120, GangaPath, Ganga Sagar, B Colony, Vaishali Nagar, Jaipur 302 021 PAN No. AAGTM 5754P ...... Appellant Vs. CIT (E), Jaipur Jaipur …...Respondent Appellant by : Mr. Shailesh Mantri, CA, Ld. AR Respondent by : Mr. Rajesh Ojha, CIT, Ld. DR Date of hearing : 27/05/2025 Date of pronouncement : 29/05/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the order of the Ld. CIT(E), Jaipur dated 27.1…

Primerose Education Society, Alwar vs. CIT(E), Jaipur

In the result, the appeal of the assessee is allowed

ITA 869/JPR/2024[NA]Status: DisposedITAT Jaipur28 Apr 2025

Bench: Shri Gagan Goyal & Shri Narinder Kumarprime Rose Education Society, Tijara Alwar, Alwar 301411. Pan No. Aafap1192C ...... Appellant Vs.

For Appellant: Mr. P. C. Parwal, C.A., Ld. ARFor Respondent: Mr. Arvind Kumar, CIT, Ld. DR

Section 12ASection 12A(1)(ac)Section 17Section 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “A”, JAIPUR BEFORE SHRI GAGAN GOYAL, ACCOUNTANT MEMBER AND SHRI NARINDER KUMAR, JUDICIAL MEMBER Prime Rose Education Society, Tijara Alwar, Alwar 301411. PAN No. AAFAP1192C ...... Appellant Vs. CIT (Exemption) Jaipur …...Respondent Appellant by : Mr. P. C. Parwal, C.A., Ld. AR Respondent by : Mr. Arvind Kumar, CIT, Ld. DR Date of hearing : 02/04/2025 Date of pronouncement : 28/04/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the order of CIT (E), Jaipur dated 25.04.2024 passed u/s. 12AB (1) (b) (ii) (B) of the Income T…

Shri Hardayal Gaushala, Jaipur vs. CIT Exemption, Jaipur

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 364/JPR/2025[NA]Status: DisposedITAT Jaipur24 Apr 2025

Bench: Shri Gagan Goyal & Shri Narinder Kumar

For Appellant: Mr. R. S. Poonia, CA, Ld. ARFor Respondent: Mrs. Alka Gautam, CIT, Ld. DR

Section 12ASection 17Section 282Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE SHRI GAGAN GOYAL, ACCOUNTANT MEMBER AND SHRI NARINDER KUMAR, JUDICIAL MEMBER ITA Nos. 363 & 364/JPR/2025 Shri Hardayal Gaushala, Singh Rawat, Losal, Sikar-332 030. PAN No. AADAS 3245H ...... Appellant Vs. CIT (Exemption) Jaipur …...Respondent Appellant by : Mr. R. S. Poonia, CA, Ld. AR Respondent by : Mrs. Alka Gautam, CIT, Ld. DR Date of hearing : 22/04/2025 Date of pronouncement : 24/04/2025 O R D E R PER GAGAN GOYAL, A.M: These two appeals by the assessee are directed against the order of CIT (E), Jaipur dated 15.05.2023 & 17.02.2024…

Shri Hardayal Gaushala, Jaipur vs. CIT Exemption, Jaipur

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 363/JPR/2025[NA]Status: DisposedITAT Jaipur24 Apr 2025

Bench: Shri Gagan Goyal & Shri Narinder Kumar

For Appellant: Mr. R. S. Poonia, CA, Ld. ARFor Respondent: Mrs. Alka Gautam, CIT, Ld. DR

Section 12ASection 17Section 282Section 80G