APC FOREX SERVICES PVT. LTD. v. SHAKTI INTERNATIONAL FASHION LINKERS AND OTHERS

Commissioner of Income Tax-III vs. M/S Trilogy E Business Software India Pvt Ltd

The appeals are dismissed

Bench: The Hon'Ble Mr. Justice H.P. Sandesh

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 27TH DAY OF NOVEMBER, 2020 BEFORE THE HON'BLE MR. JUSTICE H.P. SANDESH CRIMINAL APPEAL No.404/2011 C/W CRIMINAL APPEAL Nos.401/2011, 402/2011, 403/2011 BETWEEN: SMT. SUMITHRA, AGED ABOUT 44 YEARS, W/O SIDDU, R/A RAILWAY POLICE QUARTERS., MAQ-15, PANDESHWARA, MANGALURU. … COMMON APPELLANT (BY SRI SACHIN B.S., ADVOCATE FOR M/S.DHARMASHREE ASSOCIATES) AND: B.S. SUDHIR, ADULT, FIREMAN/DRIVER, NO.2115, PUTTUR FIRE STATION, PUTTUR TOWN, DAKSHINA KANNADA. ... C…

Commissioner of Income Tax vs. Dr.T.Ravi Kumar

Commissioner of Income tax vs. Dr. T.Ravi Kumar

The Commissioner of income Tax vs. M/S Amrutha Wines

Commissioner of Income Tax vs. Agricultural Market Committee